High Courts06 Sept 2002
Isra Fatima Vs Bismillah Begum and Another
Andhra Pradesh High Court · (2002) 5 ALD 660 : (2006) 4 ALT 216 : (2002) 3 APLJ 40
Stamp Act, 1899 — Section 36
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 929 of 1,762
High Courts06 Sept 2002Dismissed
Union of India (UOI) and Others Vs Vasavi Cooperative Housing Society Limited and Others
Andhra Pradesh High Court · (2002) 5 ALD 532 : (2002) 5 ALT 370
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 13, 2(11), 2(12), 3, 4Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 35
High Courts06 Sept 2002Dismissed
Dasari Uma Maheswara Rao and Another Vs Somasi Venkata Ramachandra Murthy and Others
Andhra Pradesh High Court · (2002) 6 ALD 767 : (2003) 2 ALT 135
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts05 Sept 2002Dismissed
Laxminarayan Jhawar Vs Badrivishal Pitti (died) by LRs.
Andhra Pradesh High Court · (2002) 6 ALD 452 : (2003) 1 ALT 12
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
High Courts05 Sept 2002Allowed
Bhimadole Nageswara Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 6 ALD 117 : (2002) 5 ALT 588 : (2002) 3 APLJ 73
Andhra Pradesh Panchayat Raj Act, 1994 — Section 249(6)
High Courts05 Sept 2002Allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Koduri Venkata Chary and Others
Andhra Pradesh High Court · (2002) 6 ALD 167 : (2002) 3 APLJ 383
Motor Vehicles Act, 1988 — Section 11, 166
High Courts05 Sept 2002Allowed
Mazhar Sultana Vs Mohd. Abdul Majeed
Andhra Pradesh High Court · (2002) 6 ALD 119 : (2003) 1 ALT 68 : (2002) 3 APLJ 171 : (2003) 1 CivCC 397
Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 25
High Courts05 Sept 2002Dismissed
Sir C.R. Reddy Law College Employees'' Association and Others Vs Bar Counsel of India and Others
Andhra Pradesh High Court · (2002) 5 ALD 592
Andhra Pradesh Education Act, 1982 — Section 26Constitution of India, 1950 — Article 226
High Courts05 Sept 2002Allowed
P. Leela Rani Vs Agency Divisional Officer, (Sub-Collector) and Another
Andhra Pradesh High Court · (2002) 6 ALD 251 : (2003) 1 ALT 448
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 2(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149
High Courts05 Sept 2002Allowed
D. Krishna Kumar and Another Vs State of A.P.
Andhra Pradesh High Court · (2002) 5 ALT 806 : (2002) 3 APLJ 211 : (2003) CriLJ 143 : (2003) 1 RCR(Criminal) 761
Andhra Pradesh Gaming Act, 1974 — Section 15, 3
High Courts04 Sept 2002Allowed
Sri Krishna Salt Works Vs State of A.P.
Andhra Pradesh High Court · (2002) 6 ALD 91 : (2003) 4 ALT 2
Constitution of India, 1950 — Article 141
High Courts04 Sept 2002
Bandi Narendra Kumar Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 476 : (2002) 5 ALT 129 : (2002) 2 ALT(Cri) 325 : (2002) 3 APLJ 1 : (2003) CriLJ 288 : (2003) 1 RCR(Criminal) 505
Prevention of Terrorism Act, 2002 — Section 21(1), 49
High Courts04 Sept 2002Dismissed
P. Surareddy and Another Vs District Collector and Others
Andhra Pradesh High Court · (2002) 6 ALT 348 : (2002) 3 APLJ 219
Land Acquisition Act, 1894 — Section 10, 11, 4(1), 5A, 6
High Courts03 Sept 2002Dismissed
Branch Manager, New India Assurance Company Limited Vs Puppala Guruvaiah and Others
Andhra Pradesh High Court · (2005) ACJ 133 : (2002) 5 ALD 674 : (2003) 2 ALT 204 : (2002) 3 APLJ 77
Motor Vehicles Act, 1988 — Section 140
High Courts03 Sept 2002
K. Vijayakumar Vs Special Deputy Collector (LA) MCH and Others
Andhra Pradesh High Court · (2002) 6 ALD 225 : (2003) 2 AnWR 114
Land Acquisition Act, 1894 — Section 18, 30, 4(1)
High Courts03 Sept 2002Dismissed
P. Radhakrishna Vs Mr. Ram Naik and Others
Andhra Pradesh High Court · (2002) 09 AP CK 0035
Constitution of India, 1950 — Article 226, 75, 75(1), 75(2)
High Courts03 Sept 2002Allowed
Hyderabad Cricket Association Gymkhana Grounds Vs Cambridge Cricket Club and Another
Andhra Pradesh High Court · (2002) 5 ALD 818 : (2002) 6 ALT 268
High Courts02 Sept 2002Dismissed
Kothapalli Koteswara Rao Vs Murukonda Subba Rao and Others Marukonda Basavayya and Others Vs Murukonda Pullaiah and Another
Andhra Pradesh High Court · (2002) 6 ALD 609 : (2004) 1 ALT 168
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), 97(2)
High Courts02 Sept 2002Allowed
J. Venkatramana Reddy Vs Kanakagari Bhakthavatsalaiah and Another
Andhra Pradesh High Court · (2002) 6 ALD 402 : (2003) 4 ALT 16 : (2004) 1 BC 22 : (2003) 3 CivCC 139
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115Limitation Act, 1963 — Section 14
High Courts02 Sept 2002Dismissed
Sri Sambhana Varahalu Vs Smt. Pudi Saraswathi
Andhra Pradesh High Court · (2003) 6 ALD 135 : (2003) 1 BC 717