High Courts25 Apr 2006Dismissed
B. Vidyasagar Vs Depot Manager, APSRTC and Others
Andhra Pradesh High Court · (2006) 4 ALD 507 : (2006) 4 ALT 280 : (2006) 110 FLR 938
Industrial Disputes Act, 1947 — Section 10, 10(1), 15, 17, 19
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 710 of 1,762
High Courts25 Apr 2006Dismissed
United India Insurance Co. Ltd. Vs C. Mallikarjuna and Others
Andhra Pradesh High Court · (2007) ACJ 1453 : (2006) 4 ALD 658 : (2006) 4 ALT 663
Motor Vehicles Act, 1988 — Section 149(2), 163A, 170, 47
High Courts25 Apr 2006Allowed
Kalakonda Prakash Vs Billakanti Vaman Murthy
Andhra Pradesh High Court · (2006) 4 ALD 458 : (2008) 1 BC 68
Transfer of Property Act, 1882 — Section 59
High Courts24 Apr 2006Allowed
K. Maruthi Mallikarjuna Rao Vs Special Officer and Competent Authority, Urban Land Ceiling
Andhra Pradesh High Court · (2006) 5 ALT 800
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(2), 10(3), 11, 18
High Courts24 Apr 2006
Krishna Rai Vs United India Insurance Company Ltd. and Another
Andhra Pradesh High Court · (2006) 3 ACC 667 : (2007) ACJ 113 : (2006) 3 ALD 624 : (2006) 3 ALT 220
High Courts21 Apr 2006
M. Seshagiri Rao Vs M. Rukkamma and Others
Andhra Pradesh High Court · (2006) 4 ALT 250
Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(15), 35, 36, 38
High Courts21 Apr 2006
Divisional Manager United India Insurance Company Limited Vs Harijana Ramudu and Others
Andhra Pradesh High Court · (2006) 4 ACC 825 : (2007) ACJ 267 : (2006) 4 ALD 443 : (2006) 4 ALT 241
High Courts21 Apr 2006
Bollareddy Brahmananda Reddy and Another Vs Bollareddy Seethayamma @ Seethamma
Andhra Pradesh High Court · (2006) 4 ALD 479 : (2006) 6 ALT 207
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts20 Apr 2006Allowed
Alankar Foods and Another Vs Employees State Insurance Corporation and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 612 : (2006) 2 ALT(Cri) 332 : (2006) 110 FLR 197 : (2006) 2 LLJ 781
Employees State Insurance Act, 1948 — Section 84, 85
High Courts20 Apr 2006
K. Rajam Raju and Others Vs Smt. P. Rangamma and Others
Andhra Pradesh High Court · (2006) 4 ALD 61 : (2006) 3 ALT 505 : (2006) 2 APLJ 147
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Specific Relief Act, 1963 — Section 31
High Courts20 Apr 2006Dismissed
F.A. and C.A.O./W.S.T./S.C., South Central Railway and Others Vs Chem Equipments and Coolers
Andhra Pradesh High Court · (2007) 2 ALD 16 : (2006) 4 ALT 61 : (2007) 2 ARBLR 466
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), 151
High Courts19 Apr 2006Allowed
Official Liquidator, Suganti Alloys Castings Ltd. Vs Edupuganti Subba Rao
Andhra Pradesh High Court · (2006) 72 SCL 201
Companies Act, 1913 — Section 235Companies Act, 1956 — Section 453(1), 457, 458A, 543, 543(1)Limitation Act, 1963 — Section 5
High Courts19 Apr 2006Allowed
Ghulam Mohiuddin @ Samad and Others Vs Akthar Sultana and Others
Andhra Pradesh High Court · (2006) 4 ALD 666 : (2006) 3 ALT 620
Civil Procedure Code Amendment Act, 2002 — Section 16, 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts19 Apr 2006
Achamma (since died) by L.Rs. and Others Vs D. Venkatappa and Others
Andhra Pradesh High Court · (2006) 4 ALD 456 : (2006) 4 ALT 212
Limitation Act, 1963 — Section 5
High Courts19 Apr 2006Dismissed
Guda Sanjeeva Reddy Vs Kodathala Sujatamma
Andhra Pradesh High Court · (2006) 4 ALD 365 : (2006) 4 ALT 636 : (2006) 4 CivCC 452 : (2007) 5 RCR(Civil) 271
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts19 Apr 2006Allowed
Sadhu Narayana Vs S.H.O.
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 867 : (2006) 2 ALT(Cri) 355 : (2006) CriLJ 3038 : (2007) 5 RCR(Criminal) 530
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 239Penal Code, 1860 (IPC) — Section 182, 192, 193, 203, 211
High Courts19 Apr 2006Allowed
Mohd. Ayub Vs Mohd. Abdul Lateef Khan and Another
Andhra Pradesh High Court · (2006) 4 ALD 190 : (2006) 4 ALT 647
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7A, 9Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 13, 15, 15(10)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts19 Apr 2006Dismissed
Yerragorla Narayana Vs Gavvala Nallesu and Others
Andhra Pradesh High Court · AIR 2006 AP 305 : (2006) 4 ALD 164 : (2006) 4 ALT 263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, 151Limitation Act, 1908 — Article 42Limitation Act, 1963 — Article 90
High Courts19 Apr 2006Dismissed
New India Assurance Co. Ltd. Vs Komma Venkateswarlu (died) through L.Rs. and Another
Andhra Pradesh High Court · (2007) ACJ 2760
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Apr 2006
Guru Govindu Vs Devarapu Venkataramana
Andhra Pradesh High Court · AIR 2006 AP 371 : (2006) 4 ALD 333 : (2006) 5 ALT 17 : (2006) 4 CivCC 619
Evidence Act, 1872 — Section 45, 73