High Courts15 Feb 1957
Burugupalli Rajagopalam Vs Office Receiver, West Godavari and others
Andhra Pradesh High Court · AIR 1958 AP 426
Provincial Insolvency Act, 1920 — Section 22, 68
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,761 of 1,815
High Courts13 Feb 1957Dismissed
Sitaramaswami M. Vs State of Andhra (Now Andhra Pradesh) (Education, Health and Local Administration Department)
Andhra Pradesh High Court · (1959) 2 LLJ 282
District Municipalities Act — Section 12, 77(1)
High Courts12 Feb 1957
Mohd. Hasham and others Vs Hyderabad Municipal Corporation
Andhra Pradesh High Court · AIR 1958 AP 102
Civil Procedure Code, 1908 (CPC) — Section 80, 96
High Courts08 Feb 1957
Deoki Nandan (died) by L.Rs. Vs Madanlal and others
Andhra Pradesh High Court · AIR 1958 AP 693
High Courts08 Feb 1957
(sic)aldu Anantha Raghurama Arya Vs (sic)st Coast Transport and Shipping Co. (Private) and others
Andhra Pradesh High Court · (1957) 02 AP CK 0013
Companies Act, 1956 — Section 397, 398, 433, 439
High Courts08 Feb 1957
Nadella Satyanarayana Vs Yamanoori Venkata Subbiab
Andhra Pradesh High Court · AIR 1957 AP 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 10, Order 21 Rule 11(2), Order 21 Rule 4, Order 21 Rule 4(1)Limitation Act, 1963 — Article 182(5)
High Courts08 Feb 1957
Benumetcha Gangaraju Vs Veluri Gopala Krishnamurthi and Another
Andhra Pradesh High Court · (1957) 02 AP CK 0002
Transfer of Property Act, 1882 — Section 6, 8
High Courts08 Feb 1957
Raja Rameshwara Rao Bahadur Vs Commissioner of Income Tax
Andhra Pradesh High Court · AIR 1958 AP 53 : (1957) 2 AnWR 71 : (1957) 32 ITR 552
Hyderabad Income Tax Act, 1357 — Section 14(5), 2(4), 66(1), 82(1)Income Tax Act, 1961 — Section 10(5), 8
High Courts07 Feb 1957Dismissed
G.H. Bhatia Vs Bholumal Dharmdas
Andhra Pradesh High Court · AIR 1959 AP 254 : (1959) CriLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 369, 430, 439, 561A
High Courts07 Feb 1957
Medam Venkata Subbaramiah Setty Vs K. Hari Rao
Andhra Pradesh High Court · (1957) 02 AP CK 0006
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6(1), Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Section 15, 16, 28, 32, 32(1)
High Courts06 Feb 1957
Rampalli Ramachandrudu Vs Bakraj Gulab Chand Firm by Gulabchand and others
Andhra Pradesh High Court · AIR 1958 AP 709
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts31 Jan 1957
Government of Andhra Vs Nooney Govindarajulu
Andhra Pradesh High Court · (1957) 8 STC 297
High Courts30 Jan 1957
S. Srikishan Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1957) 01 AP CK 0017
Constitution of India, 1950 — Article 1, 2, 225, 226, 3States Reorganisation Act, 1956 — Section 112, 2(2), 3, 7, 8
High Courts30 Jan 1957
In Re: Atmakuri Gopalkrishnarao and Others
Andhra Pradesh High Court · (1957) 01 AP CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8Constitution of India, 1950 — Article 226
High Courts29 Jan 1957
Nadimpalli Sitaramaraju and Others Vs Koralla Satyanarayanamurthi (died) and Others
Andhra Pradesh High Court · (1957) 01 AP CK 0016
High Courts29 Jan 1957
Dr. G. Thimma Reddy Vs State of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1958 AP 35
Constitution of India, 1950 — Article 311, 311(1), 311(2), 320(3), 320(3)(c)
High Courts29 Jan 1957
Medam Seshanna Chetty Vs Medam Sankarnarayana Chetty
Andhra Pradesh High Court · AIR 1958 AP 695
High Courts25 Jan 1957
MAREDDI KRISHNA REDDY Vs Income Tax OFFICER, TENALI.
Andhra Pradesh High Court · AIR 1957 AP 368 : (1957) 31 ITR 678
Income Tax Act, 1961 — Section 14, 2, 22, 23, 25A
High Courts25 Jan 1957Dismissed
Mareddi Krishna Reddy Vs Income Tax Officer
Andhra Pradesh High Court · (1957) 1 AnWR 207
Income Tax Act, 1922 — Section 23, 25A, 25A(2), 28(1), 44
High Courts25 Jan 1957
Kaki Lachmiah Vs The State of Hyderabad now Andhra Pradesh
Andhra Pradesh High Court · AIR 1958 AP 315
Civil Procedure Code, 1908 (CPC) — Section 3Constitution of India, 1950 — Article 14, 300