High Courts22 Jul 2002Allowed
UCO Bank and Another Vs M. Venuranganath
Andhra Pradesh High Court · (2002) 5 ALD 382 : (2002) 5 ALT 162 : (2002) 95 FLR 603 : (2002) 3 LLJ 1062
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 937 of 1,762
High Courts22 Jul 2002Allowed
Sri P. Purushotham Reddy and Another Vs Pratap Steels Limited
Andhra Pradesh High Court · AIR 2003 AP 141 : (2002) 6 ALD 29 : (2002) 5 ALT 438 : (2003) 2 CivCC 339
Specific Relief Act, 1963 — Section 15, 16, 20
High Courts22 Jul 2002Dismissed
Vantipalli Nagabushanam Vs Vantipalli Narendra and Others
Andhra Pradesh High Court · (2003) 1 ALT 495
High Courts22 Jul 2002Allowed
Chitavalsah Jute Mills Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 07 AP CK 0043
Industrial Dispute (Andhra Pradesh Amendment) Act, 1987 — Section 10B, 10B(1), 12, 12(3), 18Industrial Disputes Act, 1947 — Section 10B(1)
High Courts19 Jul 2002Allowed
Nallabothu Purnaiah Vs Garre Mallikarjuna Rao (died) by LRs. and Others
Andhra Pradesh High Court · AIR 2003 AP 201 : (2003) 1 ALD 260
Evidence Act, 1872 — Section 45, 73Specific Relief Act, 1963 — Section 15, 16, 20
High Courts19 Jul 2002Dismissed
Hakim Mohammed Habeebuddin Quadri and Others Vs Mohammed Habeerbur Rahman Died Per Lrs. 2 to 6 and Habeebunnisa Begum and Others
Andhra Pradesh High Court · (2002) 07 AP CK 0021
Andhra Pradesh Vacant Lands in Urban Areas (Probibition of Alienation) Act, 1972 — Section 7(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts19 Jul 2002
T.V. Kameswari Vs V.R. Sudhakara Rao and Others
Andhra Pradesh High Court · (2004) 1 ALT 87
Transfer of Property Act, 1882 — Section 53A
High Courts19 Jul 2002
Land Acquisition Officer/Revenue Divisional Officer, Miryalaguda Vs Lavoori Deshya and Others
Andhra Pradesh High Court · (2002) 5 ALD 129 : (2003) 4 ALT 326
Land Acquisition Act, 1894 — Section 30(3), 34, 4
High Courts18 Jul 2002Dismissed
Aduru Sridevi @ Parvathi Vs Aduru Ganesh
Andhra Pradesh High Court · (2002) 2 APLJ 475 : (2003) 1 DMC 246
Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2002Dismissed
Aduru Sridevi alias Parvathi Vs Aduru Ganesh
Andhra Pradesh High Court · (2002) 6 ALT 78
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts18 Jul 2002Dismissed
Ambam Pedda Sailu and Others Vs Viswanatha Tulla and Others
Andhra Pradesh High Court · (2002) 5 ALD 125 : (2003) 3 ALT 669
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19(2), 32Limitation Act, 1963 — Article 65
High Courts18 Jul 2002Allowed
Super High Tech Vs Commissioner and Special Officer, Municipal Corporation of Hyderabad, Hyderabad and Others
Andhra Pradesh High Court · (2002) 5 ALD 118 : (2003) 1 AnWR 65
Constitution of India, 1950 — Article 14, 19(1)
High Courts18 Jul 2002Allowed
Zaheer Ahmed Khan Vs Chief Executive Officer, A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2003) 6 ALD 72 : (2003) 3 ALT 738
Waqf Act, 1995 — Section 14, 5, 70, 71, 96
High Courts18 Jul 2002Allowed
V. Nagenderlal and Others Vs The Member Secretary, A.P. State Electricity Board, Vidyutsoudha, Hyderabad
Andhra Pradesh High Court · (2003) 6 ALD 42
Andhra Pradesh State Electricity Board Service Regulations — Regulation 14, 16, 19, 26, 26A
High Courts18 Jul 2002Dismissed
Shri Shakthi LPC Limited Vs Kerala State Co-operative Consumer Federation and Others
Andhra Pradesh High Court · (2003) 1 BC 234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 47 Rule 1, 151
High Courts18 Jul 2002Allowed
Damalanka Gangaraju Vs Nandipati Vijayalakshmi and Others
Andhra Pradesh High Court · (2003) 3 ALD 140
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Jul 2002Dismissed
Naguluri Krishna Kumar Goud Vs Government of Andhra Pradesh, Agriculture and Co-operation Department and Others
Andhra Pradesh High Court · (2002) 5 ALT 160
Warehousing Corporations Act, 1962 — Section 31(8)
High Courts17 Jul 2002Dismissed
Andhra Pradesh Hotels Association Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 4 ALD 545 : (2002) 5 ALT 33 : (2001) 91 FLR 717 : (2002) 3 LLJ 623
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 3, 4, 4(1), 5
High Courts17 Jul 2002Dismissed
D. Srinivasa Raju Vs District Forest Officer and Others
Andhra Pradesh High Court · (2002) 5 ALD 252
Constitution of India, 1950 — Article 19(6)Live-Stock Importation Act, 1898 — Section 3, 4
High Courts17 Jul 2002
Komaragiri Venkaiah and Others Vs The Assistant Director of Fisheries and Others
Andhra Pradesh High Court · (2002) 07 AP CK 0042
Andhra Pradesh Co-operative Societies Act, 1964 — Section 15(A), 15A(3)(v), 16(2)