High Courts02 Dec 1929
Babaji Daso Deshpande Vs Jivaji Yeshvant Deshpande
Bombay High Court · AIR 1930 Bom 333 : (1930) 32 BOMLR 314
COURT ARCHIVE
Bombay High Court judgments, 1929
239 judgments · page 2 of 12
High Courts29 Nov 1929
Popatlal Bhaichand Shah Vs Emperor
Bombay High Court · AIR 1930 Bom 160 : (1930) ILR (Bom) 326
Railways Act, 1890 — Section 108, 109, 121
High Courts29 Nov 1929Allowed
Surendra Nath Karan Deo Vs Kumar Kamakhya Narain Singh
Bombay High Court · (1930) 32 BOMLR 515
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Nov 1929
Emperor Vs Wahiduddin Hamiduddin (No. 2)
Bombay High Court · AIR 1930 Bom 158 : (1930) ILR (Bom) 528
Evidence Act, 1872 — Section 157
High Courts26 Nov 1929
Emperor Vs Wahiduddin Hamiduddin (No. 1)
Bombay High Court · AIR 1930 Bom 157 : (1930) ILR (Bom) 524
Evidence Act, 1872 — Section 54, 9
High Courts26 Nov 1929Allowed
The Commissioner of Income Tax, Bombay Presidency Vs The Bombay Trust Corporation, Limited
Bombay High Court · (1930) 32 BOMLR 361 : (1930) ILR (Bom) 216
Income Tax Act, 1922 — Section 43
High Courts25 Nov 1929Allowed
Pandu Laxman Gawand Vs Municipal Corporation of Bombay
Bombay High Court · (1929) 11 BOM CK 0017
City of Bombay Municipal Council Act, 1988 — Section 69Evidence Act, 1872 — Section 92
High Courts25 Nov 1929
Harilal Dalsukhram Saheba Vs Mulchand Asharam
Bombay High Court · AIR 1930 Bom 225 : (1930) 32 BOMLR 300
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts22 Nov 1929Dismissed
Dinanath Narpatrai Vs Divanchand (No. 2)
Bombay High Court · AIR 1930 Bom 445 : (1930) 32 BOMLR 406
High Courts22 Nov 1929
Vellasawmy Servai Vs L. Sivaraman Servai
Bombay High Court · (1930) 32 BOMLR 511
High Courts21 Nov 1929Allowed
Dinanath Narpatrai Vs Divanchand (No. 1)
Bombay High Court · AIR 1930 Bom 444 : (1930) 32 BOMLR 404
High Courts20 Nov 1929Dismissed
Govind Narayan Kakade Vs Rangnath Gopal Rajopadhye
Bombay High Court · AIR 1930 Bom 572 : (1930) 32 BOMLR 232 : (1930) ILR (Bom) 226
Companies Act, 1913 — Section 235
High Courts20 Nov 1929
Emperor Vs Popatlal Bhatichand Shah
Bombay High Court · (1930) 32 BOMLR 111
Railways Act, 1890 — Section 108, 121
High Courts19 Nov 1929Dismissed
Kalipada De Vs Dwijapada Das
Bombay High Court · (1930) 32 BOMLR 505
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1929
Harakchand Tarachand Vs Sumatilal Chunilal
Bombay High Court · (1931) 33 BOMLR 1200 : 136 Ind. Cas. 481
Contract Act, 1872 — Section 222
High Courts15 Nov 1929Dismissed
Manibhai Alias Pbanlal Kameshwar Vs Shankeblal Kameshwar
Bombay High Court · (1930) ILR (Bom) 323
High Courts15 Nov 1929Dismissed
Manekji Naoroji Balsara Vs Municipal Commissioner of Bombay
Bombay High Court · AIR 1930 Bom 320 : (1930) 32 BOMLR 463
City of Bombay Municipal Council Act, 1988 — Section 83
High Courts12 Nov 1929Allowed
Muddana Virayya Vs Mudanna Adenna
Bombay High Court · (1930) 32 BOMLR 499
High Courts12 Nov 1929
Shivlal Mulchand Shah Vs Manekji Mancherji Bottlewala
Bombay High Court · AIR 1930 Bom 203 : (1930) 32 BOMLR 443 : (1930) ILR (Bom) 510
High Courts08 Nov 1929
Hota Virabhadrayya Garu Vs Sri Raja Manyam Mahalakshmanna Garu
Bombay High Court · (1930) 32 BOMLR 492