High Courts12 Aug 1915

Baban Daud Vs Emperor

Bombay High Court · AIR 1915 Bom 254 : 31 Ind. Cas. 352

Criminal Procedure Code, 1898 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 457
High Courts12 Aug 1915

Emperor Vs Bhimappa Ulvappa

Bombay High Court · AIR 1915 Bom 268 : (1915) 17 BOMLR 895

Criminal Procedure Code, 1898 (CrPC) — Section 380Penal Code, 1860 (IPC) — Section 379