COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 713 of 1,762

High Courts04 Apr 2006

I.V. Saibaba Reddy Vs Revenue Divisional Officer and Another

Andhra Pradesh High Court · (2006) 4 ALD 87 : (2006) 4 ALT 226 : (2006) 2 APLJ 45

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 10, 10(1)Commissions of Inquiry Act, 1952 — Section 4Constitution of India, 1950 — Article 338

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High Courts04 Apr 2006Allowed

Kyatham Yadagiri and Others Vs Secretary to Government Energy (Power-I) Dept. and Others

Andhra Pradesh High Court · (2006) 3 ALD 403 : (2006) 4 ALT 268 : (2006) 2 APLJ 33

Land Acquisition Act, 1894 — Section 17(2), 17(4), 4(1), 5A, 6

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High Courts04 Apr 2006Dismissed

Goparaju Venkata Satya Suryanarayana Vs Tallapragada Naga Venkata Suryanarayana Murthy

Andhra Pradesh High Court · AIR 2006 AP 278 : (2006) 4 ALD 98 : (2006) 3 ALT 694 : (2006) 2 APLJ 183 : (2006) 4 CivCC 219

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(1), Order 21 Rule 37(2), Order 21 Rule 37(3), Order 21 Rule 40Limitation Act, 1908 — Section 12, 4, 5Presidency Small Cause Courts Act, 1882 — Section 42(2), 42A

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High Courts04 Apr 2006Dismissed

B. Devadanam Vs Hon''ble Labour Court III and Another

Andhra Pradesh High Court · (2006) 4 ALD 113 : (2006) 3 ALT 623 : (2006) 110 FLR 453

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts04 Apr 2006

National Insurance Co. Ltd. Vs Islavath Chinnamma and Others

Andhra Pradesh High Court · (2006) 4 ACC 843 : (2007) ACJ 1529 : (2006) 4 ALD 268 : (2006) 4 ALT 698 : (2006) 4 ALT 689

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Apr 2006

Sirivella Stephen Chandra Rao and Another Vs Sirivella Gnanamani and Others

Andhra Pradesh High Court · (2006) 2 ALT(Cri) 294 : (2007) 1 DMC 82

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High Courts03 Apr 2006Allowed

Paleti Anil Babu Vs State

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 224 : (2006) 2 ALT(Cri) 463 : (2006) 2 APLJ 280 : (2006) CriLJ 3084 : (2006) 4 RCR(Criminal) 413

Criminal Procedure Code, 1973 (CrPC) — Section 172, 173, 174, 175, 176Penal Code, 1860 (IPC) — Section 187, 193, 194, 195, 196

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High Courts03 Apr 2006Allowed

P. Anil Babu Vs Assistant Sessions Judge

Andhra Pradesh High Court · (2006) 2 ALT(Cri) 391 : (2006) 2 APLJ 342 : (2006) CriLJ 2848

Criminal Procedure Code, 1973 (CrPC) — Section 172, 173, 174, 175, 176Penal Code, 1860 (IPC) — Section 187

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High Courts03 Apr 2006

Sri Sai Chits and Financers Vs D. Chinna Venkataiah

Andhra Pradesh High Court · (2006) 3 ALT 260

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High Courts03 Apr 2006Allowed

Bheri Nageswara Rao Vs Mavuri Veerabhadra Rao and Others

Andhra Pradesh High Court · AIR 2006 AP 314 : (2006) 4 ALD 295 : (2006) 4 ALT 694

Evidence Act, 1872 — Section 45

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High Courts03 Apr 2006Allowed

Vijayasri Granite Metals and Another Vs Government of Andhra Pradesh, Industries and Commerce (Mines-II) Dept. and Others

Andhra Pradesh High Court · (2006) 4 ALD 174 : (2006) 3 ALT 270

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 17, 17(1), 17(2), 28(3), 31

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High Courts31 Mar 2006Dismissed

Mangipudi Lakshminarayana Vs Mangipudi Varalakshmi and Others

Andhra Pradesh High Court · (2006) 5 ALD 332

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Evidence Act, 1872 — Section 112Hindu Adoptions and Maintenance Act, 1956 — Section 23

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High Courts31 Mar 2006

Maganti Subrahmanyam and Others Vs K. Durga Das and Another

Andhra Pradesh High Court · (2006) 3 ALD 462

Hyderabad Municipal Corporation Act, 1955 — Section 146, 147, 426, 433, 452

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High Courts31 Mar 2006Dismissed

Polepaka John Noel and Others Vs Andhra Bank

Andhra Pradesh High Court · (2006) 4 ALD 194

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17

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High Courts31 Mar 2006Allowed

S. Mahaboob Basha and Another Vs B.R. Mohan Rao (died) per L.Rs. and Others

Andhra Pradesh High Court · (2006) 3 ALT 632

Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 31Evidence Act, 1872 — Section 13, 41, 42, 43, 73

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High Courts31 Mar 2006Dismissed

Bandarupalli Rama Murthy and Others Vs Bandarupalli Padmavathi and Another

Andhra Pradesh High Court · (2006) 4 ALD 677

Hindu Succession Act, 1956 — Section 29

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High Courts31 Mar 2006Allowed

Satish Kumar Mor Vs M.V. Rajeswara Rao and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 119 : (2007) 3 BC 5

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts31 Mar 2006Allowed

Gandreti Premavathi Vs District Collector and Others

Andhra Pradesh High Court · (2006) 3 ALD 589 : (2006) 4 ALT 689

Essential Commodities Act, 1955 — Section 6A

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High Courts31 Mar 2006Dismissed

Inuganti Venkata Ramana Murthy Vs Itham Sriramamurthy

Andhra Pradesh High Court · (2007) 1 ALT 443

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts29 Mar 2006Allowed

Salvaji Prabhakar Rao Vs State of A.P. and Another

Andhra Pradesh High Court · (2006) 1 ALD(Cri) 989 : (2006) 2 ALT(Cri) 282 : (2007) 2 BC 322

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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