High Courts01 Aug 2002
M. Subbarayulu Vs Sri Ambuja Petrochemicals Ltd.
Andhra Pradesh High Court · (2003) 6 ALD 80 : (2003) 4 ALT 10
Companies Act, 1956 — Section 483
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 935 of 1,762
High Courts01 Aug 2002Allowed
E. Venkataramana Naidu Vs Mittamarri alias Sogasani Bayya Reddy and Others
Andhra Pradesh High Court · (2002) 6 ALD 154 : (2002) 5 ALT 338
Easements Act, 1882 — Section 12
High Courts01 Aug 2002
Chunduru Siva Satyanarayana and Others Vs Official Receiver and Others
Andhra Pradesh High Court · (2002) 6 ALD 621
Provincial Insolvency Act, 1920 — Section 41, 41(1), 41(2)Provincial Insolvency Rules, 1920 — Rule 20, 21(6)
High Courts01 Aug 2002
S. Shiva Raja Reddy and Others Vs S. Rahgu Raj Reddy and Others
Andhra Pradesh High Court · (2002) 5 ALD 181 : (2002) 4 ALT 594
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts01 Aug 2002Dismissed
Andhra Pradesh Power Diploma Engineers Association and Others Vs Superintending Engineer, Operation, APSEB and Others
Andhra Pradesh High Court · (2002) 6 ALD 371 : (2002) 95 FLR 1064 : (2003) 1 LLJ 229
Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 25Constitution of India, 1950 — Article 226
High Courts01 Aug 2002
Bandi Pandu Vs Kola Balaji Varma and Another
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 696 : (2002) 2 ALT(Cri) 417 : (2003) 2 BC 93 : (2004) 3 RCR(Criminal) 13
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts01 Aug 2002Dismissed
Kalla Rajaiah Vs District Collector and Magistrate and Others
Andhra Pradesh High Court · (2003) 1 ALT 45
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 4(1)Constitution of India, 1950 — Article 226Laoni Rules, 1950 — Rule 19
High Courts31 Jul 2002Allowed
Toufiq Ali Mirza and Another Vs Smt. Baderunnisa
Andhra Pradesh High Court · (2002) 5 ALT 628
Specific Relief Act, 1963 — Section 20
High Courts31 Jul 2002Dismissed
Koneru Ranga Rao Vs N. Swamy Das and Others
Andhra Pradesh High Court · (2003) 1 ALD 18
Conduct of Elections Rules, 1961 — Rule 53Representation of the People Act, 1951 — Section 80
High Courts31 Jul 2002
The Andhra Pradesh State Road Transport Corporation and Another Vs B. Vijaya and Others
Andhra Pradesh High Court · (2002) ACJ 1846 : AIR 2002 AP 441 : (2002) 4 ALT 525 : (2002) 2 APLJ 376 : (2002) 3 RCR(Civil) 743
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 473Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1939 — Section 171
High Courts31 Jul 2002
D.N. Rao Vs Apple Credit Corporation Limited and State of A.P.
Andhra Pradesh High Court · (2002) CriLJ 4751
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(2), 251, 305, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2002Dismissed
Visakhapatnam Urban Development Authority Vs Kemburi Gowri Naidu and Another
Andhra Pradesh High Court · (2003) 2 LLJ 256
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Jul 2002
Bojjala Ganga Subbarami Reddy Vs Srikalahasthi Municipality
Andhra Pradesh High Court · (2003) 2 ALD 83 : (2003) 5 ALT 604
Andhra Pradesh Municipalities Act, 1965 — Section 87 , 90Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Jul 2002Dismissed
D. Ramulu Vs The Indian Overseas Bank Ltd.
Andhra Pradesh High Court · (2002) 2 AnWR 745
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 115Limitation Act, 1963 — Article 125
High Courts30 Jul 2002Allowed
A.D.S. Sarma Vs Deputy Registrar of Co-operative Society
Andhra Pradesh High Court · (2002) 5 ALD 520
Penal Code, 1860 (IPC) — Section 408
High Courts30 Jul 2002Dismissed
B. Ramachandra Reddy and Others Vs Nelli Subbamma and Another
Andhra Pradesh High Court · (2003) 1 ALD 763
Civil Procedure Code, 1908 (CPC) — Section 2(11)Succession Act, 1925 — Section 63
High Courts30 Jul 2002Dismissed
S. Ramabrahmam Vs Indian Bank
Andhra Pradesh High Court · (2002) 07 AP CK 0069
Constitution of India, 1950 — Article 323A, 323B
High Courts30 Jul 2002Allowed
S. Swamynatha Reddy Vs Hindustan Shipyard Limited and Another
Andhra Pradesh High Court · (2002) 5 ALD 827
High Courts30 Jul 2002Allowed
Shaik Khaza Mia Vs Syed Riyasath Ali and Another
Andhra Pradesh High Court · (2003) 1 ALT 81 : (2002) 2 APLJ 404 : (2003) 1 BC 543
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 Jul 2002Allowed
Korapotu Veera Narayana Vs K. Santhamurthy and Another
Andhra Pradesh High Court · (2003) 2 ALT 206
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 19, 3(6)Transfer of Property Act, 1882 — Section 108