High Courts14 Jul 1915
Cursetji Dinshaw Bolton Vs Gangaram Limbaji Gaikwad
Bombay High Court · AIR 1915 Bom 187(2) : (1915) 17 BOMLR 680 : 30 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
COURT ARCHIVE
Bombay High Court judgments, 1915
181 judgments · page 6 of 10
High Courts13 Jul 1915
Thakurani Tara Kumari and Maharajah Sir Ravaneswar Prasad Singh Vs Chaturbhuj Narayan Singh
Bombay High Court · (1915) 17 BOMLR 1012
High Courts10 Jul 1915
Ladkabai Vs Navivahu
Bombay High Court · AIR 1915 Bom 124 : (1915) 17 BOMLR 783
Trusts Act, 1882 — Section 6
High Courts08 Jul 1915
The Advocate General Vs Jimbabai
Bombay High Court · (1915) 17 BOMLR 799
Evidence Act, 1872 — Section 48
High Courts07 Jul 1915Dismissed
Usmanmiya Abdullamiya Vs Vali Mahomed Husainbhai
Bombay High Court · AIR 1915 Bom 228 : (1915) 17 BOMLR 693 : 30 Ind. Cas. 904
High Courts05 Jul 1915
Usmanmiya Abdullamiya and Another Vs Valli Mahomed Husainbhai and Another
Bombay High Court · (1916) ILR (Bom) 28
High Courts02 Jul 1915
Mukunchand Rajaram Balia Vs Nihalchand Gurmukhrai
Bombay High Court · (1916) ILR (Bom) 517
Contract Act, 1872 — Section 47
High Courts02 Jul 1915
Mukanchand Rajaram Balia Vs Nihalchand Gurmukhrai
Bombay High Court · AIR 1916 Bom 268 : 32 Ind. Cas. 948
Contract Act, 1872 — Section 47
High Courts30 Jun 1915
Achyut Rayapa Shanbhag Vs Gopal Subbaya Shanbhag
Bombay High Court · AIR 1915 Bom 196 : (1915) 17 BOMLR 635 : 30 Ind. Cas. 399
Limitation Act, 1963 — Article 93
High Courts30 Jun 1915Dismissed
Padarath Halwai Vs Pandit Ram Nain Upadhia
Bombay High Court · (1915) 17 BOMLR 617
Transfer of Property Act, 1882 — Section 59
High Courts30 Jun 1915
Pranjivandas Shivlal Vs Ichharam Vijbhukhandas
Bombay High Court · AIR 1915 Bom 255 : (1915) 17 BOMLR 712 : 30 Ind. Cas. 918
High Courts24 Jun 1915
The Municipality of Ratnagiri Vs Vasudev Balkrishna Lotlikar
Bombay High Court · AIR 1915 Bom 121 : (1915) 17 BOMLR 652
District Municipalities Act — Section 167, 46
High Courts24 Jun 1915
Emperor Vs Tikaram Sakharam Kasar
Bombay High Court · (1915) 17 BOMLR 678 : 30 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 366, 498
High Courts22 Jun 1915Dismissed
Parvatibai Shankar Vs Bhagwant Pandharinath Pathak
Bombay High Court · AIR 1915 Bom 265(1) : (1915) 17 BOMLR 646
High Courts21 Jun 1915
Ramchandra Venkaji Naik Vs Kallo Devji Deshpande
Bombay High Court · (1915) 17 BOMLR 630 : 30 Ind. Cas. 396
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts21 Jun 1915
Virchand Vajekaran Shet Vs Kondu Kasam Atar
Bombay High Court · AIR 1915 Bom 272 : (1915) 17 BOMLR 685
Limitation Act, 1908 — Section 22
High Courts18 Jun 1915
Emperor Vs Mallapa Mallapa Tavargi
Bombay High Court · (1915) 17 BOMLR 676 : 30 Ind. Cas. 652
Penal Code, 1860 (IPC) — Section 188
High Courts09 Jun 1915
The Municipality of Ratnagiri Vs Vasudeo Balkrishna Lotlikar
Bombay High Court · (1915) ILR (Bom) 600
District Municipalities Act — Section 167, 46
High Courts08 Jun 1915Dismissed
Rajwant Prasad Pande Vs Mahant Ram Ratan Gir
Bombay High Court · (1915) 17 BOMLR 754
Civil Procedure Code, 1908 (CPC) — Section 108