High Courts10 Aug 1915
W.T. Halai Vs Chaturbhuj Gopalji
Bombay High Court · AIR 1915 Bom 122 : (1915) 17 BOMLR 985
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
COURT ARCHIVE
Bombay High Court judgments, 1915
181 judgments · page 5 of 10
High Courts06 Aug 1915
Emperor Vs Bai Mahalaxmi
Bombay High Court · AIR 1915 Bom 195 : (1915) 17 BOMLR 910
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts06 Aug 1915
Karl Ettlinger Vs Chagandas and Co.
Bombay High Court · AIR 1915 Bom 232 : (1915) 17 BOMLR 1087 : 33 Ind. Cas. 205
Contract Act, 1872 — Section 56
High Courts30 Jul 1915
Bai Bhicaiji and Others Vs Perojshaw Jivanji Kerawalla
Bombay High Court · 33 Ind. Cas. 192
Easements Act, 1882 — Section 15
High Courts30 Jul 1915
Bai Bhicaiji Vs Perojshaw Jivanji Kerawalla
Bombay High Court · AIR 1915 Bom 284 : (1915) 17 BOMLR 1040
Easements Act, 1882 — Section 15
High Courts29 Jul 1915
Jivram Dankarji Vs Emperor
Bombay High Court · 31 Ind. Cas. 361
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 471
High Courts29 Jul 1915
Emperor Vs Jivram Dankarji
Bombay High Court · AIR 1915 Bom 203 : (1915) 17 BOMLR 881
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 467
High Courts27 Jul 1915
Bai Atrani Vs Deepsing Baria
Bombay High Court · AIR 1915 Bom 269 : (1915) 17 BOMLR 1097
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jul 1915Dismissed
Kasturchand Lakhmaji Vs Jakhia Padia Patil
Bombay High Court · AIR 1915 Bom 229 : (1915) 17 BOMLR 928
Transfer of Property Act, 1882 — Section 58(c)
High Courts21 Jul 1915
Nazaralli Sayad Imam Vs Babamiya Dureyatimsha
Bombay High Court · AIR 1915 Bom 244 : (1915) 17 BOMLR 701 : 30 Ind. Cas. 913
Contract Act, 1872 — Section 23
High Courts19 Jul 1915
Madappa Ganapa Hegde Vs Jaki Ghosal Gabri Ghosal
Bombay High Court · AIR 1915 Bom 226 : (1915) 17 BOMLR 689 : 30 Ind. Cas. 893
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19
High Courts18 Jul 1915
Musammat Bilas Kunwar Vs Desraj Ranjit Singh
Bombay High Court · (1915) 17 BOMLR 1006
Evidence Act, 1872 — Section 116
High Courts17 Jul 1915
Giovani Gorio Vs Vallabhdas Kalianji
Bombay High Court · AIR 1915 Bom 209 : (1915) 17 BOMLR 762 : 30 Ind. Cas. 864
Contract Act, 1872 — Section 264
High Courts16 Jul 1915
Shankar Babaji Kulkarni Vs Dattatraya Bhiwaji
Bombay High Court · AIR 1915 Bom 262 : (1915) 17 BOMLR 725 : 30 Ind. Cas. 925
Bombay Hereditary Offices Act, 1874 — Section 36
High Courts16 Jul 1915
Manchharam Pranjivandas Vs Panubhai Lallubhai
Bombay High Court · AIR 1915 Bom 242 : (1915) 17 BOMLR 696 : 30 Ind. Cas. 909
Limitation Act, 1908 — Article 91
High Courts15 Jul 1915
Narayan Vithal Samant Vs Jankibai Sitaram Samant
Bombay High Court · AIR 1915 Bom 146 : (1915) 17 BOMLR 655 : 30 Ind. Cas. 560
High Courts15 Jul 1915
Majidmian Banumian Vs Bibi-Saheb Jan and Others
Bombay High Court · (1916) ILR (Bom) 34
High Courts15 Jul 1915Dismissed
Majidmian Baxumian Vs Bibi Saheb Jan
Bombay High Court · AIR 1915 Bom 214 : (1915) 17 BOMLR 770 : 30 Ind. Cas. 870
High Courts14 Jul 1915Dismissed
Emperor Vs Silas Moses
Bombay High Court · AIR 1915 Bom 206 : (1915) 17 BOMLR 670 : 30 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 406