High Courts08 Aug 2002
V. Krishna Rao Vs The Vysya Bank Ltd., regd. Banking Company
Andhra Pradesh High Court · (2003) 2 BC 489
Civil Procedure Code, 1908 (CPC) — Section 35, 35A
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Andhra Pradesh High Court judgments
35,240 judgments · page 934 of 1,762
High Courts08 Aug 2002Allowed
Kamatam Sangalappa and Others Vs Kapadam Sangalappa and Others
Andhra Pradesh High Court · (2002) 6 ALT 213
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 42Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, Order 6 Rule 17
High Courts08 Aug 2002
Abhishek Synthetics Private Limited Vs Addl. Commissioner of Central Excise and Another
Andhra Pradesh High Court · (2003) 6 ALD 80 : (2003) 4 ALT 13
Central Excise Rules, 1944 — Rule 57T, 57U(2)Income Tax Act, 1961 — Section 32
High Courts07 Aug 2002Dismissed
K.R. Subrahmanyam and Another Vs A. Raja Reddy
Andhra Pradesh High Court · (2002) 5 ALT 404
Evidence Act, 1872 — Section 49Registration Act, 1908 — Section 17
High Courts07 Aug 2002Allowed
Venkata Ramana Agencies and Others Vs Koppu Guranna and Others
Andhra Pradesh High Court · (2003) 2 ALD 636 : (2002) 6 ALT 100 : (2002) 3 APLJ 97 : (2003) 1 RCR(Civil) 490
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 3, Order 8 Rule 3
High Courts07 Aug 2002Dismissed
Food Corporation of India Workers Union Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2002) 5 ALD 698 : (2002) 6 ALT 19 : (2002) 95 FLR 918 : (2002) 3 LLJ 1057
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)
High Courts07 Aug 2002Dismissed
B.F. Pushpaleela Devi Vs State of A.P. and Others
Andhra Pradesh High Court · AIR 2002 AP 320 : (2002) 5 ALD 1 : (2002) 5 ALT 103 : (2002) 4 RCR(Civil) 261
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 4, Order 47 Rule 4(2), Order 47 Rule 7(1), 104Government of India Act, 1915 — Section 107
High Courts07 Aug 2002Allowed
Union of India (UOI) Vs P. Mahipal Reddy and Another
Andhra Pradesh High Court · (2002) 08 AP CK 0044
Industrial Disputes Act, 1947 — Section 25F, 2A
High Courts07 Aug 2002Allowed
Moora Chinna Narasimhulu Vs Gedda Kadirappa and Others
Andhra Pradesh High Court · (2002) 5 ALT 720 : (2002) 3 APLJ 102
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Aug 2002
Smt. A. Ramamani and Others Vs Bharat Dynamics Ltd. and Others
Andhra Pradesh High Court · (2002) 08 AP CK 0099
High Courts06 Aug 2002Allowed
T. Saraswathi Prasad Singh Vs G.V. Kalavathy and Others
Andhra Pradesh High Court · (2002) 5 ALD 248 : (2003) 2 ALT 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts06 Aug 2002Allowed
Dr. Sadasivan Jai Shankar Vs Nizam''s Institute of Medical Sciences and Another
Andhra Pradesh High Court · (2004) 2 ALD 13
Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 12, 2, 40, 6, 7Nizams Institute of Medical Sciences Service Rules, 1986 — Rule 51
High Courts06 Aug 2002Partly Allowed
Medikonda Venkata Subba Rao and Others Vs Medikonda Sarojini and Others
Andhra Pradesh High Court · (2002) 08 AP CK 0043
Evidence Act, 1872 — Section 63, 68, 90Succession Act, 1925 — Section 63
High Courts06 Aug 2002Allowed
Andhra Pradesh State Co-operative Bank Limited Vs Co-operative Tribunal and Others
Andhra Pradesh High Court · (2002) 5 ALD 283 : (2002) 4 ALT 580
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 254(2)
High Courts06 Aug 2002Dismissed
N. Satyanarayana Raju Vs Chekuri Gopalakrishnaraju
Andhra Pradesh High Court · (2004) 2 ALT 117 : (2004) 1 CivCC 636 : (2004) 3 RCR(Civil) 332
Evidence Act, 1872 — Section 34Limitation Act, 1963 — Section 18
High Courts06 Aug 2002
Udatha Adilakshmamma and Another Vs Mandal Revenue Officer and Another
Andhra Pradesh High Court · (2002) 6 ALT 77 : (2002) 3 APLJ 493
High Courts05 Aug 2002
Sri Lalitha Devi Gas Agencies Vs Hindustan Petroleum Corporation Ltd. and Another
Andhra Pradesh High Court · (2002) 5 ALD 389 : (2002) 5 ALT 516
Constitution of India, 1950 — Article 226
High Courts05 Aug 2002Dismissed
Sk. Yousuf and Others Vs Shaik Madhar Saheb
Andhra Pradesh High Court · AIR 2003 AP 44 : (2002) 2 AnWR 508 : (2002) 2 APLJ 419 : (2003) 1 CivCC 392 : (2003) 4 RCR(Civil) 734
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
High Courts02 Aug 2002Allowed
Smt. Lata Sanghi Vs Govt. of A.P.
Andhra Pradesh High Court · (2002) 08 AP CK 0060
High Courts01 Aug 2002Allowed
Toddy Cooperative Society Vs The Dy. Commissioner of Proh. and Excise
Andhra Pradesh High Court · (2002) 08 AP CK 0106
Constitution of India, 1950 — Article 14