High Courts19 Jun 2006Allowed
D. Venkata Lakshmamma and Others Vs M.P. Subbarayudu and Another
Andhra Pradesh High Court · (2006) 5 ALD 271
Motor Vehicles Act, 1988 — Section 166, 166(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 706 of 1,762
High Courts19 Jun 2006
K. Bala Krishna Vs Debts Recovery Tribunal and Others
Andhra Pradesh High Court · (2006) 6 ALT 695 : (2008) 1 BC 447 : (2007) 78 SCL 118
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(5), 17, 18
High Courts19 Jun 2006
Tatineni Meena Vs Shaik Mansoor Ali and Others
Andhra Pradesh High Court · (2007) ACJ 520 : (2006) 5 ALD 368 : (2006) 6 ALT 34
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jun 2006
Depot Manager, APSRTC, and Others Vs D. Vykuntarao and Another
Andhra Pradesh High Court · (2006) 4 ALD 693 : (2006) 4 ALT 668
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2Penal Code, 1860 (IPC) — Section 304
High Courts16 Jun 2006
Irusumalla Varalakshmi and Others Vs Chilakapati Raju and Others
Andhra Pradesh High Court · (2006) 6 ALD 475 : (2006) 6 ALT 706
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 10
High Courts16 Jun 2006
Commissioner of Income Tax Vs Bakelite Hylam Ltd.
Andhra Pradesh High Court · (2006) 287 ITR 75
Income Tax Act, 1961 — Section 80HH, 80HHC
High Courts16 Jun 2006
P.L. Ganapathi Rao and Another Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2006) 206 CTR 242 : (2006) 285 ITR 501
High Courts16 Jun 2006Dismissed
VBC Fertilizers and Chemicals Limited Vs State of A.P.
Andhra Pradesh High Court · (2007) 5 VST 159
Andhra Pradesh General Sales Tax Act, 1957 — Section 22, 22(1)
High Courts15 Jun 2006Dismissed
Madigundu Shankar @ Chandra Vs State of A.P.
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 365 : (2006) 3 ALT(Cri) 60 : (2006) 2 APLJ 439
Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts15 Jun 2006Dismissed
Allu Appa Rao Vs Siriki Bapu Naidu and Others
Andhra Pradesh High Court · AIR 2006 AP 369 : (2006) 5 ALD 240
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 5Transfer of Property Act, 1882 — Section 53
High Courts15 Jun 2006Dismissed
Regula Krishna Vs Kondapally Sampath Kumar and Others
Andhra Pradesh High Court · (2007) 2 ALD 359
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Transfer of Property Act, 1882 — Section 54, 91
High Courts14 Jun 2006Allowed
Jampana Rajya Lakshmi Vs Pattapu Seenaiah and Others
Andhra Pradesh High Court · (2006) 5 ALD 159 : (2006) 2 APLJ 277
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Provincial Insolvency Act, 1920 — Section 10, 2, 28(6)
High Courts14 Jun 2006Allowed
Parasa Ranga Rao (died) by LRs. Vs Mathe Sanjeeva Rao and Others
Andhra Pradesh High Court · AIR 2006 AP 366 : (2006) 5 ALD 237 : (2006) 5 ALT 205
Transfer of Property Act, 1882 — Section 53
High Courts13 Jun 2006Dismissed
Rajender Prasad Agarwal and Another Vs Mysari Anasuya and Others
Andhra Pradesh High Court · (2006) 5 ALD 118
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1)(2), 12, 13, 14
High Courts13 Jun 2006Dismissed
B. Nageswara Rao and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 4 ALD 649
Administrative Tribunals Act, 1985 — Section 14, 15, 19, 24, 3
High Courts13 Jun 2006Dismissed
S. Ibrahim Vs Yusuf Miaha and Others
Andhra Pradesh High Court · (2006) 5 ALD 273 : (2006) 6 ALT 171
High Courts13 Jun 2006Allowed
Arthamudi Ramu and Others Vs Union of India (UOI)
Andhra Pradesh High Court · (2008) ACJ 1659 : (2006) 5 ALD 243
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3Industrial Disputes Act, 1947 — Section 2ARailway Claims Tribunal Act, 1987 — Section 23
High Courts12 Jun 2006
G. Trinadha Swamy Vs Gandham Satyanarayana and Others
Andhra Pradesh High Court · AIR 2006 AP 381 : (2006) 4 ALD 781 : (2006) 4 ALT 627 : (2006) 4 CivCC 393 : (2007) 5 RCR(Civil) 267
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 Jun 2006Dismissed
ESI Corporation Vs P. Srinivasa Reddy and Another
Andhra Pradesh High Court · (2006) 5 ALD 829 : (2006) 4 ALT 798 : (2006) 4 ALT 789 : (2006) 111 FLR 763
Employees State Insurance Act, 1948 — Section 2(15)
High Courts09 Jun 2006
State of A.P. Vs Jindal Strips Limited Jindal Stainless Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2007) 10 VST 777
Andhra Pradesh General Sales Tax Act, 1957 — Section 33, 33BB, 33CCentral Sales Tax Act, 1956 — Section 9, 9(2)