High Courts20 Sept 2002Dismissed
Chippa Raghuramulu and Others Vs Kata Showariah and Others
Andhra Pradesh High Court · (2002) 6 ALD 350
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2(1), 30, 34, 35, 37
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 927 of 1,762
High Courts20 Sept 2002
K. Vidya Kumari and Others Vs Union of India (UOI), South Central Railway
Andhra Pradesh High Court · (2004) ACJ 1420 : (2004) 1 ALD 26 : (2003) 1 ALT 65 : (2003) 1 AnWR 118
Railways Act, 1989 — Section 123, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts20 Sept 2002Allowed
K. Vijay Bhaskar Vs The Revenue Development Officer and Another
Andhra Pradesh High Court · (2002) 6 ALD 207
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4)
High Courts19 Sept 2002
Suveera Traders/Rice Mill and Others Vs District Collector and Others
Andhra Pradesh High Court · (2002) 09 AP CK 0071
Essential Commodities Act, 1955 — Section 3, 6A
High Courts19 Sept 2002Allowed
Dr. B.G.V. Giridhar Vs Dr. Ch. Ramakrishna Rao and Others
Andhra Pradesh High Court · (2002) 6 ALD 331
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15(1), 3Andhra Pradesh Regulation of Admission to Super Specialities in the Medical Colleges Rules, 1983 — Rule 7(3)
High Courts19 Sept 2002Partly Allowed
United India Insurance Company Limited Vs Shaik Dilshad and Others
Andhra Pradesh High Court · (2003) 1 ACC 481 : (2002) 6 ALD 325 : (2002) 2 AnWR 785
Motor Vehicles Act, 1988 — Section 141
High Courts18 Sept 2002Dismissed
A.P. State Road Transport Corporation and Others Vs General Secretary, APSRTC, National Mazdoor Union and Another
Andhra Pradesh High Court · (2003) 1 ALD 334 : (2003) 1 LLJ 952
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Sept 2002
G. Gopal Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 5 ALD 625 : (2002) 5 ALT 491
Andhra Pradesh (Roads and Buildings) Engineering Service Rules, 1967 — Rule 4, 5Constitution of India, 1950 — Article 14
High Courts18 Sept 2002
M. Netrananda Vs B. Sambasiva Rao and Others
Andhra Pradesh High Court · (2002) 6 ALD 123 : (2002) 3 APLJ 162
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7A(5)
High Courts18 Sept 2002Dismissed
Y. Razia Bee and Another Vs Registrar (Administration) High Court of A.P. and Another
Andhra Pradesh High Court · (2002) 6 ALT 72
High Courts18 Sept 2002
Manager, Andhra Bank and Another Vs International Export Enterprises and Others
Andhra Pradesh High Court · (2002) 6 ALT 482
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts18 Sept 2002Dismissed
S. Malla Reddy and Others Vs Future Builders Co-operative Housing Society and Another
Andhra Pradesh High Court · (2003) 1 ALD 402 : (2002) 6 ALT 244 : (2003) 1 CivCC 706
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 8 Rule 9
High Courts17 Sept 2002Allowed
G. Nasar Reddy and Another Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 677 : (2002) 6 ALT 90 : (2002) 6 ALT 20 : (2002) 3 APLJ 350
Andhra Pradesh Excise Act, 1968 — Section 34, 46(2)Andhra Pradesh Prohibition Act, 1995 — Section 8
High Courts17 Sept 2002
M. Kuppuswami Naidu Vs V. Chandrasekhar Reddi and Others
Andhra Pradesh High Court · (2003) 1 ALT 395
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 2(11)Contract Act, 1872 — Section 202Transfer of Property Act, 1882 — Section 52
High Courts17 Sept 2002Partly Allowed
Managing Director, Central Warehousing Corporation and Others Vs Hamali Labour Contract Co-operative Society and Another
Andhra Pradesh High Court · (2002) 6 ALD 75
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts17 Sept 2002
Arvind L. Abhyankar Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · AIR 2003 AP 94 : (2002) 5 ALD 763 : (2003) 1 ALT 336 : (2002) 3 APLJ 132
Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 — Section 428, 440, 5Registration Act, 1908 — Section 17(1)
High Courts17 Sept 2002Allowed
Boina Mallaiah and Others Vs State of A.P.
Andhra Pradesh High Court · (2002) 5 CriminalCC 617
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts16 Sept 2002
Siemens Ltd. Vs Presiding Officer, Additional Industrial Tribunal-cum-Additional Labour Court and Another
Andhra Pradesh High Court · (2002) 6 ALD 492 : (2002) 6 ALT 446 : (2003) 96 FLR 819
Industrial Disputes Act, 1947 — Section 2A, 2A(2)
High Courts16 Sept 2002Allowed
Divakar Sahu Vs District Collector and Others
Andhra Pradesh High Court · (2002) 6 ALD 232
Constitution of India, 1950 — Article 226
High Courts16 Sept 2002Allowed
New India Assurance Co. Ltd. Vs B.G. Suma and Others
Andhra Pradesh High Court · (2003) 1 ACC 287 : (2004) ACJ 883 : (2002) 6 ALT 465
Motor Vehicles Act, 1988 — Section 168(1), 2(30)