Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 2(11), 2(12), 24Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47, 48Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 8, 8(1)

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High Courts15 Apr 2003

Ellaturu Siddaiah Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2003) 6 ALD 88 : (2003) 4 ALT 346

Andhra Pradesh Water Land and Trees Act, 2002 — Section 10(3), 2(1), 33, 45Andhra Pradesh Water Land and Trees Rules, 2004 — Rule 12, 3

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High Courts15 Apr 2003Dismissed

V. Prashanth Kumar Vs Jawaharlal Nehru Technological University and Others

Andhra Pradesh High Court · (2003) 4 ALD 553 : (2005) 1 ALT 302

Jawaharlal Nehru Technological University Regulations — Regulation 5Revised Academic Regulations — Regulation 5

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High Courts15 Apr 2003Dismissed

Indira Alluru Vs Convenor, EdCET, 2002 Delta Studies Institute Andhra University and Others

Andhra Pradesh High Court · (2003) 4 ALT 460

Andhra Pradesh Colleges of Education (Regulation of Admission into Bachelor of Education Course through Common Entrance Test) Rules, 1989 — Rule 9, 9(1), 9(4)Constitution of India, 1950 — Article 14, 226

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High Courts15 Apr 2003

Gajula Rama Rao and Another Vs Thondamanati Subbaraya Pillai and Kogila Chinna Ankaiah and Others

Andhra Pradesh High Court · (2003) 6 ALD 45 : (2003) 4 ALT 740 : (2003) 3 CivCC 188 : (2003) 4 RCR(Civil) 505

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High Courts15 Apr 2003Dismissed

G. Ramaiah (died) by LRs Vs Muthyala Prakash and Another

Andhra Pradesh High Court · (2003) 4 ALD 83 : (2003) 1 AnWR 780 : (2003) 2 APLJ 378 : (2004) 1 CivCC 334

Evidence Act, 1872 — Section 68

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High Courts15 Apr 2003Allowed

Cotton Corporation of India Ltd. Vs Telangana Spinning and Weaving Mills Ltd. and Another

Andhra Pradesh High Court · (2005) 2 ALD 406 : (2006) 133 CompCas 848 : (2005) 61 SCL 219

Sick Industrial Companies (Special Provisions) Amendment Act, 1993 — Section 15, 22, 22(1)

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High Courts10 Apr 2003

Ajai Kumar Roy Vs The Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) CriLJ 3999

Army Act, 1950 — Section 101Border Security Force Rules, 1969 — Rule 40Constitution of India, 1950 — Article 21

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High Courts10 Apr 2003Allowed

Sushila Thomas Vs H.M.T. Welfare and Cultural Organisation and Others

Andhra Pradesh High Court · (2003) 3 ALD 574 : (2003) 4 ALT 432

Andhra Pradesh Education Act, 1982 — Section 20, 33EAndhra Pradesh Registered Schools (Establishment, Recognition, Registration and Regulation) Rules, 1987 — Rule 15

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High Courts10 Apr 2003Partly Allowed

K. Satyanarayana Murthty (Died) by LRs Vs Andhra Pradesh State Electricity Board and Another

Andhra Pradesh High Court · (2003) 4 ALD 90 : (2003) 4 ALT 282

Andhra Pradesh State Electricity Board Service Regulations — Regulation 28(3)

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High Courts10 Apr 2003Allowed

M.V. Ramana Rao Vs APSRTC and Others

Andhra Pradesh High Court · (2003) 3 ALD 550 : (2003) 4 ALT 150 : (2003) 2 APLJ 201

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(1), 47

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High Courts10 Apr 2003Dismissed

Krishna Dutt Rathod Vs Registrar, JNTU and Another

Andhra Pradesh High Court · (2003) 6 ALD 9

Revised Academic Regulations — Regulation 5

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High Courts09 Apr 2003Allowed

Katika Ramesh alias Madapuram Shankar Vs State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 757 : (2003) 2 ALT(Cri) 6 : (2003) 2 APLJ 171 : (2003) CriLJ 2880

Criminal Procedure Code, 1973 (CrPC) — Section 167Prevention of Terrorism Act, 2002 — Section 3(5), 4, 49, 49(7)

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High Courts09 Apr 2003Allowed

Penkey Suryakantham Vs Shaik Sillar

Andhra Pradesh High Court · (2003) 4 ALD 61 : (2003) 1 AnWR 712

Stamp Act, 1899 — Article 47A

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High Courts09 Apr 2003Allowed

Pennar Paterson Ltd. Vs L.P. Ploymers Limited and Others

Andhra Pradesh High Court · (2003) 4 ALD 595 : (2005) 128 CompCas 852 : (2003) 46 SCL 178

Companies Act, 1956 — Section 446(2), 458A

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High Courts09 Apr 2003Dismissed

C. Shekar Reddy Vs C.S.R. Estates Flat Owners Welfare Association and Others

Andhra Pradesh High Court · AIR 2003 AP 491 : (2003) 3 ALD 553 : (2003) 3 ALT 413

Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 — Section 14, 6, 6(1)

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High Courts09 Apr 2003Allowed

Cheedi Rama Rao Vs Transmission Corporation of A.P. Ltd. (A.P. TRANSCO) and Others

Andhra Pradesh High Court · (2003) 6 ALD 85 : (2003) 4 ALT 267

Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 265Electricity (Andhra Pradesh Amendment) Act, 2000 — Section 49C(1), 49C(2), 49C(3), 49C(4), 49C(5)Electricity Act, 1910 — Section 49C

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