High Courts29 Jul 2002
Twin Cities Cinema Cultural Centre(Formerly Twin Cities Club) Vs Commissioner of Police and Others
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 232 : (2002) 5 ALT 805 : (2002) 2 ALT(Cri) 246
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 936 of 1,762
High Courts29 Jul 2002Allowed
S. Venkatesham Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 5 ALD 268 : (2002) 5 ALT 170
Notaries Act, 1952 — Section 5(2)Notaries Rules, 1956 — Rule 8(4A)
High Courts29 Jul 2002Dismissed
Palla Sampath Kumari Vs Kinthala Venkata Rao and Another
Andhra Pradesh High Court · (2003) 3 ALD 115 : (2003) 6 ALT 637
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 104, 114Limitation Act, 1963 — Article 59
High Courts26 Jul 2002Dismissed
J.V. Reddy and Others Vs State
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 520 : (2002) 2 ALT(Cri) 439 : (2003) CriLJ 540
Constitution of India, 1950 — Article 141Prevention of Corruption Act, 1988 — Section 19
High Courts26 Jul 2002Partly Allowed
Gorantla Venkateswarlu Vs B. Demudu
Andhra Pradesh High Court · AIR 2003 AP 251 : (2003) 2 ALD 649
Evidence Act, 1872 — Section 72, 74
High Courts26 Jul 2002Dismissed
L. Rama Seethamma Vs Telugu Solipuram Narasimha
Andhra Pradesh High Court · (2002) 5 ALD 330 : (2002) 6 ALT 239
Stamp Act, 1899 — Section 33, 39, 40, 47A
High Courts26 Jul 2002Dismissed
A. Sreenivasa Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 4 ALD 881 : (2002) 4 ALT 475
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 226, 227, 228, 235, 323A
High Courts26 Jul 2002Dismissed
Mohd. Abdul Samad @ Arif Vs Mirza Basheer Baig and Others
Andhra Pradesh High Court · (2002) 6 ALD 469
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 49
High Courts25 Jul 2002Dismissed
Veeramma and Others Vs A.P. Pollution Control Board and Others
Andhra Pradesh High Court · (2002) 5 ALT 568
Air (Prevention and Control of Pollution) (Amendment) Act, 1987 — Section 31AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
High Courts25 Jul 2002
Bharat Metal Box Co. Ltd. Vs G.K. Strips (P.) Ltd.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 344 : (2002) 2 ALT(Cri) 482 : (2003) 41 SCL 264
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22A
High Courts25 Jul 2002
Venugopal Reddy K. Vs Managing Director, Nizam Sugars Ltd.
Andhra Pradesh High Court · (2002) 5 ALT 155 : (2002) 95 FLR 970 : (2003) 1 LLJ 278
High Courts24 Jul 2002
Viswanadhula Chittibabu Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 206 : (2002) 4 ALT 456 : (2002) 4 RCR(Criminal) 68
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(2), 190, 190(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 52, 55, 57Opium Act, 1878 — Section 1, 78, 9
High Courts24 Jul 2002
Land Acquisition Officer-cum-Revenue Divisional Officer, Chevella Division, Hyd. and Others Vs Mekala Pandu and Others
Andhra Pradesh High Court · (2002) 5 ALD 23 : (2002) 5 ALT 131 : (2004) 2 APLJ 108
Land Acquisition Act, 1894 — Section 23
High Courts23 Jul 2002Dismissed
Syed Allabaksh and Others Vs Zainab Bi and Others
Andhra Pradesh High Court · (2003) 3 ALD 333
High Courts23 Jul 2002Allowed
K. Seshachalam Vs The Chairman Cum Managing Director and Disciplinary Authority, Dredging Corporation of India Ltd. and Another
Andhra Pradesh High Court · (2002) 07 AP CK 0117
High Courts23 Jul 2002Allowed
The Depot Manager, A.P.S.R.T.C. Vs Smt. A. Vijay Kumari and Others
Andhra Pradesh High Court · (2002) 07 AP CK 0095
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts23 Jul 2002Allowed
Penneru Veera Raghava Rao alias Raghavarao Vs Penneru Ravi alias Rama Mohan Rao and Others
Andhra Pradesh High Court · (2002) 6 ALD 152 : (2002) 2 AnWR 501
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 41 Rule 9
High Courts23 Jul 2002Dismissed
Lankala Koderu Co-operative Rural Bank Ltd. Vs Ungarala Pullaiah Naidu and Another
Andhra Pradesh High Court · (2002) 6 ALT 380
High Courts22 Jul 2002Dismissed
Bar Association Cuddapah Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 5 ALD 345 : (2002) 5 ALT 179
Andhra Pradesh Civil Courts Act, 1972 — Section 11(1), 11(2), 21, 21(1)Criminal Procedure Code, 1973 (CrPC) — Section 7, 9(4), 9(6)
High Courts22 Jul 2002Dismissed
M.F.V. Vijayakumar Vs The Project Officer, Integrated Tribal Development Agency
Andhra Pradesh High Court · (2002) 07 AP CK 0094