High Courts26 Nov 1956
P. Sitaranamma Vs P. Ankaiah and Others
Andhra Pradesh High Court · (1956) 11 AP CK 0020
Stamp Act, 1899 — Section 46
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,764 of 1,815
High Courts26 Nov 1956
Nagulakonda Venkata Subba Rao Vs Commissioner of Income Tax
Andhra Pradesh High Court · AIR 1957 AP 147 : (1957) 1 AnWR 25
Income Tax Act, 1922 — Section 13, 23(3)
High Courts26 Nov 1956
NAGULAKONDA VENKATA SUBBA RAO Vs COMMISSIONER OF Income Tax, HYDERABED (DN.).
Andhra Pradesh High Court · (1957) ALT 277 : (1957) 31 ITR 781
Income Tax Act, 1961 — Section 23(3)
High Courts26 Nov 1956
In Re: K. Muniswami Chetti and Others
Andhra Pradesh High Court · (1958) CriLJ 144
Criminal Procedure Code, 1898 (CrPC) — Section 190, 250Penal Code, 1860 (IPC) — Section 409, 477A
High Courts23 Nov 1956Dismissed
Sri Bayyanna Bhimayya and Others Vs Government of Andhra
Andhra Pradesh High Court · AIR 1957 AP 389 : (1957) 8 STC 167
Forward Contracts (Regulation) Act, 1952 — Section 2Sales of Goods Act, 1930 — Section 11, 2(4), 6(3), 7Sales Tax Act — Section 2
High Courts22 Nov 1956
Jagadguru Karibasava Rujendra Swamijl Vs State of Andhra and Others
Andhra Pradesh High Court · (1956) 11 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1956
In Re: Hyderabad Court-fees Act (VI of 1324 F), Sch. II, Art. 1
Andhra Pradesh High Court · AIR 1958 AP 340
Hindu Marriage Act, 1955 — Section 12, 13, 9
High Courts19 Nov 1956
Bobbili Sriramamurthy Vs Batchu Dhanraju and Others
Andhra Pradesh High Court · (1956) 11 AP CK 0006
High Courts16 Nov 1956
Kataf China Fareed and Another Vs State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 499 : (1957) CriLJ 947
Criminal Procedure Code, 1898 (CrPC) — Section 3, 346, 349, 350, 5Penal Code, 1860 (IPC) — Section 349, 355, 380, 457, 5Probation of Offenders Act, 1958 — Section 5
High Courts16 Nov 1956Dismissed
Kadiyala Chandrayya Vs State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 261 : (1957) 8 STC 33
Constitution of India, 1950 — Article 14
High Courts16 Nov 1956
Mellacheruvu Pundarikakshudu Vs Kuppa Venkatakrishna Sastri
Andhra Pradesh High Court · (1956) 11 AP CK 0010
Negotiable Instruments Act, 1881 (NI) — Section 1, 13, 44, 8, 8(1)
High Courts16 Nov 1956
Ambatipudi Ramabrahmam Vs State of Andhra and Another
Andhra Pradesh High Court · (1956) 11 AP CK 0009
Constitution of India, 1950 — Article 229Land Acquisition Act, 1894 — Section 1, 1(2), 17, 17(1), 17(2)
High Courts16 Nov 1956Dismissed
M.K. Abu Bucker Vs B. Moidu
Andhra Pradesh High Court · AIR 1957 AP 473
Limitation Act, 1963 — Section 29(2), 5
High Courts14 Nov 1956
Konakanchi Kesava Nurayana and Another Vs Obulareddigari venkatamma and Others
Andhra Pradesh High Court · (1956) 11 AP CK 0021
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 102, 11, 42
High Courts13 Nov 1956
Arvapalli Ramakrishnayya Vs Pasumarthi Peerayya and others
Andhra Pradesh High Court · AIR 1958 AP 766
Majority Act, 1875 — Section 3
High Courts13 Nov 1956Allowed
Karri Venkamma Vs Karri Venkatareddi and Another
Andhra Pradesh High Court · AIR 1959 AP 158
Hindu Succession Act, 1956 — Section 14(2)
High Courts09 Nov 1956
Rajah Sarvagna Kumara Krishna Yachendra, Rajah of Venkatagiri Vs Rajah Navaneetha Krishna Yachendra and Others
Andhra Pradesh High Court · (1956) 11 AP CK 0011
High Courts08 Nov 1956
The Public Prosecutor Vs Damera Venkata Narasayya
Andhra Pradesh High Court · AIR 1957 AP 486 : (1957) CriLJ 943
Evidence Act, 1872 — Section 123, 124, 162
High Courts08 Nov 1956Dismissed
Gopala Mines and Mineral Works Vs State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 196 : (1957) ALT 88 : (1957) 8 STC 4
High Courts08 Nov 1956Dismissed
Government of Andhra (Now Andhra Pradesh) Vs K. Rajaiah and Company
Andhra Pradesh High Court · AIR 1957 AP 515 : (1957) 1 AnWR 5 : (1957) 8 STC 164