High Courts19 Apr 2006Dismissed
Arther Jacob Roy Vs M. Prasada Rao and Others
Andhra Pradesh High Court · (2006) 4 ALD 594
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9Limitation Act, 1963 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 711 of 1,762
High Courts18 Apr 2006Allowed
Rakamapalem Bhupathamma (died) and Others Vs Ambakam Varathamma
Andhra Pradesh High Court · (2006) 4 ALD 514 : (2006) 4 ALT 440
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), Order 9 Rule 13, 144
High Courts18 Apr 2006Allowed
Padala Bulli Bhami Reddy Vs Sura Nagabhushan Rao and Another
Andhra Pradesh High Court · (2006) 4 ALD 30 : (2006) 2 APLJ 336
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11, Order 38 Rule 5, 151Provincial Insolvency Act, 1920 — Section 28(2), 28(6), 55
High Courts18 Apr 2006Dismissed
Dokku Raju Babu Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 4 ALD 192 : (2006) 4 ALT 22
Board Standing Order — Order 15(4)
High Courts18 Apr 2006Allowed
NILE Ltd. Vs Renewable Energy Systems Ltd. and Others
Andhra Pradesh High Court · (2006) 3 ALD 675 : (2006) 3 ALT 746 : (2006) 2 APLJ 155 : (2006) 132 CompCas 169 : (2006) 6 CompLJ 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 151Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 25
High Courts17 Apr 2006Dismissed
United India Insurance Co. Ltd. Vs Boya Siva Kumar and Another
Andhra Pradesh High Court · (2006) 3 ACC 724 : (2007) ACJ 1315 : (2006) 4 ALD 273 : (2006) 4 ALT 650
High Courts17 Apr 2006Allowed
Kata Arogyaiah and Others Vs Chippa Pentamma and Others
Andhra Pradesh High Court · (2006) 4 ALD 157 : (2006) 3 ALT 700 : (2006) 2 APLJ 233
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 150Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 14(1), 14(2), 15, 17, 21(3)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 11(2), 15, 16
High Courts17 Apr 2006Allowed
Fizikem Laboratories Pvt. Ltd. and Another Vs The Drugs Inspector and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 286 : (2006) 2 ALT(Cri) 473 : (2006) CriLJ 3090
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17B, 18, 21, 26A, 27Penal Code, 1860 (IPC) — Section 21
High Courts17 Apr 2006Allowed
Kavitapu Devi Kiranmayi and Others Vs Kavitapu Suryakantham and Others
Andhra Pradesh High Court · (2006) 4 ALD 467
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 94
High Courts17 Apr 2006Allowed
Thora Ratna Devi Vs Chikkam Sri Venkata Atchutha Chandra Mohan
Andhra Pradesh High Court · (2006) 6 ALT 591
High Courts13 Apr 2006Allowed
United India Insurance Company Ltd. Vs K. Chandrasekharachari and Another
Andhra Pradesh High Court · (2007) 1 ACC 308 : (2008) ACJ 640 : (2006) 4 ALD 474 : (2006) 2 APLJ 445
Motor Vehicles Act, 1988 — Section 152, 165, 165(1), 166Penal Code, 1860 (IPC) — Section 304(A), 337, 338
High Courts13 Apr 2006Allowed
C. Venkataiah Vs District Collector and Others
Andhra Pradesh High Court · (2006) 4 ALD 17 : (2006) 3 ALT 735
Land Acquisition Act, 1894 — Section 17, 17(4), 4(1), 5A, 6
High Courts12 Apr 2006Allowed
Kamisetty Narayana Murthy Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (2006) 4 ALD 170 : (2006) 4 ALT 222
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245, 245(1)Andhra Pradesh Panchayat Raj Rules — Rule 2, 3, 4, 5, 6
High Courts12 Apr 2006Allowed
M. Madhusudhan Rao Vs State
Andhra Pradesh High Court · (2006) 1 ALD(Cri) 945 : (2006) 2 ALT(Cri) 301 : (2006) CriLJ 2987
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 420, 494, 498A
High Courts12 Apr 2006
L. Hassan Khan and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 3 ALT 179
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15Land Acquisition Act, 1894 — Section 12, 4Limitation Act, 1963 — Article 112
High Courts12 Apr 2006Allowed
Gavi Reddi Chinnammalu Vs Koraka Simhachalam and Others
Andhra Pradesh High Court · (2007) 1 ALD 54 : (2007) 1 ALT 25 : (2007) 5 RCR(Civil) 705
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 141Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 373, 383, 384
High Courts12 Apr 2006Dismissed
A.P. State Civil Supplies Corporation Ltd. and Others Vs Ravuri Peraiah (died) by LRs.
Andhra Pradesh High Court · (2006) 4 ALD 565
Evidence Act, 1872 — Section 101, 102, 103
High Courts12 Apr 2006Allowed
Lakshmi Trading Company Vs Dokkoda Satyavani and Another
Andhra Pradesh High Court · AIR 2006 AP 389 : (2006) 4 ALD 296 : (2006) 5 ALT 13 : (2006) 4 CivCC 237
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Apr 2006Dismissed
Managing Director, Alfa Laval (India) Ltd. and Others Vs Shailaja Puttagunta
Andhra Pradesh High Court · (2006) 4 ALD 111 : (2006) 5 ALT 40
Andhra Pradesh Shops and Establishments Act, 1988 — Section 65, 73Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Apr 2006Dismissed
Pillela Jangappa Vs Garlapati Prakasam and Others
Andhra Pradesh High Court · (2006) 4 ALD 454
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58