Gaisetti Tirupathi Vs Land Acquisition Officer-cum-Revenue Divisional Officer
Andhra Pradesh High Court · (2002) 5 ALD 564 : (2002) 5 ALT 646
COURT ARCHIVE
35,240 judgments · page 933 of 1,762
Andhra Pradesh High Court · (2002) 5 ALD 564 : (2002) 5 ALT 646
Andhra Pradesh High Court · (2002) 258 ITR 545
Andhra Pradesh High Court · (2002) 08 AP CK 0073
Andhra Pradesh High Court · (2013) 4 ALD 335
Andhra Pradesh High Court · (2002) 5 ALD 419 : (2002) 6 ALT 219 : (2003) 1 CivCC 595
Andhra Pradesh High Court · (2003) 2 ACC 369 : (2002) 6 ALD 127
Andhra Pradesh High Court · (2002) 5 ALT 158 : (2002) 4 RCR(Civil) 658
Andhra Pradesh High Court · (2002) 4 ALT 682
Andhra Pradesh High Court · (2002) 5 ALT 406
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 366 : (2002) 2 ALT(Cri) 321
Andhra Pradesh High Court · (2002) 6 ALT 99
Andhra Pradesh High Court · (2002) 5 ALD 437
Andhra Pradesh High Court · (2003) 3 BC 417
Andhra Pradesh High Court · (2002) 6 ALD 780
Andhra Pradesh High Court · AIR 2003 AP 63
Andhra Pradesh High Court · (2002) 5 ALD 477 : (2003) 1 ALT 780 : (2002) 3 APLJ 20
Andhra Pradesh High Court · (2003) 3 ALT 240
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 582 : (2002) 6 ALT 301 : (2003) 1 DMC 349
Andhra Pradesh High Court · (2003) 2 ALD 648
Andhra Pradesh High Court · (2002) 5 ALT 512