High Courts27 Jun 1929Allowed
Ardeshir Nusserwanji Dossabhoy Vs Usman Gani Memon
Bombay High Court · (1929) 31 BOMLR 1101 : 122 Ind. Cas. 847
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
COURT ARCHIVE
Bombay High Court judgments, 1929
239 judgments · page 7 of 12
High Courts26 Jun 1929Dismissed
Murlidhar Laxman Vs Shivram Sadashiv Patil
Bombay High Court · (1929) 31 BOMLR 963 : 121 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6Limitation Act, 1908 — Section 7
High Courts25 Jun 1929
Ratanlal Ghelabhai Vs Amarsing Rupsing
Bombay High Court · (1929) 31 BOMLR 1042 : (1929) ILR (Bom) 773 : 122 Ind. Cas. 54
Specific Relief Act, 1877 — Section 9
High Courts24 Jun 1929
Parashuram Dataram Shamdasani Vs Hugh Golding Cocke and Others
Bombay High Court · (1929) ILR (Bom) 716 : 122 Ind. Cas. 61
Companies Act, 1956 — Section 282Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts24 Jun 1929
In Re: P.D. Shamdasani
Bombay High Court · (1929) 31 BOMLR 925
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts21 Jun 1929Allowed
Shib Chandra Vs Lachmi Narain
Bombay High Court · (1930) 32 BOMLR 6
Transfer of Property Act, 1882 — Section 52, 83
High Courts20 Jun 1929Dismissed
Rahimtulla Jivraj Vs Jamsethji R. Driver
Bombay High Court · (1932) ILR (Bom) 551
High Courts20 Jun 1929
Malkarjunappa Sidramappa Deshmukh Vs Anandrao Annarao Deshmukh
Bombay High Court · 122 Ind. Cas. 137
Bombay Land Revenue Code, 1879 — Section 119
High Courts20 Jun 1929
Ambashankar Uttamram Malji Vs Heptulla Sarafalli
Bombay High Court · AIR 1930 Bom 22 : (1929) 31 BOMLR 1221 : 122 Ind. Cas. 855
Bombay Pleaders Act, 1920 — Section 19(3)
High Courts20 Jun 1929
In Re: Dodhu Kalu Mahar
Bombay High Court · (1929) 31 BOMLR 922 : 118 Ind. Cas. 693
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 147
High Courts19 Jun 1929Dismissed
D.B. Ambashankar Uttamram Malji Vs Heptulla Sarafalli
Bombay High Court · (1930) ILR (Bom) 1
Bombay Pleaders Act, 1920 — Section 17, 19(3)
High Courts17 Jun 1929Allowed
Kunwar Muhammad Abdul Jalil Khan Vs Muhammad Obaid Ullah Khan
Bombay High Court · (1929) 31 BOMLR 1393
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts13 Jun 1929Dismissed
Albert Bonnan Vs The Imperial Tobacco Company of India, Limited
Bombay High Court · (1929) 31 BOMLR 1388
High Courts11 Jun 1929Dismissed
Maharaj Bahadur Singh Vs A.H. Forbes
Bombay High Court · (1929) 31 BOMLR 1383
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts11 Jun 1929Dismissed
Jaydurga Dasi Vs Saroj Ranjan Sinha
Bombay High Court · (1930) 32 BOMLR 12
High Courts10 Jun 1929
Gangadhar Nathu and Others Vs Vishnu Vithal
Bombay High Court · 122 Ind. Cas. 70
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts10 Jun 1929
Gangadhar Nathu Vs Vishnu Vithal
Bombay High Court · (1929) 31 BOMLR 935 : (1929) ILR (Bom) 739
Bombay Watan Act, 1886 — Section 15
High Courts10 Jun 1929
Gopaldas Sambhudas Vs Vithal Mohanji
Bombay High Court · (1929) 31 BOMLR 915 : 118 Ind. Cas. 689
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts07 Jun 1929Allowed
Satish Chandra Joardar Vs Kumar Birendra Nath Roy Bahdur
Bombay High Court · (1929) 31 BOMLR 1376
Limitation Act, 1908 — Article 142
High Courts05 Jun 1929Dismissed
The Raipur Manufacturing Co. Ltd. Vs The Ahmedabad Municipality
Bombay High Court · (1929) 31 BOMLR 1224 : 122 Ind. Cas. 430
Bombay District Municipal Act, 1901 — Section 82(3)