COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 931 of 1,762

High Courts26 Aug 2002Allowed

Pradeep Kumar Vs Mahaveer Pershad and Others

Andhra Pradesh High Court · AIR 2003 AP 107 : (2002) 6 ALT 360

Benami Transactions (Prohibition) Act, 1988 — Section 4Evidence Act, 1872 — Section 93, 94, 95, 96, 97Specific Relief Act, 1963 — Section 34

High Courts26 Aug 2002

National Insurance Co. Ltd. Vs Lunavathi Hariya and Others

Andhra Pradesh High Court · (2004) ACJ 1792 : (2003) 2 ALD 617

Motor Vehicles Act, 1988 — Section 166

High Courts25 Aug 2002

Suram Kiran Kumar Reddy and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 835 : (2003) 1 DMC 574

Penal Code, 1860 (IPC) — Section 376, 415, 417, 420, 493

High Courts23 Aug 2002Allowed

M. Vijaya Kumar Vs M. Srinivasa Rao and Another

Andhra Pradesh High Court · (2002) 2 APLJ 470 : (2003) 1 BC 524

Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts23 Aug 2002Allowed

Kuna Ramulu Vs Kuna Annapurnamma and Others

Andhra Pradesh High Court · (2003) 3 ALD 146 : (2003) 4 RCR(Civil) 738

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 52

High Courts23 Aug 2002Dismissed

Kanda Lingaiah Vs P. Nirmala Devi

Andhra Pradesh High Court · (2002) 6 ALD 590

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 26

High Courts23 Aug 2002Dismissed

Goldstone Exports Limited and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 1 ALD 336 : (2003) 2 ALT 288

COMPANIES ACT, 1956 — Section 173, 2, 4Constitution of India, 1950 — Article 14, 15, 226, 298, 299

High Courts23 Aug 2002Dismissed

Anita Vs R. Rambilas

Andhra Pradesh High Court · AIR 2003 AP 32 : (2002) 5 ALD 502 : (2002) 5 ALT 604 : (2003) 1 CivCC 284 : (2003) 1 DMC 95 : (2003) 2 RCR(Civil) 389

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)

High Courts23 Aug 2002Allowed

Union of India (UOI) and Another Vs G.G. Satyanarayana and Others

Andhra Pradesh High Court · (2002) 5 ALD 810 : (2003) 2 ARBLR 391

Arbitration and Conciliation Act, 1996 — Section 21, 31(7), 85(2)

High Courts23 Aug 2002Dismissed

Rekha Timber Depot Vs Deputy Commercial Taxes Officer and Others

Andhra Pradesh High Court · (2003) 129 STC 267

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4C), 19, 19(1), 19(2), 21Constitution of India, 1950 — Article 14, 19, 19(1), 226, 227Motor Vehicles Act, 1988 — Section 166(3), 217(1)

High Courts23 Aug 2002Allowed

Chairman, Visakhapatnam Port Trust and Others Vs Ch. V.V. Satyananrayana

Andhra Pradesh High Court · (2002) 5 ALD 524 : (2002) 5 ALT 613 : (2003) 96 FLR 337 : (2003) 1 LLJ 651

High Courts22 Aug 2002Allowed

Agam Shanthamma Vs Union of India (UOI)

Andhra Pradesh High Court · (2003) 1 ACC 423 : (2004) ACJ 713 : (2002) 6 ALT 814

Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 124A

High Courts22 Aug 2002Allowed

G. Pandari Babu Vs Chairman, Coir Board and Others

Andhra Pradesh High Court · (2002) 5 ALD 486

Industrial Disputes Act, 1947 — Section 25F

High Courts21 Aug 2002Dismissed

Transport Corporation of India Vs The Transport Commissioner and Another

Andhra Pradesh High Court · (2003) 1 ALT 620

Government of India Act, 1935 — Section 107Local Areas Act, 1987 — Section 3Motor Vehicles Act, 1988 — Section 23, 3, 39, 40, 41

High Courts21 Aug 2002Dismissed

Vummethala Somamma Vs Thameeru Balanagamma

Andhra Pradesh High Court · AIR 2003 AP 45 : (2002) 6 ALD 214 : (2002) 2 AnWR 485

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92(3)

High Courts21 Aug 2002Allowed

P. Ramaswamy Vs Union of India (UOI)

Andhra Pradesh High Court · (2003) 1 ACC 260 : (2002) 6 ALT 400

Railways Act, 1989 — Section 124A

High Courts21 Aug 2002

National Remote Sensing Agency Vs The Additional Industrial Tribunal-cum-Additional Labour Court and Others

Andhra Pradesh High Court · (2002) 5 ALD 211 : (2002) 4 ALT 788 : (2002) 95 FLR 786 : (2002) 3 LLJ 741

Airports Authority of India Act, 1994 — Section 3Banking Services Commission Act, 1975 — Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3A

High Courts20 Aug 2002Dismissed

New India Assurance Company Ltd. Vs B. Malati

Andhra Pradesh High Court · (2002) 6 ALD 137

Motor Vehicles Act, 1988 — Section 140, 166

High Courts20 Aug 2002Dismissed

Branch Manager, New India Assurance Co. Ltd. Vs Vibudhi Durgaiah and Others

Andhra Pradesh High Court · (2004) ACJ 1462 : (2003) 1 ALT 72 : (2002) 2 APLJ 478

Motor Vehicles Act, 1988 — Section 147(1)

High Courts20 Aug 2002

New India Assurance Co. Ltd. Vs Vibudhi Durgaiah and Others

Andhra Pradesh High Court · (2006) 3 ACC 606

Motor Vehicles Act, 1988 — Section 147