High Courts18 Apr 2003
P. Vishnuvardhan Reddy Vs Government of A.P. and Another
Andhra Pradesh High Court · (2003) 6 ALD 686
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 886 of 1,762
High Courts18 Apr 2003Allowed
Chevva Guravaiah Vs Sedam Pandu Rangaiah
Andhra Pradesh High Court · (2003) 6 ALD 6 : (2003) 5 ALT 318
High Courts18 Apr 2003
Hyderabad Co-operative Urban Bank Limited and Others Vs S.M. Hussain Rasheed and Others
Andhra Pradesh High Court · (2003) 6 ALT 608 : (2004) 2 BC 125 : (2006) 130 CompCas 625
Banking Regulation Act, 1949 — Section 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 31
High Courts18 Apr 2003
K. Sudhakar Gupta Vs Electro Thermics (Pvt) Limited
Andhra Pradesh High Court · (2003) 3 ALD 855 : (2004) 122 CompCas 625 : (2003) 47 SCL 727
Companies Act, 1956 — Section 391(2)
High Courts18 Apr 2003Dismissed
Regional Manager, A.P.S.R.T.C. and Others Vs D. Victor
Andhra Pradesh High Court · (2003) 6 ALD 78 : (2003) 4 ALT 1
High Courts18 Apr 2003Dismissed
Zaheer Ahmed Khan Vs A.P. State Wakf Board
Andhra Pradesh High Court · (2003) 3 ALD 469 : (2003) 4 ALT 288 : (2003) 2 APLJ 33
Waqf Act, 1995 — Section 64(3), 64(5)
High Courts18 Apr 2003
Indo National Limited Vs Labour Court and Another
Andhra Pradesh High Court · (2003) 3 ALD 691 : (2003) 4 ALT 167
Industrial Disputes Act, 1947 — Section 2
High Courts18 Apr 2003Dismissed
Sohanlal Agarwal Vs Dr. Zakir Hussain
Andhra Pradesh High Court · (2003) 4 ALD 279
Transfer of Property Act, 1882 — Section 106, 116
High Courts18 Apr 2003Partly Allowed
Dutta Seethamahalakshmamma and Others Vs Yamadala Balaramaiah and Another
Andhra Pradesh High Court · AIR 2003 AP 430 : (2003) 4 ALD 381 : (2003) 6 ALT 151 : (2003) 2 APLJ 75
Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 22
High Courts18 Apr 2003Dismissed
Sreeramanjaneyapuram Village Agricultural Labour Society Vs Divisional Forest Officer and Others
Andhra Pradesh High Court · (2003) 4 ALD 482
Andhra Pradesh Forest Act, 1967 — Section 20
High Courts18 Apr 2003Allowed
S.V.S. Kodanda Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 933 : (2003) 2 ALT(Cri) 51
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2), 7
High Courts18 Apr 2003Allowed
RCI Power Limited Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2004 AP 60 : (2003) 3 ALD 762
Andhra Pradesh Electricity Reforms Act, 1998 — Section 11, 11(1), 12, 12(3), 15(4)Constitution of India, 1950 — Article 226Electricity Regulatory Commission Act, 1998 — Section 22, 22(1), 29
High Courts17 Apr 2003Dismissed
K. Sambasiva Rao Vs Sai Co-operative Urban Bank Limited and Others
Andhra Pradesh High Court · (2003) 3 ALD 423 : (2003) 2 APLJ 240
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), Order 41 Rule 5(3), Order 41 Rule 5(4)Constitution of India, 1950 — Article 227
High Courts17 Apr 2003
P. Purnachandra Rao Vs Senior Security Commissioner, Railway Protection Force, South Central Railway and Another
Andhra Pradesh High Court · (2003) 6 ALD 71 : (2003) 3 ALT 747
High Courts17 Apr 2003Dismissed
Machipeddi Ramaswamy Vs P. Buchi Reddy
Andhra Pradesh High Court · AIR 2003 AP 446
Civil Procedure Code Amendment Act, 2002 — Section 148, 151Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts17 Apr 2003Dismissed
Nachipeddi Ramaswamy Vs P. Buchi Reddy
Andhra Pradesh High Court · AIR 2003 AP 409 : (2003) 4 ALD 648 : (2003) 4 ALT 642 : (2003) 1 AnWR 562 : (2003) 3 RCR(Civil) 459
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, 148, 151
High Courts16 Apr 2003Dismissed
Puvvada Nageswararao and Another Vs Kantamani Ratna Kumar and Others
Andhra Pradesh High Court · (2003) 6 ALT 543
Provincial Insolvency Act, 1920 — Section 28, 28(2), 28(4), 56, 56(1)
High Courts16 Apr 2003
Todendula Venkata Krishnaiah Vs Uppu Gangaiah
Andhra Pradesh High Court · (2003) 4 ALD 366 : (2003) 4 ALT 601 : (2003) 3 CivCC 274 : (2004) 1 RCR(Civil) 169
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 105(1), 115, 96Constitution of India, 1950 — Article 227
High Courts16 Apr 2003Allowed
Iswar Raj and Others Vs Special Court under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (2003) 3 ALD 126 : (2003) 3 ALT 273
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2
High Courts16 Apr 2003Dismissed
Mirza Ramza Ali Vs Commissioner, Prohibition and Excise and Another
Andhra Pradesh High Court · (2003) 3 ALD 700 : (2003) 3 ALT 562 : (2003) CriLJ 3613
Andhra Pradesh Prohibition Act, 1995 — Section 13(2)Motor Vehicles Act, 1988 — Section 51(2), 51(5), 51(5)