High Courts14 Jul 1924
Rose Fernandez Vs Joseph Gonsalves
Bombay High Court · AIR 1925 Bom 97 : (1924) 26 BOMLR 1035 : 85 Ind. Cas. 587
Contract Act, 1872 — Section 73
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 9 of 16
High Courts14 Jul 1924Allowed
Harichand and Co. Vs Gosho Kabushiki Kaisha Limited
Bombay High Court · (1924) 26 BOMLR 921
Contract Act, 1872 — Section 107
High Courts11 Jul 1924Dismissed
F.A.C. Rebello Vs Co-operative Navigation and Trading Co. Ltd.
Bombay High Court · AIR 1925 Bom 105 : (1924) 26 BOMLR 907 : 84 Ind. Cas. 363
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts10 Jul 1924
Dhanrajgirji Narsinggirji Vs Tata Sons Ltd.
Bombay High Court · 92 Ind. Cas. 225
Contract Act, 1872 — Section 73
High Courts10 Jul 1924
Lachmi Narain Marwari Vs Balmakund Marwari
Bombay High Court · (1924) 26 BOMLR 1129
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 3, 115
High Courts10 Jul 1924
Dhanrajgirji Narsinggirji Vs Tata Sons Limited
Bombay High Court · AIR 1924 Bom 473 : (1924) 26 BOMLR 858
Contract Act, 1872 — Section 73
High Courts08 Jul 1924Dismissed
Secretary of State for India Vs Shantaram Narayan Dabholkar
Bombay High Court · AIR 1925 Bom 12 : (1924) 26 BOMLR 847 : 84 Ind. Cas. 397
Bombay Land Revenue Code, 1879 — Section 69
High Courts04 Jul 1924
A. Cecil Cole Vs Nanalal Moraji Dave
Bombay High Court · AIR 1925 Bom 18 : (1924) 26 BOMLR 880
Sales of Goods Act, 1893 — Section 25
High Courts04 Jul 1924
Waman Martand Bhalerao Vs The Commissioner, Central Division
Bombay High Court · AIR 1924 Bom 524 : (1924) 26 BOMLR 942 : 84 Ind. Cas. 421
Stamp Act, 1899 — Section 24
High Courts04 Jul 1924Allowed
Lakshman Sadashiv Palekar Vs Govind Ganesh Karambelkar
Bombay High Court · AIR 1924 Bom 527 : (1924) 26 BOMLR 843
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Jul 1924
In Re: Gurunath Narayan Betgeri
Bombay High Court · AIR 1924 Bom 485 : (1924) 26 BOMLR 719
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts27 Jun 1924Allowed
Gadigappa Chanbasappa Malkarjun Vs Shidappa Gurushidappa Yalehalli
Bombay High Court · AIR 1924 Bom 495 : (1924) 26 BOMLR 817 : 83 Ind. Cas. 155
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 11
High Courts27 Jun 1924
Lakshman Baburao Sonar Vs Ramchandra Rajaram Sonar
Bombay High Court · AIR 1925 Bom 22 : (1924) 26 BOMLR 836 : 84 Ind. Cas. 378
Limitation Act, 1908 — Article 158
High Courts26 Jun 1924Dismissed
Vajesingji Joravarsingji Nayak Vs The Secretary of State For India
Bombay High Court · (1924) 26 BOMLR 1143
High Courts26 Jun 1924Dismissed
Lachhmi Narayan Agarwala Vs Rameshvar Prasad Singh
Bombay High Court · (1924) 26 BOMLR 1140
Stamp Act, 1899 — Section 35(a)
High Courts26 Jun 1924Dismissed
Sir Rameshwar Singh Vs Hitendra Singh
Bombay High Court · (1924) 26 BOMLR 1153
Civil Procedure Code, 1877 — Section 13Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Jun 1924
Sir Rameshwar Singh Vs Hitendra Singh (No. 2)
Bombay High Court · (1924) 26 BOMLR 1161
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts25 Jun 1924
Hanamgowda Shidgowda Patil Vs Irgowda Shivgowda Patil
Bombay High Court · AIR 1925 Bom 9 : (1924) 26 BOMLR 829 : 84 Ind. Cas. 374
Limitation Act, 1908 — Article 144, 91
High Courts24 Jun 1924Dismissed
Shivappa Mallappa Hosmani Vs Avali Lumanna Ghadi
Bombay High Court · AIR 1924 Bom 521 : (1924) 26 BOMLR 814 : 83 Ind. Cas. 145