High Courts28 Jun 2006Allowed
G. Sudhakara Reddy Vs Jahnavi Chit Fund Pvt. Ltd. and Others
Andhra Pradesh High Court · (2006) 4 ALT 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 704 of 1,762
High Courts28 Jun 2006Allowed
Palika Bhaskara Rao and Others Vs Juttuga Savitri and Another
Andhra Pradesh High Court · (2006) 5 ALT 262
High Courts27 Jun 2006Dismissed
Yalamanchili Vijaya Kihore Vs Peeta Brahmananda Rao
Andhra Pradesh High Court · AIR 2007 AP 55 : (2006) 5 ALD 355 : (2006) 5 ALT 488
High Courts27 Jun 2006Dismissed
Parchuri Ratnakar Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (2006) 5 ALD 132 : (2006) 6 ALT 671
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1)(3)(5)(6), 2, 2(1), 20, 20(1)
High Courts27 Jun 2006
Telugu Desam Party Vs State Election Commission and Others
Andhra Pradesh High Court · (2006) 4 ALT 655
Andhra Pradesh Panchayat Raj Act, 1944 — Section 210Constitution of India, 1950 — Article 243Criminal Procedure Code, 1973 (CrPC) — Section 149
High Courts27 Jun 2006Dismissed
Padmanabhuni China Subba Rao Vs Special Deputy Collector and Others
Andhra Pradesh High Court · (2006) 5 ALD 268 : (2006) 6 ALT 44 : (2006) 2 APLJ 401
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1), 3(2)
High Courts27 Jun 2006Dismissed
National Insurance Company Limited Vs Pittala Ramulu and Others
Andhra Pradesh High Court · (2007) ACJ 1003 : (2007) 2 ALD 12 : (2006) 5 ALT 688
High Courts27 Jun 2006
K. Jagadeesh Reddy Vs ITC and Secretary, State Transport Authority and Another
Andhra Pradesh High Court · (2007) 5 ALD 217
Motor Vehicles Act, 1988 — Section 174, 88, 88(1), 88(5)
High Courts27 Jun 2006Dismissed
Rajakajana Seva Sangham Vs Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2006) 5 ALD 512 : (2006) 5 ALT 234
High Courts26 Jun 2006Allowed
Mir Khairudhin Vs K. Somi Reddy and Others
Andhra Pradesh High Court · (2006) 5 ALT 224 : (2006) 2 APLJ 436
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, Order 26 Rule 9, 151Evidence Act, 1872 — Section 45, 72
High Courts26 Jun 2006
Neetha Chintawar and Another Vs Bodugam Gopi
Andhra Pradesh High Court · (2006) 5 ALD 95 : (2006) 4 ALT 660 : (2006) 4 CivCC 317 : (2007) 5 RCR(Civil) 250
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(2), 151
High Courts23 Jun 2006
Ramgopal Bajaj (died) by LRs. and Another Vs Secretary Municipal Administration Govt. of A.P. and Others
Andhra Pradesh High Court · (2006) 5 ALD 392 : (2006) 5 ALT 772
Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 13, 14, 14(1), 14(3), 42(6)Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 10, 11, 12, 13, 13(4)Andhra Pradesh Urban Development Authority (Hyderabad) Rules, 1977 — Rule 13A, 6, 7
High Courts23 Jun 2006Dismissed
Kanamarlapudi Venkataratnamma and Others Vs Chunduru Padmavathi
Andhra Pradesh High Court · (2006) 6 ALD 89 : (2006) 6 ALT 138
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 10(2), 10(3)
High Courts23 Jun 2006Dismissed
Rajendra Prasad Agarwal and Another Vs Smt. Mysari Anasuya and Others
Andhra Pradesh High Court · (2006) 5 ALD 118 : (2006) 4 ALT 732
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 12, 13, 14
High Courts23 Jun 2006
Kavuru Ramakrishna and Others Vs Kurella Nagamani and Others
Andhra Pradesh High Court · (2006) 5 ALD 510
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Jun 2006
State Election Commission Vs Malladi Rajendra Prasad and Others
Andhra Pradesh High Court · (2006) 5 ALT 279
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12Andhra Pradesh Panchayat Raj Act, 1994 — Section 18, 19, 20, 21, 22Constitution of India, 1950 — Article 226, 243C, 243K, 243O, 243ZA
High Courts23 Jun 2006Dismissed
Yandamuri Thatha Rao Vs State of A.P.
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 390
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 324, 366A, 375, 376, 376A
High Courts22 Jun 2006Allowed
Yempalla Ramaiah Vs Pallamparthi Krishna Reddy and Others
Andhra Pradesh High Court · (2007) 1 ALD 367 : (2007) 4 ALT 677
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 7 Rule 3, 152, 47
High Courts22 Jun 2006Dismissed
Vallurupalli Devi Ravindra Prasad Vs Vallurupalli Rukmini Bayamma and Another
Andhra Pradesh High Court · (2006) 2 APLJ 229
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151
High Courts22 Jun 2006Allowed
V. Devi Ravindra Prasad Vs V. Rukmini Bayamma and Another
Andhra Pradesh High Court · (2006) 5 ALD 112
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151