High Courts02 Sept 2002Dismissed
Rasool Bee and Others Vs Gousiya Begum
Andhra Pradesh High Court · (2003) 1 ALD 164 : (2003) 4 ALT 99 : (2002) 3 APLJ 81
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 930 of 1,762
High Courts02 Sept 2002Dismissed
State of A.P. and Others Vs Singam Setty Yellananda
Andhra Pradesh High Court · AIR 2003 AP 182 : (2003) 2 ARBLR 92
Civil Procedure Code, 1908 (CPC) — Section 35, 80Contract Act, 1872 — Section 73, 74
High Courts29 Aug 2002
The Public Prosecutor, High Court of A.P. Vs Dr. Kumar Murukurthy
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 380 : (2003) 1 DMC 489
Criminal Procedure Code, 1973 (CrPC) — Section 156, 198, 2Penal Code, 1860 (IPC) — Section 420, 493, 494, 498A
High Courts29 Aug 2002Dismissed
P. Narasimha Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 5 ALD 784 : (2002) 6 ALT 612
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 3
High Courts29 Aug 2002Dismissed
Amul Sardar Vs Sanaka Bala
Andhra Pradesh High Court · (2003) 1 ALD 375 : (2003) 6 ALT 801 : (2002) 3 APLJ 177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts29 Aug 2002
Ziauddin Ahmed Vs M.A. Raoof (died) by LR.
Andhra Pradesh High Court · (2002) 5 ALD 830 : (2003) 4 ALT 43 : (2002) 2 APLJ 453
Evidence Act, 1872 — Section 73
High Courts29 Aug 2002Dismissed
APSEB (now APTRANSCO) and Others Vs P. Venkata Subbamma
Andhra Pradesh High Court · (2002) 6 ALT 75
High Courts29 Aug 2002Allowed
The Andhra Pradesh State Road Transport Corporation Vs Mudidina Krishna Moorthy and Another
Andhra Pradesh High Court · (2003) 1 ALD 143 : (2003) 2 ALT 624 : (2002) 3 APLJ 89 : (2003) 96 FLR 426 : (2003) 1 LLJ 614
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts29 Aug 2002Dismissed
Zindal Strips Security (Contract) Employees Union Vs The Deputy Commissioner of Labour and Others
Andhra Pradesh High Court · (2002) 08 AP CK 0013
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 33A
High Courts28 Aug 2002Allowed
Government of A.P. and Others Vs Sree Pancha Murthy Co-op. House Building Society Ltd. and Others
Andhra Pradesh High Court · (2002) 5 ALD 433
Constitution of India, 1950 — Article 226Hyderabad Municipal Corporation Act, 1955 — Section 388
High Courts28 Aug 2002Dismissed
Smt. Zarina and Others Vs Special Officer and C.A., Land Ceiling and Others
Andhra Pradesh High Court · (2003) 2 ALT 82
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(4), 10(5), 15
High Courts28 Aug 2002Allowed
Rachakonda Ramakoteswara Rao and Others Vs Manohar Fuel Centre and Another
Andhra Pradesh High Court · (2003) 2 ALD 638
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35
High Courts28 Aug 2002Allowed
P.V. Satyanarayana Murthy and Others Vs A.P. State Electricity Board and Others
Andhra Pradesh High Court · (2002) 6 ALD 268
Andhra Pradesh State Electricity Board Service Regulations — Regulation 10
High Courts28 Aug 2002Allowed
District Co-operative Central Bank Limited Vs P.V. Sitamahalaxmi and Others
Andhra Pradesh High Court · (2003) 2 ACC 524 : (2004) ACJ 1332 : (2002) 6 ALD 456
Motor Vehicles Act, 1988 — Section 147
High Courts28 Aug 2002
Gorle Ramu Vs Commissioner of Prohibition and Excise, Government of A.P. and Others
Andhra Pradesh High Court · (2002) 6 ALD 233
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 25Andhra Pradesh Excise Act, 1968 — Section 15(2)Constitution of India, 1950 — Article 14, 19(1), 226
High Courts28 Aug 2002Allowed
Government of A.P. and Others Vs Sree Pancha Murthy Co-operative House Building Society Limited and Others
Andhra Pradesh High Court · (2002) 5 ALD 433
Constitution of India, 1950 — Article 226Hyderabad Municipal Corporation Act, 1955 — Section 388
High Courts27 Aug 2002Dismissed
Andhra Lakshmi Industrial Co. Ltd. Vs Paturi Veerabhadra Rao @ Raja Babu and Others
Andhra Pradesh High Court · (2002) 08 AP CK 0108
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 4Companies Act, 1956 — Section 210, 215, 397, 398, 399Contract Act, 1872 — Section 17, 238, 25
High Courts27 Aug 2002Dismissed
P. Chandra Reddy and Others Vs The Government of A.P., Housing (CH) Department, Secretariat
Andhra Pradesh High Court · (2002) 5 ALD 515 : (2002) 2 APLJ 487
High Courts27 Aug 2002
J. Papa Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 5 ALD 748 : (2003) 1 ALT 357
Criminal Procedure Code, 1973 (CrPC) — Section 2
High Courts27 Aug 2002Allowed
Ganry''s and Ganry''s Colour Studio and Laboratory (P) Limited and Others Vs J. Sikile (India) Limited and Another
Andhra Pradesh High Court · (2002) 6 ALD 321 : (2002) 5 ALT 587 : (2002) 3 APLJ 184 : (2004) 1 BC 288 : (2003) 2 CivCC 237 : (2003) 3 RCR(Civil) 206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85