High Courts10 Jul 2006Dismissed
Myla Gantaiah Vs Kadali Peddiraju
Andhra Pradesh High Court · (2006) 6 ALD 83 : (2006) 6 ALT 236
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 702 of 1,762
High Courts07 Jul 2006Dismissed
G. Sunitha Vs Election Commissioner of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 5 ALD 515 : (2006) 5 ALT 229
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 12, 32, 34, 34(7), 35Andhra Pradesh Panchayat Raj Act, 1994 — Section 233, 268(1)
High Courts07 Jul 2006
M. Gopalakrishna Vs Divisional Security Commissioner, Railway Protection Force, S.C. Railway and Others
Andhra Pradesh High Court · (2006) 5 ALD 704 : (2006) 5 ALT 408
Constitution of India, 1950 — Article 136, 14, 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 304, 304A, 498A
High Courts07 Jul 2006Allowed
K. Mallikarjuna Vara Prasad Vs K. Poornachander Rao (died) and Others
Andhra Pradesh High Court · (2006) 6 ALD 333
Civil Practice Rules, 1980 — Rule 32Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Evidence Act, 1872 — Section 118, 120, 53A
High Courts07 Jul 2006Dismissed
New Matching Centre and Others Vs Bankatlal (died) Per LRs. and Others
Andhra Pradesh High Court · (2006) 5 ALD 21 : (2006) 5 ALT 490
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts07 Jul 2006Dismissed
Syed Abdul Majeed and Others Vs Joint Collector-II and Others
Andhra Pradesh High Court · (2006) 5 ALD 348 : (2006) 5 ALT 754
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 34, 35, 36Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 11, 14Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4
High Courts07 Jul 2006Dismissed
G. Nana Goud Vs V. Sreenivas Rao
Andhra Pradesh High Court · (2006) 5 ALD 319 : (2006) 6 ALT 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, Order 21 Rule 40, 51
High Courts07 Jul 2006Allowed
Sonti Srinivasa Rao Vs Boina Lakshmi Narayana and Others
Andhra Pradesh High Court · (2006) 5 ALD 233 : (2006) 5 ALT 825
Andhra Pradesh Municipalities Act, 1965 — Section 13, 14, 15, 16, 17Constitution of India, 1950 — Article 227
High Courts07 Jul 2006Dismissed
Dasari Perumal and Another Vs D.M. Govindaswamy
Andhra Pradesh High Court · (2006) 5 ALD 805 : (2006) 6 ALT 209
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 41 Rule 27, 151Evidence Act, 1872 — Section 45
High Courts06 Jul 2006Dismissed
Shankaramma and Others Vs Mohammed Abdul Hameed and Another
Andhra Pradesh High Court · (2006) 5 ALD 345 : (2006) 6 ALT 23
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 109, 2
High Courts05 Jul 2006Allowed
Gujrath Andhra Road Carriers Transport Contractors and Others Vs United India Insurance Company Ltd.
Andhra Pradesh High Court · AIR 2006 AP 401 : (2006) 5 ALD 519
Carriers Act, 1865 — Section 10, 8Transfer of Property Act, 1882 — Section 6, 92
High Courts05 Jul 2006Allowed
Kothapalle Hazarathaiah and Others Vs Nalisetty Venkata Narasiah
Andhra Pradesh High Court · (2006) 4 ALT 721 : (2006) 2 APLJ 392
Andhra Pradesh (Andhra Area) Tenancy (Amendment) Act, 1974 — Section 15(1), 15(6)Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 6(1)
High Courts05 Jul 2006Allowed
Palakurtivari Choultry Vs District Collector and Another
Andhra Pradesh High Court · (2006) 5 ALD 363 : (2006) 6 ALT 205
Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 4(1)Land Acquisition Act, 1894 — Section 11, 6, 9(1), 9(3)
High Courts05 Jul 2006Dismissed
M. Satyanarayana Vs Bhimavaram Municipal Council and Another
Andhra Pradesh High Court · (2006) 6 ALD 94 : (2006) 6 ALT 117
Andhra Pradesh Municipalities Act, 1965 — Section 228, 228(1), 228(2), 44B
High Courts05 Jul 2006
Chatru and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2007) 1 ALD 85 : (2007) 2 ALT 374
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3, 5, 5A, 5B, 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 23, 23(2), 23(3)
High Courts04 Jul 2006Allowed
Udanrao Anjaiah and Others Vs Suryanarayana (died) and Others
Andhra Pradesh High Court · (2006) 4 ACC 303 : (2006) 5 ALD 339 : (2006) 5 ALT 493
Motor Vehicles Act, 1988 — Section 166, 173
High Courts04 Jul 2006Dismissed
Poonam Chatarjee and Others Vs Ganapathy Nalamaharaju Reddy
Andhra Pradesh High Court · (2006) 5 ALD 9 : (2006) 2 APLJ 433
Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts04 Jul 2006Dismissed
M. Padmavathi Vs Siddahamsetty Rajeshwar Rao and Others
Andhra Pradesh High Court · (2007) 2 ALD 99 : (2007) 4 ALT 187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1963 — Section 17, 17(1)
High Courts03 Jul 2006Dismissed
Oriental Insurance Company Ltd., Nizamabad Branch Vs S. Laxmi and Others
Andhra Pradesh High Court · (2007) 2 ALD 267
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173, 96
High Courts03 Jul 2006Dismissed
Garre Venkata Lakshminarayana Vs Medarametla Sarada and Others
Andhra Pradesh High Court · AIR 2007 AP 54 : (2006) 5 ALD 693 : (2007) 2 BC 561
Provincial Insolvency (Amendment) Act, 1926 — Section 13(1)