High Courts28 Apr 2006Dismissed
D. Prabhakar Reddy and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2006) 6 ALD 378 : (2006) 6 ALT 652 : (2007) 112 FLR 1146
Constitution of India, 1950 — Article 14, 21, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 709 of 1,762
High Courts28 Apr 2006Dismissed
T. Shambhoji Rao Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2006) 3 ALD 819 : (2006) 3 ALT 516
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 13AA, 22Constitution of India, 1950 — Article 16, 16(4), 335
High Courts28 Apr 2006Dismissed
D.V. Konda Reddy Vs K.V. Ramana Kumari
Andhra Pradesh High Court · (2006) 4 ALD 290 : (2006) 4 ALT 641
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22
High Courts28 Apr 2006
Majeti Basavamma and Others Vs Majeti Venkateswara Rao and Others
Andhra Pradesh High Court · (2006) 4 ALD 260 : (2006) 4 ALT 652
Registration Act, 1908 — Section 17(1), 17(2), 49
High Courts28 Apr 2006
Eedi Ganiraju Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 483 : (2007) 1 ALT 609
Constitution of India, 1950 — Article 15, 21, 21A, 226, 32Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts28 Apr 2006Allowed
Sirivuri Praveen Varma Vs Sirivuri Swarna Kumari
Andhra Pradesh High Court · (2006) 5 ALT 738
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts28 Apr 2006Allowed
Kaveti Sarada Vs Vemineni Hymavathi
Andhra Pradesh High Court · (2006) 4 ALD 460 : (2006) 2 APLJ 67
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 26Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45, 47, 73
High Courts27 Apr 2006Allowed
Dr. Navarathan Singh Vs State of A.P.
Andhra Pradesh High Court · (2006) 18 CriminalCC 877 : (2006) 4 RCR(Criminal) 405
Criminal Procedure Code, 1973 (CrPC) — Section 164Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts27 Apr 2006Dismissed
M.A. Aziz Vs Dr. Mohd. Abdul Quddus
Andhra Pradesh High Court · (2006) 4 ALD 275 : (2006) 4 ALT 712
High Courts27 Apr 2006Dismissed
Jonnakuti Mokshanandam Vs The State of A.P. and Others
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 430 : (2006) 4 ALT 155 : (2006) 2 APLJ 100 : (2006) CriLJ 3034
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24, 24(3), 24(4), 24(5)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 15, 20Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 4, 4(1)
High Courts27 Apr 2006Dismissed
Union of India (UOI) Vs Col. L.S.N. Murthy and Another
Andhra Pradesh High Court · (2006) 4 ALD 368 : (2006) 4 ALT 256 : (2006) 2 APLJ 170 : (2006) 3 ARBLR 552
Arbitration and Conciliation Act, 1996 — Section 19, 24, 28, 28(1), 31Contract Act, 1872 — Section 70
High Courts27 Apr 2006Dismissed
Maganti Kanakadurga Vs Maganti Venkateswarlu
Andhra Pradesh High Court · AIR 2006 AP 259 : (2006) 4 ALD 411
Hindu Marriage Act, 1955 — Section 12(1), 19
High Courts27 Apr 2006Dismissed
N.R. Patel and Co. and Others Vs Smt. T. Aparna and Others
Andhra Pradesh High Court · (2006) 4 ACC 488 : (2006) ACJ 2719 : (2006) 4 ALD 130 : (2006) 3 ALT 657
Motor Vehicles Act, 1939 — Section 110A, 110A(1), 149(2), 163A, 165Succession Act, 1925 — Section 306
High Courts26 Apr 2006Allowed
Buddepu Khogayya Vs Buddepu Kamalu and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 212 : (2006) 2 ALT(Cri) 493 : (2006) 2 APLJ 314 : (2007) 1 DMC 451 : (2006) 4 RCR(Criminal) 411
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Apr 2006Allowed
G. Suryanarayana Rao Vs Commissioner of Endowments, Govt. of A.P. and Another
Andhra Pradesh High Court · (2006) 4 ALD 50 : (2006) 3 ALT 476
Administrative Tribunals Act, 1985 — Section 19Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20, 20(7)Constitution of India, 1950 — Article 14, 16, 21
High Courts26 Apr 2006
P. Shiva Kumar Vs Panchanagula Venkata Nagalaxmi and Others
Andhra Pradesh High Court · (2006) 3 ALD 662 : (2006) 3 ALT 425
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 25, 25(1), 25(2), 26
High Courts26 Apr 2006
National Insurance Company Limited Vs D. Sivasankar and Another
Andhra Pradesh High Court · (2006) 4 ACC 715 : (2007) ACJ 291 : (2006) 4 ALD 398 : (2006) 110 FLR 781 : (2007) 2 SLJ 352
Motor Vehicles Act, 1988 — Section 145, 146, 147, 148, 149Workmens Compensation Act, 1923 — Section 2, 30, 4(1)
High Courts25 Apr 2006Dismissed
M.S.K. Narayana Rao and Others Vs Registrar of Co-operative Societies, Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 4 ALD 34 : (2006) 3 ALT 528 : (2006) 2 APLJ 252
Banking Regulation Act, 1949 — Section 5(1)
High Courts25 Apr 2006Dismissed
Mamidala Suresh Babu and Others Vs Tirumalasetti Krishnamurthy and Others
Andhra Pradesh High Court · (2006) 3 ALD 605 : (2006) 3 ALT 250 : (2006) 2 APLJ 411
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 38 Rule 11, Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(3)Provincial Insolvency Act, 1920 — Section 2, 28
High Courts25 Apr 2006Dismissed
Vajjala Sree Rama Murthy and Another Vs Tadepalli Narayana Murthy
Andhra Pradesh High Court · AIR 2006 AP 315 : (2006) 5 ALD 167 : (2006) 3 ALT 621 : (2006) 2 APLJ 144
Evidence Act, 1872 — Section 45