High Courts29 Jan 1929
Mathurbhai Garbadbhai Patel Vs The Nadian City Municipality
Bombay High Court · (1929) 31 BOMLR 473 : 118 Ind. Cas. 798
Bombay City Municipalities Act, 1925 — Section 206
COURT ARCHIVE
Bombay High Court judgments, 1929
239 judgments · page 12 of 12
High Courts28 Jan 1929
B.B. and C.I. Railway Vs Ganu Daji Mirmahamad
Bombay High Court · (1929) 31 BOMLR 1087 : 122 Ind. Cas. 852
High Courts25 Jan 1929
Lallubhai Pragji Vs Bhimbhai Dajibhai
Bombay High Court · (1929) 31 BOMLR 632 : (1929) ILR (Bom) 552
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts25 Jan 1929Dismissed
Emperor Vs Yellappa Durgaji Jadhav
Bombay High Court · (1929) 31 BOMLR 523
Criminal Procedure Code, 1898 (CrPC) — Section 208, 215Penal Code, 1860 (IPC) — Section 120B
High Courts24 Jan 1929Dismissed
Ramdutt Ramkissen Dass Vs E.D. Sassoon and Company
Bombay High Court · (1929) 31 BOMLR 741
Arbitration Act, 1940 — Section 9(b)Limitation Act, 1963 — Section 14
High Courts24 Jan 1929Dismissed
Anant Dattatraya Thakur-Desai Vs Mahadev Wasudeo Thakur-Desai
Bombay High Court · (1929) 31 BOMLR 628
High Courts24 Jan 1929Dismissed
Bapu Shivaji Naik Vs Kashiram Hanmantrao Ghag
Bombay High Court · (1929) 31 BOMLR 658
Limitation Act, 1963 — Article 97
High Courts23 Jan 1929
Rayegavda Hanmantraya Vs Ramlingappa Shidgavdappa
Bombay High Court · (1929) 31 BOMLR 647 : (1929) ILR (Bom) 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts22 Jan 1929Dismissed
Kumar Gopika Raman Roy Vs Atal Singh
Bombay High Court · (1929) 31 BOMLR 734
Limitation Act, 1963 — Article 14
High Courts22 Jan 1929Dismissed
Sir Rameshwar Singh Vs Bajit Lal Pathak
Bombay High Court · (1929) 31 BOMLR 721
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Jan 1929Allowed
Atmaram Bhagwant Ghadgay Vs The Collector of Nagpur
Bombay High Court · (1929) 31 BOMLR 728
High Courts21 Jan 1929
In Re: Yeshvantibai Eknath Vijaykar
Bombay High Court · (1929) 31 BOMLR 999 : 122 Ind. Cas. 135
Succession Act, 1925 — Section 218(1)
High Courts18 Jan 1929
Kershaji Dhanjibhai Vs Kaikhushru Kolhabhai
Bombay High Court · (1929) 31 BOMLR 1081 : 121 Ind. Cas. 433
High Courts18 Jan 1929
Emperor Vs Lalya Bapu Jadhav
Bombay High Court · (1929) 31 BOMLR 521 : 117 Ind. Cas. 336
Bombay Prevention of Prostitution Act, 1923 — Section 7
High Courts15 Jan 1929
Bai Kashi and Another Vs Chunilal Hatising
Bombay High Court · 122 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 80Provincial Insolvency Act, 1920 — Section 28(2)
High Courts15 Jan 1929
Bai Kashi Vs Chunilal Hathising
Bombay High Court · AIR 1930 Bom 11 : (1929) 31 BOMLR 1199
Civil Procedure Code, 1908 (CPC) — Section 80Provincial Insolvency Act, 1920 — Section 28(2)
High Courts09 Jan 1929Dismissed
Appa Dada Patil Vs Ramkrishna Vasudev Joshi
Bombay High Court · AIR 1930 Bom 5 : (1929) 31 BOMLR 1187 : (1929) ILR (Bom) 652 : 121 Ind. Cas. 581
Companies Act, 1956 — Section 4Contract Act, 1872 — Section 43
High Courts07 Jan 1929Allowed
Lakshman Kushaba Bakre Vs Bhikchand Raichand Marwadi
Bombay High Court · AIR 1930 Bom 1 : (1929) 31 BOMLR 1179 : 122 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts07 Jan 1929Dismissed
Charandas Vassonji Thakar Vs Nagubai Manglorekar
Bombay High Court · (1929) 31 BOMLR 1128 : 122 Ind. Cas. 420