High Courts11 Aug 1924
In Re: An Attorney
Bombay High Court · AIR 1925 Bom 1 : (1924) 26 BOMLR 887 : 84 Ind. Cas. 353
Evidence Act, 1872 — Section 126
COURT ARCHIVE
Bombay High Court judgments, 1924
311 judgments · page 8 of 16
High Courts11 Aug 1924
Madhavrao Harbaji Thakur Vs Ambabai Laxman Jadhav
Bombay High Court · AIR 1925 Bom 125 : 85 Ind. Cas. 193
High Courts08 Aug 1924
Girjabai Shivdeorao Vinchurkar Vs Narayanrao Ganpatrao Vinchurkar
Bombay High Court · 88 Ind. Cas. 975
Trusts Act, 1882 — Section 94
High Courts08 Aug 1924
Ramchandra Pandurang Jahagirdar Vs Yellava Madar
Bombay High Court · 85 Ind. Cas. 184
Registration Act, 1908 — Section 17(1)(b)
High Courts07 Aug 1924Dismissed
Narayan Ganesh Patankar Vs Sagunabai Gangadhar Patankar
Bombay High Court · AIR 1925 Bom 193 : (1924) 26 BOMLR 1200 : 85 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts07 Aug 1924
Balvant Vishnu Vs Mishrilal Shivnarayan
Bombay High Court · AIR 1925 Bom 115 : (1924) 26 BOMLR 1194 : 85 Ind. Cas. 177
Contract Act, 1872 — Section 30
High Courts05 Aug 1924Allowed
Bai Dosibai Vs Bai Dhanbai
Bombay High Court · AIR 1925 Bom 85 : (1924) 26 BOMLR 1071 : 85 Ind. Cas. 597
Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts02 Aug 1924Allowed
Hirachand Amersey Vs Jayagopal Gangabishan
Bombay High Court · AIR 1925 Bom 69 : (1924) 26 BOMLR 1049
Contract Act, 1872 — Section 251
High Courts01 Aug 1924
Bhagwanji Sankleshwar Vs The Ahmedabad Electricity Company Ltd.
Bombay High Court · (1925) ILR (Bom) 182
Electricity Act, 1910 — Section 22
High Courts01 Aug 1924Dismissed
Hussein Abdul Rehman and Co. Vs Lakhmichand Khetsey
Bombay High Court · (1924) 26 BOMLR 934 : 84 Ind. Cas. 416
Registration Act, 1908 — Section 21, 72, 77
High Courts29 Jul 1924
Kesarlal Girdharlal Desai Vs Jagubhai Hiralal Jagubhai Hiralal Vs Kesarlal Girdharlal Desai
Bombay High Court · (1925) 27 BOMLR 226
High Courts29 Jul 1924Dismissed
Kesho Prasad Singh Vs Sheo Pargash Ojha
Bombay High Court · (1925) 27 BOMLR 130
High Courts28 Jul 1924
Kedarnath Tulsidas Vs Beharimal Jagarmal
Bombay High Court · (1925) ILR (Bom) 629
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts28 Jul 1924
Kedarnath Tulshidas Vs Biharilal Jagamal
Bombay High Court · AIR 1925 Bom 357 : (1925) 27 BOMLR 525 : 87 Ind. Cas. 1026
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts25 Jul 1924Dismissed
Emperor Vs Ranchhod Sursang
Bombay High Court · AIR 1924 Bom 502 : (1924) 26 BOMLR 954
Penal Code, 1860 (IPC) — Section 114, 148, 302
High Courts25 Jul 1924
Ranchhod Sursang and Others Vs Emperor
Bombay High Court · 87 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 238, 537Penal Code, 1860 (IPC) — Section 142
High Courts24 Jul 1924
Rose Fernandes Vs Joseph Gonsalves
Bombay High Court · (1924) ILR (Bom) 673
Contract Act, 1872 — Section 73
High Courts24 Jul 1924Allowed
Narayan Bhikaji Khanolkar Vs Vasudeo Vinayak Prabhu
Bombay High Court · AIR 1924 Bom 518 : (1924) 26 BOMLR 950
Civil Procedure Code, 1908 (CPC) — Section 92(2)
High Courts21 Jul 1924Dismissed
Parshuram Dattaram Shamdasani Vs The Tata Industrial Bank Limited
Bombay High Court · AIR 1925 Bom 49 : (1924) 26 BOMLR 987 : 90 Ind. Cas. 580
Companies Act, 1956 — Section 218, 79