COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 888 of 1,762

High Courts08 Apr 2003Dismissed

V. Umamaheswara Rao Vs Shaik Hussain Saheb and Others

Andhra Pradesh High Court · AIR 2004 AP 59 : (2004) 4 ALD 322 : (2003) 4 ALT 476

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 73, 73(1), 75, 75(1), 75(4)

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High Courts08 Apr 2003Dismissed

T.S.R. Krishna Murthy Vs Dr. B.R. Ambedkar Law College and Others

Andhra Pradesh High Court · (2003) 5 ALD 802

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High Courts08 Apr 2003Allowed

A. Seshagiri Rao Vs Commissioner of Civil Supplies (Appeals) and Others

Andhra Pradesh High Court · (2003) 3 ALD 487 : (2003) 3 ALT 724

Essential Commodities Act, 1955 — Section 3, 6A, 7

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High Courts08 Apr 2003Dismissed

Akula Srinivasa Rao and Others Vs G. Venkateswara Sarma

Andhra Pradesh High Court · AIR 2003 AP 407 : (2003) 4 ALD 550 : (2003) 2 APLJ 427

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2), Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 89, Order 21 Rule 90

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High Courts08 Apr 2003Allowed

Ch. Raji Reddy and Others Vs APSRTC and Another

Andhra Pradesh High Court · (2003) 4 ALD 96 : (2003) 4 ALT 36

Constitution of India, 1950 — Article 16, 16(2), 16(3)

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High Courts08 Apr 2003Allowed

K. Sambasiva Rao Vs District Level Committee and Others

Andhra Pradesh High Court · (2003) 3 ALD 454 : (2003) 3 ALT 808 : (2003) 2 APLJ 1

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9B, 9C, 9D, 9E, 9FMines and Minerals (Development and Regulation) Act, 1957 — Section 4A, 4A(2)

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High Courts07 Apr 2003

Ch. Sri Rama Murthy Vs Ch. Rajyalakshmi

Andhra Pradesh High Court · (2003) 4 ALD 563 : (2003) 1 AnWR 728

Civil Procedure Code, 1908 (CPC) — Section 125, 21A, 24

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High Courts07 Apr 2003Dismissed

Sk. Mahaboob Basha Vs Government of A.P., Panchayat Raj and Rural Development and Others

Andhra Pradesh High Court · (2003) 6 ALD 76 : (2003) 3 ALT 399

Administrative Tribunals Act, 1985 — Section 14, 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4, 6

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High Courts07 Apr 2003

Bandhakavi Seeta Mahalakshmi Vs Collector and Another

Andhra Pradesh High Court · (2003) 4 ALD 506 : (2003) 3 ALT 779

Land Acquisition Act, 1894 — Section 11A, 17(3A)

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High Courts04 Apr 2003Dismissed

District Selection Committee and Others Vs M. Venugopal and Others

Andhra Pradesh High Court · (2003) 5 ALD 512 : (2004) 7 ALT 856

Andhra Pradesh School Education Subordinate Service Rules, 1992 — Rule 5

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High Courts04 Apr 2003Dismissed

G.M. Rao Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 886 : (2003) 3 ALT 407 : (2003) CriLJ 4028

Army Act, 1950 — Section 125, 126, 191, 69, 80Army Rules, 1954 — Rule 22, 23Penal Code, 1860 (IPC) — Section 300, 304A

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High Courts04 Apr 2003Allowed

T.V. Rajagopala Rao Vs Additional Director, Central Government Health Scheme and Others

Andhra Pradesh High Court · (2003) 3 ALD 476 : (2003) 3 ALT 632

Constitution of India, 1950 — Article 21

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High Courts04 Apr 2003Dismissed

Nanjala Bayamma Vs Revenue Divisional Officer and Another

Andhra Pradesh High Court · (2003) 3 ALD 500 : (2003) 3 ALT 585

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 38

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High Courts04 Apr 2003Allowed

Chintala Venkata Satyanarayana Rao Vs Chintala Syamala

Andhra Pradesh High Court · AIR 2003 AP 322 : (2003) 3 ALD 637 : (2003) 3 ALT 577 : (2003) 2 APLJ 149 : (2003) 3 RCR(Civil) 765

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts04 Apr 2003

P. Singaiah Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) 3 ALD 504 : (2003) 3 ALT 433

Central Reserve Police Force Act, 1949 — Section 11, 11(1)

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High Courts04 Apr 2003Allowed

Deputy General Manager, Canara Bank and Another Vs A. Rama Rao

Andhra Pradesh High Court · (2003) 3 ALD 463 : (2003) 3 ALT 424 : (2003) 3 LLJ 400

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High Courts04 Apr 2003Allowed

Nannapaneni Venkata Rao Co-operative Sugars Limited Vs State Bank of India, Agricultural Development Branch

Andhra Pradesh High Court · AIR 2003 AP 515 : (2003) 6 ALD 307 : (2003) 6 ALT 199 : (2004) 2 BC 512 : (2004) 118 CompCas 707 : (2004) 51 SCL 754

Banking Regulation Act, 1949 — Section 21, 35AContract Act, 1872 — Section 65, 70

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High Courts04 Apr 2003Allowed

United India Insurance Company Limited Vs Sudini Indira and Others

Andhra Pradesh High Court · (2004) ACJ 2031 : (2003) 3 ALD 753

Workmens Compensation Act, 1923 — Section 4

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High Courts04 Apr 2003Dismissed

K. Upender Reddy Vs Director General, ACB and Another

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 819 : (2003) 3 ALT 551 : (2003) 2 APLJ 205

Constitution of India, 1950 — Article 14, 21Prevention of Corruption Act, 1988 — Section 10, 11, 13, 19, 7

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High Courts04 Apr 2003Allowed

S.D. Ganesh Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) 3 ALT 482 : (2003) 2 APLJ 300

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