High Courts22 Aug 2006
Vanga Ramanujayya Vs Atyam Suryanarayana Murthy
Andhra Pradesh High Court · (2007) 3 ALD 49 : (2007) 4 ALT 268
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 695 of 1,762
High Courts22 Aug 2006Allowed
M. Sivaram and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 936 : (2006) 3 ALT(Cri) 320 : (2007) CriLJ 1259
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 135(2), 155(2), 156(1), 156(3), 161Factories Act, 1948 — Section 63
High Courts22 Aug 2006Dismissed
D. Radha Vs Government of A.P., Higher Education Department and Others
Andhra Pradesh High Court · (2006) 6 ALT 183
High Courts21 Aug 2006Allowed
S. Purushotham and Others Vs The State of A.P. and Others
Andhra Pradesh High Court · (2006) 5 ALD 642
Constitution of India, 1950 — Article 14, 16, 21, 226, 309States Reorganisation Act, 1956 — Section 115(7)
High Courts21 Aug 2006Dismissed
Kum. Vijayalaxmi Devi Vs The Director, Tribal Welfare and Another
Andhra Pradesh High Court · (2006) 5 ALD 699 : (2006) 3 APLJ 1
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 20, 5
High Courts21 Aug 2006Allowed
P. Prabhakara Rao and Another Vs Y. Venkata Mohan Rao
Andhra Pradesh High Court · AIR 2006 AP 405 : (2006) 6 ALD 45
Specific Relief Act, 1963 — Section 16
High Courts21 Aug 2006Allowed
M.G. Brothers Finance Ltd. Vs J. Badarinath and Others
Andhra Pradesh High Court · (2007) 1 ALD 451
Contract Act, 1872 — Section 128, 43, 44
High Courts18 Aug 2006Allowed
Lallita Tyagi Vs M. Chandrakala and Others
Andhra Pradesh High Court · (2006) 6 ALD 740
Advocates Act, 1961 — Section 32Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, Order 3 Rule 1, Order 3 Rule 2, 151Evidence Act, 1872 — Section 118
High Courts18 Aug 2006Allowed
Alladi Krishna Murthy Vs The State of A.P.
Andhra Pradesh High Court · (2006) 3 ALT(Cri) 245 : (2006) CriLJ 4418 : (2007) 2 KarLJ 21 : (2007) 5 RCR(Criminal) 798
Drugs and Cosmetics Act, 1940 — Section 17A, 17B, 18, 27, 27APenal Code, 1860 (IPC) — Section 320
High Courts18 Aug 2006Dismissed
Sri Tirumala Housing (P) Ltd. Vs GPR Housing (P) Ltd.
Andhra Pradesh High Court · AIR 2006 AP 392 : (2006) 5 ALD 359 : (2006) 3 APLJ 104
Constitution of India, 1950 — Article 227Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 4Stamp Act, 1899 — Article 47A, 6A
High Courts18 Aug 2006
Shaik Rafath Begum Vs T.V.R. Anjaneyulu (died) per LRs. and Others
Andhra Pradesh High Court · AIR 2007 AP 23 : (2006) 6 ALD 769
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AEvidence Act, 1872 — Section 120
High Courts17 Aug 2006Allowed
P.H. Janardhan Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 536
Criminal Procedure Code, 1973 (CrPC) — Section 173, 195(1), 198, 482Penal Code, 1860 (IPC) — Section 191, 193, 194, 195, 196
High Courts17 Aug 2006Dismissed
Abyudaya Educational Society and Others Vs Kanumalla Gram Panchayat and Others
Andhra Pradesh High Court · (2006) 6 ALD 1 : (2006) 5 ALT 767 : (2007) 1 APLJ 24
Andhra Pradesh General Clauses Act, 1891 — Section 18, 24, 24, 268(1), 6Andhra Pradesh Gram Panchayats Act, 1964 — Section 60, 61, 61(4), 69, 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 5
High Courts17 Aug 2006Allowed
P. Raghavender Vs The Hon''ble High Court of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 5 ALD 566
Allahabad High Court Rules, 1952 — Rule 1Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20, 9Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 23, 3(1A)
High Courts17 Aug 2006Allowed
Uppala Venkayamma Vs Mahankali Pullaiah (died) and Others
Andhra Pradesh High Court · (2007) 2 ALD 48 : (2007) 1 ALT 65
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3), 11, 11(1)
High Courts17 Aug 2006Dismissed
Sri Mohd. Yousuf Quershi (died) as per LRs Smt. Zahida Begum and Others Vs Chunni Begum
Andhra Pradesh High Court · (2006) 6 ALD 420 : (2006) 6 ALT 768
High Courts14 Aug 2006
B. Ramakrishna Setty and Others Vs B. Sreenivasa Murthy and Others
Andhra Pradesh High Court · (2007) 1 ALD 369
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 278(1)Process Fee Rules, 1965 — Rule 3(5), 5
High Courts14 Aug 2006
United India Insurance Co. Ltd. Vs Muppala Anasuryanvathi and Others
Andhra Pradesh High Court · (2008) ACJ 1427 : (2007) 1 ALD 798 : (2007) 6 ALT 466
Motor Vehicles Act, 1988 — Section 124, 124A, 149, 168, 170
High Courts13 Aug 2006Allowed
Krishnaiah and Others Vs Government of A.P. and Another
Andhra Pradesh High Court · (2007) 2 ALD 89
Constitution of India, 1950 — Article 226
High Courts11 Aug 2006Dismissed
Nylapally Narayana Vs Brahmanapally Sarojini and Others
Andhra Pradesh High Court · (2008) ACJ 1384 : (2006) 6 ALD 85 : (2006) 5 ALT 651 : (2006) 3 APLJ 110
Civil Procedure Code, 1908 (CPC) — Section 60Fatal Accidents Act, 1855 — Section 1, 2