High Courts24 Jan 1957
State of Andhra Now Andhra Pradesh Vs Tavvineni Gangappa and another
Andhra Pradesh High Court · AIR 1958 AP 140
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,762 of 1,815
High Courts24 Jan 1957
Dr. K. Subba Rao Vs State of Hyderabad (now Andhra Pradesh)
Andhra Pradesh High Court · (1957) 01 AP CK 0011
Constitution of India, 1950 — Article 223, 311, 311(2)
High Courts22 Jan 1957Dismissed
Sariki Raminaldu and Others Vs Arlsetti Satyanarayana, President Devastanam Temple Committee and Another
Andhra Pradesh High Court · AIR 1957 AP 1015
High Courts22 Jan 1957
Veereswaraswamyvaru Vs Board of Commrs. for Hindu Religious Endowments and Others
Andhra Pradesh High Court · (1957) 01 AP CK 0006
Constitution of India, 1950 — Article 13(1), 19, 19(1)
High Courts21 Jan 1957Dismissed
Patha Pedda Elliali Vs Palagili Gangamma and Others
Andhra Pradesh High Court · AIR 1957 AP 776 : (1957) 1 AnWR 258
Hindu Succession Act, 1956 — Section 14(1)
High Courts18 Jan 1957
A. Venkataseshayya and others Vs A. Virayya and others
Andhra Pradesh High Court · (1957) 01 AP CK 0025
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), 11, 47
High Courts18 Jan 1957
Mahmoodunnisa Begum Vs Govt. of Hyderabad
Andhra Pradesh High Court · AIR 1958 AP 42
Hyderabad Land Acquisition Act, 1309 — Section 43
High Courts18 Jan 1957
The State of Andhra (now Andhra Pradesh) Vs T. Ramayya Suri
Andhra Pradesh High Court · (1957) 01 AP CK 0018
Constitution of India, 1950 — Article 311, 311(2)Prevention of Corruption Act, 1947 — Section 5(1), 7, 7(1), 8
High Courts18 Jan 1957
Boppanna Satyanarayana and Another Vs Chalagulla Ramachandrayya and Others
Andhra Pradesh High Court · (1957) 01 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1)
High Courts17 Jan 1957
Mahankali Subba Rao, Mahankali Nageshwara Rao and Another Vs Commissioner of Income Tax
Andhra Pradesh High Court · AIR 1957 AP 113 : (1957) 1 AnWR 163
Income Tax Act, 1922 — Section 14(1), 2(9), 25A, 28, 28(1)
High Courts17 Jan 1957
MAHANKALI SUBBA RAO, MAHANKALI NAGESHWARA RAO AND ANOTHER Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · (1957) 31 ITR 867
Income Tax Act, 1961 — Section 14, 2, 23, 25A, 28
High Courts11 Jan 1957
Hyderabad Stock Exchange Ltd. Vs Rangnath Rathi and Co. a partnership firms of Stock and Shares Broker
Andhra Pradesh High Court · AIR 1958 AP 43
Criminal Procedure Code, 1898 (CrPC) — Section 5
High Courts11 Jan 1957
(Shaik) Farid Vs Government of Union of India and Another
Andhra Pradesh High Court · AIR 1958 AP 394
Civil Procedure Code, 1908 (CPC) — Section 80, 86, 87
High Courts10 Jan 1957
Indermull Loniya Vs Subordinate Judge, Secunderabad and others
Andhra Pradesh High Court · AIR 1958 AP 779
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts10 Jan 1957
Sri Laxmi Chenna Kesava Swami Temple, (sic)rkapur Vs Maktapuram Yangamma and Others
Andhra Pradesh High Court · AIR 1958 AP 349
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 92
High Courts09 Jan 1957
Mattapalli Venkataraju and others Vs Challa Venkata Raghavayya and others
Andhra Pradesh High Court · AIR 1958 AP 593
Civil Procedure Code, 1908 (CPC) — Section 144, 151Transfer of Property Act, 1882 — Section 76
High Courts08 Jan 1957
Palakurthi Appalaraju and others Vs Yedukondalu and others
Andhra Pradesh High Court · AIR 1958 AP 713
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts28 Dec 1956Dismissed
Inuganti Yogananda Narasimha Ramachandra Jagannadha Rao Vs The State of Andhra (Now Andhra Pradesh) by the Collector, Krishna and Another
Andhra Pradesh High Court · AIR 1957 AP 463
High Courts28 Dec 1956Dismissed
State of Andhra (Now Andhra Pradesh) Vs Bellamkonda Venkata Subbaiah and Another
Andhra Pradesh High Court · AIR 1957 AP 462 : (1957) 1 AnWR 165 : (1957) 8 STC 309
High Courts28 Dec 1956Allowed
T. Narayana Vs The State of Andhra and Others
Andhra Pradesh High Court · AIR 1957 AP 383 : (1957) 1 AnWR 203
Constitution of India, 1950 — Article 220, 228Motor Vehicles Act, 1988 — Section 64A