High Courts11 Aug 2006
Oriental Insurance Company Ltd. Vs Nune Mastan and Another
Andhra Pradesh High Court · (2007) 2 ACC 743 : (2007) ACJ 1461 : (2006) 6 ALD 226 : (2006) 6 ALT 668
Motor Vehicles Act, 1988 — Section 166(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 696 of 1,762
High Courts11 Aug 2006Allowed
Shaik Ali Saheb and Another Vs K. Rajashree and Another
Andhra Pradesh High Court · (2007) ACJ 603 : (2006) 6 ALD 59 : (2006) 6 ALT 122 : (2006) 3 APLJ 372
High Courts10 Aug 2006Allowed
Pendoti Lingaiah Vs Chintha Muthaiah and Others
Andhra Pradesh High Court · AIR 2007 AP 49 : (2006) 5 ALD 697
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Aug 2006Allowed
G.S. Oils Ltd. Vs General Manager, District Industries Centre and Another
Andhra Pradesh High Court · (2006) 6 ALD 442 : (2007) 1 ALT 8
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 35
High Courts10 Aug 2006Dismissed
Union of India (UOI) Vs Shaik Fareed Basha
Andhra Pradesh High Court · (2007) ACJ 1102 : (2006) 6 ALD 116 : (2006) 6 ALT 100
Railway Claims Tribunal Act, 1987 — Section 23
High Courts10 Aug 2006Dismissed
Yarlagadda Venkata Krishna Rao Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 523 : (2006) 3 APLJ 212
Criminal Procedure Code, 1973 (CrPC) — Section 205, 239, 313, 317, 407Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Aug 2006Allowed
T. Srinivasa Rao Vs T. Venkata Rangaiah and Another
Andhra Pradesh High Court · AIR 2007 AP 1 : (2006) 5 ALD 823 : (2006) 5 ALT 683 : (2006) 3 APLJ 171
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3A, Order 18 Rule 4
High Courts10 Aug 2006Dismissed
Kola Narsimhulu Vs Sri Venugopalaswamyvaru the Presiding Diety of Sri Venugopalaswamy Temple of Venugopalapuram alias Thummukapalli of Kothavalasa Mandalam
Andhra Pradesh High Court · (2006) 08 AP CK 0037
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 12, 13, 16, 16(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 82, 83Endowments (Amendment) Act, 2002 — Section 82
High Courts10 Aug 2006Dismissed
Gajula Narasaiah and Another Vs Basidhar Rao and Others
Andhra Pradesh High Court · (2007) 1 ALD 23 : (2007) 2 ALT 677
Civil Procedure Code, 1908 (CPC) — Section 102, 115Constitution of India, 1950 — Article 227
High Courts10 Aug 2006Dismissed
K. Narsimhulu (died) by LRs. Vs Venugopalaswamy Varu, Presiding Diety of Sri Venugopalaswamy Temple of Venugopalapuram
Andhra Pradesh High Court · (2006) 6 ALD 428 : (2006) 6 ALT 760 : (2006) 3 APLJ 150
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 12, 13, 16, 16(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 82, 83
High Courts09 Aug 2006Allowed
Government of A.P. and Another Vs M. Venkateswara Rao
Andhra Pradesh High Court · (2006) 5 ALD 840
Constitution of India, 1950 — Article 14, 16, 21, 226, 309
High Courts09 Aug 2006
B. Laxmi Reddy Vs The Municipal Corporation and Dr. A. Jayaam
Andhra Pradesh High Court · (2006) 08 AP CK 0065
Hyderabad Municipal Corporation Act, 1955 — Section 450
High Courts09 Aug 2006Dismissed
Durga Rice Mill Vs Andhra Pradesh State Electricity Board and Others
Andhra Pradesh High Court · (2006) 6 ALD 398
Electricity Act, 1910 — Section 26, 26(1), 26(6)Electricity Act, 2003 — Section 185Electricity Rules, 1956 — Rule 57
High Courts09 Aug 2006Dismissed
U. Jawahar Lal Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2006) 5 ALD 633 : (2006) 6 ALT 19 : (2006) 134 CompCas 593
Constitution of India, 1950 — Article 14Consumer Protection Act, 1986 — Section 12, 15Income Tax Act, 1922 — Section 30, 46(1)
High Courts08 Aug 2006Allowed
Shankarlal Pallod and Others Vs Zaheerabad Municipality
Andhra Pradesh High Court · (2006) 6 ALT 75
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 226
High Courts08 Aug 2006
Lavu Sri Krishna Rao and Others Vs Dr. Moturi Nagendra Rao
Andhra Pradesh High Court · AIR 2007 AP 25 : (2006) 6 ALD 145 : (2006) 6 ALT 496 : (2006) 3 APLJ 191
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts07 Aug 2006Dismissed
Dr. G. Vimala Kumari Vs Babu Ravichandrashekar
Andhra Pradesh High Court · (2006) 5 ALD 790
Civil Procedure Code, 1908 (CPC) — Section 23, 25Hindu Marriage Act, 1955 — Section 13, 19, 9
High Courts07 Aug 2006
Guda Vinoda Vs Housing Municipal Administration, U.D. Dept. and Others
Andhra Pradesh High Court · (2006) 5 ALD 227 : (2006) 5 ALT 399
Hyderabad Municipal Corporation Act, 1955 — Section 427, 448, 452, 506, 636
High Courts07 Aug 2006
Damera Raj Kumar Vs Doli Srinivas
Andhra Pradesh High Court · AIR 2007 AP 14 : (2006) 5 ALD 694
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 38 Rule 5Constitution of India, 1950 — Article 227
High Courts04 Aug 2006Dismissed
Parapalli Kumar Vs State of A.P.
Andhra Pradesh High Court · (2006) 08 AP CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 498A