COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 708 of 1,762

High Courts06 Jun 2006Dismissed

Ahmedabad Electricity Company Limited Vs Sanghi Spinners (India) Ltd. and Another

Andhra Pradesh High Court · (2006) 4 ALD 749 : (2007) 140 CompCas 161 : (2007) 74 SCL 95

Companies (Court) Rules, 1959 — Rule 21Companies Act, 1956 — Section 209, 291, 433, 434

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High Courts06 Jun 2006Allowed

T. Arthi Vs K. Anand Reddy and Others

Andhra Pradesh High Court · AIR 2006 AP 335 : (2006) 5 ALD 1 : (2006) 5 ALT 42 : (2006) 4 CivCC 5 : (2006) 2 RD 740

Registration Act, 1908 — Section 17(1), 47Stamp Act, 1899 — Section 36

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High Courts06 Jun 2006Dismissed

I.B. Rao Vs Registrar of Companies

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 104 : (2007) 77 SCL 182

Companies Act, 1956 — Section 205A(8), 210, 220, 234, 468(2)Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 468, 469(1)(6), 482

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High Courts05 Jun 2006Allowed

S. Mallikarjuna Rao Vs Government of A.P. and Another

Andhra Pradesh High Court · (2006) 6 ALD 267 : (2006) 6 ALT 730

Administrative Tribunals Act, 1985 — Section 19, 2(3)Constitution of India, 1950 — Article 226

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High Courts05 Jun 2006

United India Insurance Co. Ltd. Vs S. Surya Prakash Reddy and Others

Andhra Pradesh High Court · (2007) 1 ACC 361 : (2006) ACJ 2287 : (2006) 4 ALD 530 : (2006) 4 RCR(Civil) 6

Arbitration Act, 1940 — Section 39, 39(1), 39(2)Civil Procedure Code Amendment Act, 1877 — Section 588Civil Procedure Code, 1882 — Section 588, 638, 652

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High Courts05 Jun 2006Allowed

Varanasi Jagadeeswara Prasad Vs Jaggaiahpet Municiplity

Andhra Pradesh High Court · (2006) 4 ALD 768

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High Courts05 Jun 2006Dismissed

T.G. Venkatesh Vs Registrar of Companies

Andhra Pradesh High Court · (2008) 145 CompCas 662 : (2007) 78 SCL 1

Companies Act, 1956 — Section 237, 628, 63, 633, 633(1)

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High Courts05 Jun 2006

Nidamanuri Remana Kumari and Another Vs Erukula Sesha Rao and Another

Andhra Pradesh High Court · (2006) 4 ACC 173 : (2006) 4 ALD 689 : (2006) 4 ALT 638

Motor Vehicles Act, 1988 — Section 173

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High Courts05 Jun 2006Allowed

Mir Mujahid Ali Vs Municipal Corporation of Hyderabad and Another

Andhra Pradesh High Court · (2006) 4 ALD 438

Hyderabad Municipal Corporation Act, 1955 — Section 388, 428, 429, 429(1)

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High Courts05 Jun 2006

Vaishu Engineering Industries Ltd. (In Liquidation) Vs A.P. Industrial Development Corpn.

Andhra Pradesh High Court · (2008) 81 SCL 368

Andhra Pradesh General Sales Tax Act, 1957 — Section 16C, 17ACompanies (Court) Rules, 1959 — Rule 114, 9Companies Act, 1956 — Section 433, 441, 441(2), 446, 456

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High Courts30 May 2006Allowed

G. Rajababu Vs Revenue Divisional Officer and Another

Andhra Pradesh High Court · (2006) 4 ALD 763 : (2006) 4 ALT 276 : (2006) 2 APLJ 309

Essential Commodities Act, 1955 — Section 3, 6A

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High Courts30 May 2006Allowed

Poosala Narsayya Vs The State of A.P. and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 267 : (2006) 2 APLJ 326 : (2006) CriLJ 3258

Constitution of India, 1950 — Article 22

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High Courts30 May 2006Dismissed

Rajapal Singh Vs The Collector and District Magistrate and Others

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 278 : (2006) CriLJ 3841

Andhra Pradesh Prohibition Act, 1995 — Section 7A, 8

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High Courts30 May 2006Allowed

Shivarathri Sharath Kumar Vs State of A.P. and Others

Andhra Pradesh High Court · (2006) 4 ALT 299

Constitution of India, 1950 — Article 22

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High Courts23 May 2006

Kala Jyothi Process Private Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2006) 148 STC 109

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High Courts02 May 2006

Karvey Stock Broking Ltd. Vs Securities and Exchange Board of India

Andhra Pradesh High Court · (2006) 133 CompCas 335 : (2006) 67 SCL 427

Depositories Act, 1996 — Section 19Securities and Exchange Board of India Act, 1992 — Section 11, 11(4), 11B, 19, 29

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High Courts28 Apr 2006Dismissed

Cavim Realty (P) Ltd. and Others Vs Station House Officer and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 719 : (2008) 6 ALT 401

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(2), 156(3), 168Penal Code, 1860 (IPC) — Section 420, 446, 447

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High Courts28 Apr 2006Allowed

National Insurance Company Limited Vs M. Jagan Mohan and Another

Andhra Pradesh High Court · (2006) 4 ACC 665 : (2007) ACJ 2549 : (2006) 4 ALD 463 : (2006) 4 ALT 642 : (2006) 2 APLJ 244

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 105, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts28 Apr 2006Dismissed

J. Ramachandraiah (died) and Another Vs Gangisetti Savithramma and Others

Andhra Pradesh High Court · (2006) 4 ALD 483 : (2006) 4 ALT 645

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High Courts28 Apr 2006Dismissed

P. Parameswaran Potti Vs Chairman and Managing Director, Singareni Collieries Company Limited and Others

Andhra Pradesh High Court · (2006) 4 ALD 795 : (2006) 3 ALT 468

Andhra University Act, 1925 — Section 34AConstitution of India, 1950 — Article 226, 309Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5(4), 5(5)

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