Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 121, 83Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

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High Courts21 Mar 2003Allowed

Varanasi Gangaraju (died) by LRs. Vs Eamani Krishna Swamy

Andhra Pradesh High Court · (2003) 4 ALD 571 : (2003) 3 ALT 745

Provincial Small Cause Courts Act, 1887 — Section 15

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High Courts21 Mar 2003Dismissed

Raidurg Co-operative House Building Society Limited and Others Vs Government of A.P. and Another

Andhra Pradesh High Court · (2003) 3 ALD 2 : (2004) 3 ALT 221

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 78Constitution of India, 1950 — Article 226

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High Courts21 Mar 2003Allowed

S. Narasimha Kumar Vs State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 651 : (2003) 2 ALT(Cri) 441

Penal Code, 1860 (IPC) — Section 120B, 381, 411

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High Courts21 Mar 2003Dismissed

A.P. Kerosene Wholesale Dealers Federation Vs Commissioner of Civil Supplies, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 4 ALD 102

Petroleum Rules, 1976 — Rule 2

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High Courts21 Mar 2003Dismissed

Shaik Sharfuddin alias Bukka Sharfuddin Vs Joint Collector and Others

Andhra Pradesh High Court · (2003) 5 ALT 108

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 10, 4, 5, 6, 7Andhra Pradesh (Telangana Area) Abolition of Inams Rules, 1975 — Rule 5(2), 6Constitution of India, 1950 — Article 226

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High Courts21 Mar 2003Allowed

Godavari Fertilisers and Chemicals Ltd. Vs Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2004) 2 ALT(Cri) 669 : (2004) 138 STC 133

Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1), 20(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(1)

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High Courts20 Mar 2003Dismissed

V. Kutumba Rao Vs M. Chandrasekhar Rao and Another

Andhra Pradesh High Court · (2003) 2 ALD(Cri) 830 : (2003) 2 ALT(Cri) 226 : (2003) 3 BC 500 : (2003) CriLJ 4405

Criminal Procedure Code, 1973 (CrPC) — Section 300Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

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High Courts20 Mar 2003Dismissed

S.A. Azeez Vs Pasam Hari Babu and Another

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 595 : (2003) 2 ALT(Cri) 107 : (2003) 2 APLJ 38 : (2003) CriLJ 2462 : (2003) 3 RCR(Criminal) 746

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 324, 343

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