COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 707 of 1,762

High Courts09 Jun 2006Allowed

In Re: Vaishu Engg. Industries Ltd.

Andhra Pradesh High Court · (2007) 80 SCL 171

Andhra Pradesh State Financial Corporations Act, 1951 — Section 29Companies Act, 1956 — Section 125, 125(4), 126, 529(1), 529AContract Act, 1872 — Section 172, 173, 176

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High Courts09 Jun 2006Dismissed

M.A. Sulthan Mohiuddin Vs Mohammad Suleman Babu and Another

Andhra Pradesh High Court · (2006) 5 ALD 827 : (2006) 4 ALT 634 : (2006) 2 APLJ 370

Evidence Act, 1872 — Section 45

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High Courts09 Jun 2006

N.K. Leasing and Construction P. Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (2006) 5 CTC 604 : (2006) 285 ITR 330

Income Tax Act, 1961 — Section 143(2), 143(3)

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High Courts09 Jun 2006

Madiwada Ankineedu Vs District Collector and Others

Andhra Pradesh High Court · (2006) 4 ALD 431 : (2006) 4 ALT 293

Andhra Pradesh Panchayat Raj Act, 1994 — Section 104Contempt of Courts Act, 1971 — Section 10, 11, 12

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High Courts08 Jun 2006Allowed

Gram Panchayat Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 4 ALD 451 : (2006) 2 APLJ 274

Andhra Pradesh Panchayat Raj Act, 1994 — Section 264, 264(1), 264(2)

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High Courts08 Jun 2006Allowed

Ayitham Venkaiah Vs Ayitham Surya Bhaskara Rao and Others

Andhra Pradesh High Court · (2006) 4 ALT 305

Andhra Pradesh Stamp (Amendment) Act, 1998 — Article 20Income Tax Act, 1922 — Section 16(3)Legal Services Authorities Act, 1987 — Section 21

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High Courts07 Jun 2006Dismissed

Gode Chandra Reddy and Others Vs Gade Ram Reddy and Others

Andhra Pradesh High Court · (2006) 5 ALD 4

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, 151

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High Courts07 Jun 2006Allowed

Gunda Venkata Lakshmi Kumari Sarita Vs Gunda Balasubramanyam and Another

Andhra Pradesh High Court · (2006) 5 ALD 637

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 22 Rule 1, Order 23 Rule 1, Order 6 Rule 17

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High Courts07 Jun 2006Dismissed

S.L. Constructions and Another Vs Alapati Srinivasa Rao and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 130 : (2006) 3 ALT(Cri) 163 : (2007) 2 BC 712

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts07 Jun 2006Dismissed

Rani Sundarammani Vs Govt. of A.P., Revenue Department and Others

Andhra Pradesh High Court · (2006) 5 ALD 184 : (2006) 4 ALT 374

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(4), 10, 11, 12, 13Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 3(10), 3(15), 3(16), 3(2)Andhra Pradesh Forest Act, 1967 — Section 15, 4, 4(1)

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High Courts07 Jun 2006Dismissed

Ravi Venkatravamma Vs Sri Venugopala Swamy Temple and Another

Andhra Pradesh High Court · (2006) 5 ALD 298 : (2006) 5 ALT 829 : (2006) 3 APLJ 128

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 17Constitution of India, 1950 — Article 227

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High Courts07 Jun 2006Allowed

Penmatsa Padma Vs Indukuri Seetamma and Others

Andhra Pradesh High Court · (2006) 5 ALD 832 : (2006) 2 APLJ 399

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 16 Rule 7, 151

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High Courts07 Jun 2006Allowed

M.V.R. Sastry and Others Vs Mohd. Zahed Ali and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 362 : (2006) 3 ALT(Cri) 44 : (2006) CriLJ 3826

Criminal Procedure Code, 1973 (CrPC) — Section 198, 199Penal Code, 1860 (IPC) — Section 499, 500, 501

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High Courts07 Jun 2006Allowed

Banoath Samla and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2006) 6 ALT 471

Constitution of India, 1950 — Article 224, 342(1)

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High Courts07 Jun 2006Allowed

Chinnam Markendeswara Rao and Others Vs Chinnam Madhuru and Others

Andhra Pradesh High Court · (2007) 2 CivCC 249 : (2007) 5 RCR(Civil) 567

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High Courts07 Jun 2006Dismissed

T. Premachandra Rao Vs B. Pramod, General Manager (Plg. and Dev.) Sydicate Bank and Others

Andhra Pradesh High Court · (2006) 4 ALD 607 : (2006) 4 ALT 309

Constitution of India, 1950 — Article 226, 311, 311(2)Evidence Act, 1872 — Section 101, 102, 103, 106, 114Industrial Disputes Act, 1947 — Section 35

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High Courts07 Jun 2006Allowed

Jonnalagadda Shuhasini and Others Vs Ravela Arogyaiah

Andhra Pradesh High Court · (2006) 6 ALD 831 : (2006) 5 ALT 222 : (2006) 4 CivCC 692

Limitation Act, 1963 — Article 123, 5

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High Courts06 Jun 2006Dismissed

Ravuri Lakshminarasimha Rao Vs Amudalapalli Nageshwara Rao and Others

Andhra Pradesh High Court · (2006) 5 ALD 291

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 16Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts06 Jun 2006Dismissed

Pasupuleti Mohana Rao Vs Kothamasu Ramakoteswara Rao and Others

Andhra Pradesh High Court · (2006) 4 ALD 776

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22

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High Courts06 Jun 2006Allowed

Pillarisetti Harinath Babu and Another Vs Special Deputy Collector (Tribal Welfare) and Others

Andhra Pradesh High Court · (2006) 4 ALD 445 : (2006) 4 ALT 287 : (2006) 2 APLJ 193

Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1), 3(2), 6A

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