COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 885 of 1,762

High Courts23 Apr 2003Allowed

Vel White Horse Distellries Pvt. Ltd. and Another, Formerly known as the White Horse Distilliries Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 4 ALD 189

Andhra Pradesh Distillery Rules, 1970 — Rule 10, 10(2), 10(3), 10A, 11AAndhra Pradesh Excise Act, 1968 — Section 32, 64, 72Companies Act, 1956 — Section 17

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High Courts23 Apr 2003Dismissed

Tippineni Ramesh Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 3 ALD 740

Andhra Pradesh Panchayat Raj Act, 1994 — Section 249(6), 26(1), 264Constitution of India, 1950 — Article 226

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High Courts23 Apr 2003

K. Venkateswarlu Vs State of A.P. and Another

Andhra Pradesh High Court · (2003) 4 ALD 651 : (2003) 4 ALT 724 : (2003) 3 ARBLR 440

Arbitration and Conciliation Act, 1996 — Section 11, 11(8), 85

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High Courts22 Apr 2003

Edara Tirumala Prasad Rao Vs Pauls Educational Society and Another

Andhra Pradesh High Court · (2003) 6 ALD 177 : (2003) 5 ALT 361

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 3, Order 41 Rule 31

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High Courts22 Apr 2003Allowed

Pappu Venkata Laxmi and Another Vs Kolli Pydithalli and Others

Andhra Pradesh High Court · (2003) 6 ALD 430 : (2003) 5 ALT 720

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 15, 15(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 11

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High Courts22 Apr 2003Dismissed

Syed Jahed Vs Government of A.P. and Others

Andhra Pradesh High Court · (2003) 5 ALD 379 : (2003) 4 ALT 795

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High Courts22 Apr 2003Allowed

Mohd. Basheeruddin and Others Vs Mohd. Giasuddin and Others

Andhra Pradesh High Court · (2003) 6 ALD 377 : (2003) 5 ALT 508

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts22 Apr 2003Dismissed

B.R. Koteswara Rao Vs G. Rameswari Bai @ G. Rameswari Devi and Another

Andhra Pradesh High Court · AIR 2004 AP 34 : (2003) 4 ALD 662

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 17, 7Specific Relief Act, 1963 — Section 16

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High Courts22 Apr 2003

State Bank of India, Overseas Branch Vs Bluegold Maritech (International) Ltd. and Others

Andhra Pradesh High Court · (2003) 4 ALD 566 : (2003) 3 ALT 733 : (2004) 1 BC 200 : (2003) 117 CompCas 274

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts22 Apr 2003Dismissed

Rasale Gopal Vs Andhra Bank and Others

Andhra Pradesh High Court · (2003) 3 ALD 503 : (2003) 3 ALT 760 : (2003) 2 LLJ 916

Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2

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High Courts21 Apr 2003Allowed