Evidence Act, 1872 — Section 24, 25, 26, 30Penal Code, 1860 (IPC) — Section 201, 302, 34, 376, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)

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High Courts30 Aug 2006

Sri Harsha Constructions Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2006) 1 ALD 649 : (2007) 7 VST 662

Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 5F, 5H(1), 5H(2), 5H(3)

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High Courts30 Aug 2006Allowed

Krishnaiah and Others Vs Principal Secretary to the Govt. of A.P., Revenue (Endts-III) Dept. and Another

Andhra Pradesh High Court · (2008) 3 ALT 403

Constitution of India, 1950 — Article 226

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High Courts30 Aug 2006

Revenue Divisional Officer Vs Registrar, Special Court under the A.P. Land Grabbing (P) Act and Others

Andhra Pradesh High Court · (2006) 6 ALT 464

Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 3(1), 4(1)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 166

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High Courts30 Aug 2006Allowed

Chanda Bhupataiah Vs Agency Divisional Officer and Another

Andhra Pradesh High Court · (2006) 6 ALD 423 : (2006) 5 ALT 813

Andhra Pradesh Gram Panchayats (Conduct of Elections) Rules, 1964 — Rule 49, 54Andhra Pradesh Panchayat Raj Act, 1994 — Section 117, 81, 82, 90(3)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts29 Aug 2006Allowed

Gudiwada Munemma Vs Jawardhal

Andhra Pradesh High Court · (2006) 6 ALT 587 : (2007) 1 CivCC 332 : (2007) 5 RCR(Civil) 418

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51, 58

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High Courts29 Aug 2006Dismissed

Kotipalli Nageswara Rao @ Kotupalli Vs Yandrapalli Nagaiah

Andhra Pradesh High Court · (2007) 1 ALD 790

Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 125, 20, 49, 86, 87

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High Courts29 Aug 2006Dismissed

Karri Marriyamma and Another Vs Penumatcha Ramamma and Another

Andhra Pradesh High Court · (2007) 1 ALD 127

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9

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High Courts29 Aug 2006Allowed

Kuppili Venkata Rao Vs Kuppili Suryakanthamma and Others

Andhra Pradesh High Court · (2007) 1 ALD 123

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High Courts29 Aug 2006

Chetti China Appalaswamy and Others Vs Poona Laxmi

Andhra Pradesh High Court · (2007) 1 ALD 204

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High Courts29 Aug 2006

P. Annamma and Others Vs N.N.A. Patrick and Another

Andhra Pradesh High Court · (2007) 2 ACC 295 : (2007) ACJ 830 : (2006) 5 ALD 598 : (2006) 5 ALT 339

Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts29 Aug 2006Allowed

Jalla Bhadrayya Vs Tatikonda Suryakanthamma and Another

Andhra Pradesh High Court · (2006) 6 ALD 327

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts28 Aug 2006Dismissed

M. Shyamala Vs District Panchayat Officer and Another

Andhra Pradesh High Court · (2006) 6 ALD 240 : (2006) 3 APLJ 241

Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115Limitation Act, 1963 — Section 5

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High Courts28 Aug 2006Dismissed

Jillellamudi Nagamani Vs Sarvepalli Vijayalakshmi and Others

Andhra Pradesh High Court · (2008) ACJ 1765 : (2006) 6 ALD 234

Motor Vehicles Act, 1988 — Section 173

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High Courts28 Aug 2006Dismissed

K. Yadaiah Vs Chief Security Commissioner, Railway Protection Force and Others

Andhra Pradesh High Court · (2006) 6 ALD 254 : (2007) 112 FLR 130

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, 115, 99AConstitution of India, 1950 — Article 14, 19, 21, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 465

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High Courts28 Aug 2006

Koleti Maruthi Vs District Collector and Another

Andhra Pradesh High Court · (2006) 5 ALD 688

Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 177(3), 18, 184, 184(2)

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High Courts28 Aug 2006Dismissed

Sooguru Subramanyam Vs The State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 78 : (2006) 3 APLJ 377

Penal Code, 1860 (IPC) — Section 302

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