High Courts19 Sept 1929Dismissed
Lakshmansa Babasa Chowdhary Vs Lakshmansa Baloosa Powar
Bombay High Court · AIR 1930 Bom 150 : (1930) 32 BOMLR 56 : (1930) ILR (Bom) 285
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2
COURT ARCHIVE
Bombay High Court judgments, 1929
239 judgments · page 4 of 12
High Courts19 Sept 1929Dismissed
Peter Philip Saldanha Vs Anne Grace Saldanha
Bombay High Court · (1930) 32 BOMLR 17 : (1930) ILR (Bom) 288
Christian Marriage Act, 1872 — Section 88
High Courts19 Sept 1929
Peter Philip Saldanha and Others Vs Anne Grace Saldanha
Bombay High Court · 124 Ind. Cas. 776
Christian Marriage Act, 1872 — Section 88Penal Code, 1860 (IPC) — Section 495
High Courts18 Sept 1929Dismissed
Dinanath Damodar Kale Vs Malvi, Mody, Ranchhoddas and Co.
Bombay High Court · AIR 1930 Bom 213 : (1930) 32 BOMLR 272
Contract Act, 1872 — Section 73, 74
High Courts18 Sept 1929Allowed
Manibai Hemraj Vs Maganlal Vithaldas
Bombay High Court · AIR 1930 Bom 239 : (1930) 32 BOMLR 386 : (1930) ILR (Bom) 560
Guardians and Wards Act, 1890 — Section 19
High Courts17 Sept 1929Dismissed
Jamnabai Vs Vasudeo Sagarmal
Bombay High Court · (1930) 32 BOMLR 48 : (1930) ILR (Bom) 417
High Courts11 Sept 1929Dismissed
Damodar Bechar Vs Mohan Javer
Bombay High Court · AIR 1930 Bom 121 : (1929) 31 BOMLR 1422
High Courts10 Sept 1929Allowed
Dunichand Bishandas Vs Comptoir National D''escompte D''paris
Bombay High Court · AIR 1930 Bom 187 : (1930) 32 BOMLR 58
Limitation Act, 1908 — Section 14, 19
High Courts10 Sept 1929Allowed
Marittima Italiana Steamship Company Vs Burjor Framroze Rustomji Joshi
Bombay High Court · AIR 1930 Bom 185 : (1930) 32 BOMLR 43 : (1930) ILR (Bom) 278
Arbitration Act, 1940 — Section 19Contract Act, 1872 — Section 28
High Courts05 Sept 1929Dismissed
Ravishankar Chhaganlal Vs The Dohad Municipality
Bombay High Court · (1929) 31 BOMLR 1295
Bombay District Municipal Act, 1901 — Section 106(3)
High Courts04 Sept 1929Allowed
Ragho Ravji Bharde Vs Gopal Janardan
Bombay High Court · (1929) 31 BOMLR 1415 : (1930) ILR (Bom) 162
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Sept 1929
Emperor Vs Ismail Hirji
Bombay High Court · AIR 1930 Bom 49 : (1929) 31 BOMLR 1349 : (1930) ILR (Bom) 146
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 6
High Courts02 Sept 1929Dismissed
Abdul Rahman Mahomed Ismail Makbha Vs The Secretary of State for India
Bombay High Court · AIR 1930 Bom 125 : (1929) 31 BOMLR 1433
High Courts22 Aug 1929
Manilal Lallubhai Vs Chandulal Tribhovandas
Bombay High Court · AIR 1930 Bom 430 : (1930) 32 BOMLR 424
Contract Act, 1872 — Section 72
High Courts22 Aug 1929Allowed
Gopalrao Krishnarao Sarnobat Vs Hari Lakshman Patil
Bombay High Court · AIR 1930 Bom 65 : (1929) 31 BOMLR 1291 : 122 Ind. Cas. 856
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12
High Courts16 Aug 1929Dismissed
Dhondi Shivaji Rajivade Vs Lakshman Mhaskuji Khaire
Bombay High Court · AIR 1930 Bom 55 : (1929) 31 BOMLR 1287 : 122 Ind. Cas. 862
General Clauses Act, 1897 — Section 6Limitation Act, 1859 — Section 1(15)Limitation Act, 1871 — Section 29
High Courts14 Aug 1929Dismissed
Mahomedalli Ibrahimji Vs Lakshmibai Anant Palande
Bombay High Court · AIR 1930 Bom 122 : (1929) 31 BOMLR 1442 : (1930) ILR (Bom) 118
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts13 Aug 1929
Jodha Bijal Vs Maganlal Chhaganlal Desai
Bombay High Court · AIR 1930 Bom 80 : (1929) 31 BOMLR 1307
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts13 Aug 1929Dismissed
Nathuram Hiraram Thakur Vs The Secretary of State for India
Bombay High Court · AIR 1930 Bom 497 : (1930) 32 BOMLR 907
High Courts09 Aug 1929Dismissed
Mansukh Panachand Shah Vs Trikambhai Ichhabhai Patel
Bombay High Court · AIR 1930 Bom 39 : (1929) 31 BOMLR 1279
Bombay Land Revenue Code, 1879 — Section 83Evidence Act, 1872 — Section 90