High Courts22 Jun 2006Allowed
G. Anand Kumar Reddy and Another Vs Municipal Corporation and Another
Andhra Pradesh High Court · (2006) 4 ALD 657 : (2006) 4 ALT 688
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 705 of 1,762
High Courts22 Jun 2006Allowed
Sri Sai Traders and Others Vs Assistant Supply Officer, Circle-I and Others
Andhra Pradesh High Court · AIR 2006 AP 343 : (2006) 4 ALD 736 : (2006) 4 ALT 758
Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 2, 3, 6APublic Distribution System (Control) Order, 2001 — Clause 6
High Courts22 Jun 2006
Thati Ranga Rao Vs L. Varalaxmi and Another
Andhra Pradesh High Court · (2007) 2 ACC 624 : (2006) 5 ALD 289 : (2006) 6 ALT 216 : (2006) 111 FLR 522
High Courts22 Jun 2006Allowed
M.A. Khader Khan Vs Andhra Pradesh Administrative Tribunal and Others
Andhra Pradesh High Court · (2007) 5 ALD 434
Andhra Pradesh Revised Pension Rules, 1980 — Rule 18, 19, 19(1), 7, 7(1)Civil Service Rules — Article 361
High Courts21 Jun 2006Allowed
Sri Vijayalaxmi Agencies and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 427 : (2006) 3 ALT(Cri) 58 : (2007) 3 BC 419
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 Jun 2006Dismissed
Kasimireddi Narasimha Reddy Vs Kasimireddi Sarojamma, Narasimha Reddy and Others
Andhra Pradesh High Court · (2006) 5 ALD 561
High Courts21 Jun 2006Allowed
Tumati Venkataramaiah and Others Vs Kakani Milk Producers Cooperative Society Limited and Others
Andhra Pradesh High Court · (2006) 06 AP CK 0100
High Courts21 Jun 2006Allowed
Smt. A. Pavani Vs The State of A.P.
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 204 : (2006) 3 ALT(Cri) 66
Prevention of Food Adulteration Act, 1954 — Section 14, 16(1), 19, 19(2), 2Prevention of Food Adulteration Rules, 1955 — Rule 12A, 14
High Courts21 Jun 2006Dismissed
S.V. Ramana Vs The District Collector and Others
Andhra Pradesh High Court · (2006) 06 AP CK 0094
Constitution of India, 1950 — Article 14, 19(1), 21, 226, 47Hyderabad Municipal Corporation Act, 1955 — Section 31A, 399, 402
High Courts21 Jun 2006Allowed
D. Sreenivasulu Reddy and Others Vs Vakati Bhaskar Reddy and Others
Andhra Pradesh High Court · (2006) 06 AP CK 0081
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts21 Jun 2006Allowed
Gade Jogi Reddy Vs Commissioner, Survey Settlement and Land Records and Others
Andhra Pradesh High Court · (2006) 5 ALD 126 : (2006) 2 RD 748
Stamp Act, 1899 — Section 41A
High Courts21 Jun 2006Allowed
Arjuna Subramanya Reddy Vs Arjuna China Thangavelu
Andhra Pradesh High Court · AIR 2006 AP 362 : (2006) 5 ALD 169 : (2006) 5 ALT 231
Transfer of Property Act, 1882 — Section 54
High Courts21 Jun 2006Allowed
Meka Suramma and Others Vs Surabathula Muralidhara Rao
Andhra Pradesh High Court · (2006) 5 ALD 683
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11
High Courts21 Jun 2006Allowed
United India Insurance Company Limited Vs Gorla Bondamma and Others
Andhra Pradesh High Court · (2007) 1 ACC 235 : (2007) ACJ 797 : (2006) 5 ALD 158 : (2006) 5 ALT 588
Motor Vehicles Act, 1988 — Section 170
High Courts21 Jun 2006Allowed
Chakka Ranga Rao Vs Molla Mustari Banu
Andhra Pradesh High Court · (2006) 5 ALD 838 : (2006) 3 APLJ 17 : (2006) 4 CivCC 147
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18A, 152, 47
High Courts20 Jun 2006Allowed
Shaik Jameela Vs Municipal Corporation
Andhra Pradesh High Court · (2006) 4 ALD 692
Constitution of India, 1950 — Article 14, 21, 300AHyderabad Municipal Corporation Act, 1955 — Section 146
High Courts20 Jun 2006Allowed
K.S. Liu and Another Vs A.P. Co-op. Tribunal and Others
Andhra Pradesh High Court · (2008) 1 ALT 382
High Courts19 Jun 2006Allowed
Shamshuddin and Another Vs Atta Anaruddin and Another
Andhra Pradesh High Court · (2007) 1 ACC 330 : (2006) 5 ALD 50 : (2006) 6 ALT 147
High Courts19 Jun 2006Dismissed
Kyathur Chakali Chinnakka Vs Noorjahan Begum
Andhra Pradesh High Court · (2006) 5 ALD 498
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24, 40(2)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 53A