COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 889 of 1,762

High Courts04 Apr 2003Allowed

State of A.P. and Others Vs V. Narender Reddy and Others

Andhra Pradesh High Court · (2003) 4 ALD 345 : (2003) 5 ALT 51

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24, 47Contract Act, 1872 — Section 56

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High Courts04 Apr 2003Dismissed

A. Indira Vs Special Deputy Collector, (Land Acquisition) and Another

Andhra Pradesh High Court · (2003) 4 ALD 586 : (2003) 4 ALT 400

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 11A, 4, 6

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High Courts04 Apr 2003Dismissed

G. Subramanyam Naidu Vs Commissioner of Endowments and Others

Andhra Pradesh High Court · (2003) 4 ALD 578 : (2003) 5 ALT 157

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80(1), 82, 82(1), 82(2)

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High Courts04 Apr 2003Dismissed

K. Ramachandra Rao Vs Ranks Cables Ltd. (In Liquidation)

Andhra Pradesh High Court · (2003) 6 ALD 9 : (2003) 3 ALT 573 : (2004) 118 CompCas 122 : (2004) 50 SCL 273

Companies Act, 1956 — Section 530Transfer of Property Act, 1882 — Section 55

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High Courts04 Apr 2003Dismissed

Tirumala Balaji Wines and Others Vs Commissioner of Prohibition and Excise and Others

Andhra Pradesh High Court · (2003) 3 ALD 227

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 12(1), 3, 3(1)

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High Courts04 Apr 2003

United India Insurance Co. Ltd. Vs Sudini Indira and Others

Andhra Pradesh High Court · (2005) 1 ACC 448

Employees Compensation Act, 1923 — Section 2, 3Penal Code, 1860 (IPC) — Section 302

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High Courts04 Apr 2003Dismissed

G. Subrahmanyam Naidu Vs The Commissioner of Endowments and Another

Andhra Pradesh High Court · (2003) 4 ALD 578 : (2003) 5 ALT 157

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 100(2), 80(1), 81(2), 82(2)

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High Courts03 Apr 2003

Kalinga Kanna @ Kali Konna Vs Gollapalli Appalaswamy and Others

Andhra Pradesh High Court · (2003) 5 ALT 534

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 18

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High Courts01 Apr 2003Allowed

Smt. M. Satyamma Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2003) 2 ALD(Cri) 1 : (2003) 4 ALT 356 : (2003) 2 APLJ 346 : (2003) CriLJ 3350

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 452

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High Courts01 Apr 2003Dismissed

Ali Imran Vs Regional Passport Officer

Andhra Pradesh High Court · (2003) 3 ALD 625 : (2003) 4 ALT 474

Passports Act, 1967 — Section 10

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High Courts01 Apr 2003Dismissed

N. Sridhar Reddy and Others Vs Government of A.P., Education Department and Others

Andhra Pradesh High Court · (2004) 2 ALD 9 : (2004) 1 ALT 489

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High Courts31 Mar 2003Dismissed

P.S. Moorthy Vs UCO Bank and Another

Andhra Pradesh High Court · (2003) 3 ALT 376 : (2003) 2 APLJ 350 : (2003) 3 LLJ 379

Banks Pension Regulations — Regulation 29

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High Courts31 Mar 2003

B. Anjamma and Others Vs A. Pullaiah and Others

Andhra Pradesh High Court · (2003) 4 ALT 153

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3Registration Act, 1908 — Section 17, 17(2), 49

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High Courts31 Mar 2003Allowed

N. Durga Rao and Another Vs Special Deputy Collector (Tribal Welfare) and Others

Andhra Pradesh High Court · (2003) 6 ALD 68 : (2003) 3 ALT 453

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 3

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High Courts31 Mar 2003Allowed

E. Prasad Goud Vs B. Lakshmana Goud

Andhra Pradesh High Court · (2003) 3 ALD 363 : (2003) 3 ALT 386

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts31 Mar 2003

Pantangi Balarama Venkata Ganesh and Another Vs The State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 789 : (2003) 2 ALT(Cri) 9 : (2003) CriLJ 4508

Evidence Act, 1872 — Section 21, 32, 45Penal Code, 1860 (IPC) — Section 300, 307

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High Courts28 Mar 2003

Ragi Shakuntala Vs Chandrapalkala Sadanandam and Another

Andhra Pradesh High Court · (2003) 3 ALD 355 : (2003) 3 ALT 629 : (2003) 2 APLJ 304

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts28 Mar 2003

N. Satyanarayana Vs Vedprakash Dusaj and Others

Andhra Pradesh High Court · AIR 2003 AP 385 : (2003) 3 ALD 884

Contract Act, 1872 — Section 51, 56Specific Relief Act, 1963 — Section 16

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High Courts28 Mar 2003Dismissed

Yadlapati Kutumbarao Vs The State of A.P.

Andhra Pradesh High Court · (2003) 2 ALD(Cri) 23 : (2003) 2 ALT(Cri) 396 : (2003) CriLJ 4220 : (2003) 4 RCR(Criminal) 949

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts28 Mar 2003Dismissed

Guduru Malla Reddy and Others Vs More Balaiah and Another

Andhra Pradesh High Court · (2003) 3 ALD 579 : (2003) 5 ALT 101

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50B

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