High Courts13 Jul 2006Dismissed
M. Nabeed Basha and Another Vs G. Md. Ismail
Andhra Pradesh High Court · (2007) 1 ALD 405 : (2007) 4 ALT 844
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 8, 8(5)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 701 of 1,762
High Courts13 Jul 2006Dismissed
Hemarajani Tubes Private Limited Vs Central Store Purchase Organization and Another
Andhra Pradesh High Court · (2006) 4 ALT 686
High Courts13 Jul 2006
Sadula Janardhan (HUF) and Others Vs State Bank of Hyderabad and Another
Andhra Pradesh High Court · (2006) 5 ALD 17 : (2006) 2 APLJ 385 : (2006) 206 CTR 117 : (2006) 286 ITR 291
Income Tax Act, 1961 — Section 139(1), 54, 54(2), 54B, 54B(2)
High Courts13 Jul 2006Allowed
Koppisetti Satyanarayana Vs The State of A.P.
Andhra Pradesh High Court · (2006) 3 ALT(Cri) 102
Penal Code, 1860 (IPC) — Section 302, 379, 380
High Courts13 Jul 2006
Apsrtc Vs S. Mahaboob Basha
Andhra Pradesh High Court · (2007) 1 ACC 278
Motor Vehicles Act, 1988 — Section 166
High Courts12 Jul 2006Dismissed
Hidayathulla Sheriff and Others Vs Bondili Kesava Singh
Andhra Pradesh High Court · (2006) 6 ALD 766
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Jul 2006Allowed
Angara Naga Venkata Vani Srinivasa Rao and Others Vs Angara Seetha Mahalakshmamma (died) per LRs. and Others
Andhra Pradesh High Court · (2006) 5 ALD 836 : (2006) 3 APLJ 15
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151
High Courts12 Jul 2006Allowed
Mokati Gangayya and Another Vs Satyavolu Paparao
Andhra Pradesh High Court · (2006) 5 ALD 342 : (2006) 6 ALT 9 : (2006) 3 APLJ 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 32
High Courts12 Jul 2006Allowed
Muddasani Sarojana Vs Muddasani Venkat Narsaiah and Others
Andhra Pradesh High Court · AIR 2007 AP 50 : (2006) 6 ALD 436
Evidence Act, 1872 — Section 14, 67Hindu Succession Act, 1956 — Section 14Transfer of Property Act, 1882 — Section 54
High Courts12 Jul 2006Dismissed
Kolor Syama Raju Vs Sri Venkateshwara Mahal and Others
Andhra Pradesh High Court · (2006) 6 ALD 278
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Partnership Act, 1932 — Section 32, 72
High Courts12 Jul 2006Dismissed
Intech Net Limited and Others Vs State and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 150 : (2007) 4 BC 468 : (2007) CriLJ 216
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 143, 144, 145
High Courts12 Jul 2006Allowed
Manda Yadagiri (died) by LRs. and Another Vs Gujjula Venkat Reddy @ Venkat Malla Reddy (died) by LRs.
Andhra Pradesh High Court · (2007) 1 ALD 101
High Courts12 Jul 2006Dismissed
Jaldu Visveswara Rao and Others Vs Mandala Dhana Lakshmi
Andhra Pradesh High Court · (2007) 1 ALD 80 : (2007) 4 ALT 703
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AEvidence Act, 1872 — Section 120
High Courts12 Jul 2006Allowed
Rajeti Laxmi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 203 : (2006) 3 ALT(Cri) 113 : (2006) 2 APLJ 451 : (2007) 1 DMC 797
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 497, 498A
High Courts11 Jul 2006Dismissed
Peramsetty Sri Rama Prasad Vs Election Officer, Naidupet Mandal Parishad and Others
Andhra Pradesh High Court · (2006) 5 ALD 366 : (2007) 1 ALT 303
Andhra Pradesh Panchayat Raj Act, 1994 — Section 15, 15(5), 156, 18, 4
High Courts11 Jul 2006
Siddireddi Satyanarayana Murthy and Others Vs The Commissioner of Panchayat Raj and Rural Employment, Govt. of A.P. and Others
Andhra Pradesh High Court · (2006) 07 AP CK 0090
Andhra Pradesh Panchayat Raj Act, 1994 — Section 15Constitution of India, 1950 — Article 14, 243K
High Courts11 Jul 2006Allowed
Dumpala Muralidhar Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 413
Penal Code, 1860 (IPC) — Section 161, 302, 304, 307, 324
High Courts10 Jul 2006Dismissed
Dr. A.V.S.S. Prasad Vs Director National Institute of Technology and Others
Andhra Pradesh High Court · (2006) 5 ALD 814 : (2006) 5 ALT 732
Constitution of India, 1950 — Article 14, 16, 16(1), 226, 51
High Courts10 Jul 2006
Medipally Pentaiah and Others Vs The Revenue Divisional Officer, Rangareddy East Division and Others
Andhra Pradesh High Court · (2006) 6 ALD 99 : (2006) 6 ALT 247
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 11, 14, 14(4), 20, 21Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 10, 10A, 10A(1), 10A(2), 10A(3)
High Courts10 Jul 2006
Cotton Corporation of India Limited Vs Presiding Officer, Labour Court and Another
Andhra Pradesh High Court · (2006) 5 ALD 147 : (2006) 5 ALT 318 : (2006) 111 FLR 523 : (2007) 1 LLJ 189
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 100Industrial Disputes Act, 1947 — Section 2