COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 692 of 1,762

High Courts05 Sept 2006

Appasani Veera Venkata Satyanarayana and Another Vs Chekka Veera Raja Rao and Others

Andhra Pradesh High Court · (2007) 2 ALD 396

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 100Evidence Act, 1872 — Section 34

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High Courts05 Sept 2006Dismissed

State of A.P. and Another Vs K. Pushpalatha and Others

Andhra Pradesh High Court · (2006) 4 ACC 592 : (2007) ACJ 2038 : (2006) 5 ALD 614 : (2006) 5 ALT 789

Motor Vehicles Act, 1988 — Section 110B, 140, 166

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High Courts05 Sept 2006Dismissed

K. Sivzarama Krishna Prasad Vs The State of A.P. and R. Naga Sankarachalapathi Rao

Andhra Pradesh High Court · (2006) 09 AP CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500

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High Courts05 Sept 2006Dismissed

C. Pratap Reddy Vs C. Goverdhan Reddy

Andhra Pradesh High Court · AIR 2007 AP 21 : (2006) 6 ALD 126 : (2006) 6 ALT 95 : (2006) 3 APLJ 146

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts05 Sept 2006Allowed

Undavilli Mangayamma (died Per L.R.) Vs Undavilli Veerayamma and Others

Andhra Pradesh High Court · (2007) 1 ALD 157 : (2007) 3 RCR(Civil) 498 : (2007) 2 RCR(Rent) 98

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 13

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High Courts05 Sept 2006Dismissed

Gubbala Rama Rao Vs Kopanathi Suryanarayana

Andhra Pradesh High Court · (2007) 2 ALD 363 : (2007) 4 ALT 151 : (2007) 4 BC 352 : (2007) 3 RCR(Civil) 653

Civil Procedure Code, 1908 (CPC) — Section 115, 51, 58

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High Courts05 Sept 2006Allowed

D. Lakshminarayana Chetty (died) per LRs. Vs Avula Krishnaiah (died) per LRs.

Andhra Pradesh High Court · (2006) 6 ALD 222

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High Courts05 Sept 2006Allowed

A. Bal Reddy Vs M.S. Prasad and Others

Andhra Pradesh High Court · (2007) ACJ 2858 : (2006) 6 ALT 731

Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 337

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High Courts04 Sept 2006Allowed

The Transmission Corporation of Andhras Pradesh Limited (A.P. Transco.) and Another Vs Galada Power and Telecomunication Limited and Others

Andhra Pradesh High Court · (2007) 2 ALD 697 : (2007) 1 ALT 515 : (2007) 1 ARBLR 447

Arbitration and Conciliation Act, 1996 — Section 11, 20, 29, 30, 31Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 73

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High Courts04 Sept 2006Dismissed

Gajula Ratnaji Vs Boppana Veera Prabhavathi and Another

Andhra Pradesh High Court · (2006) 6 ALD 789 : (2007) 1 ALT 312

Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 15, 16, 6Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 123

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High Courts04 Sept 2006Allowed

Golepu Chandramouli and Others Vs G. Sreesailam and Another

Andhra Pradesh High Court · (2007) 2 ALD 69

Motor Vehicles Act, 1988 — Section 140, 140(2), 140(5), 141, 163A

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High Courts04 Sept 2006Dismissed

M. Narsinga Rao (died) by LR and Another Vs Mukundlal Misra

Andhra Pradesh High Court · (2006) 5 ALD 594 : (2006) 5 ALT 680 : (2006) 3 APLJ 165

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, 151, 2(2), 2(9)Limitation Act, 1963 — Article 120

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High Courts01 Sept 2006Dismissed

Vanteddu Venkateswara Rao and Others Vs Godavarthi Subhadramma and Others

Andhra Pradesh High Court · (2006) 6 ALD 209 : (2009) 6 ALT 122

Transfer of Property Act, 1882 — Section 106

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High Courts01 Sept 2006

Karampudi Venkateswarlu (died) by LRs. Vs Gadde Lakshmaiah (died) by LR. and Others

Andhra Pradesh High Court · (2007) 1 ALD 169

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High Courts01 Sept 2006Dismissed

Pannala Renuka and Another Vs Kavali (Rajumouni) Venkataiah and Others

Andhra Pradesh High Court · AIR 2007 AP 46 : (2006) 6 ALD 761 : (2007) 1 ALT 259 : (2006) 3 APLJ 348

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52

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High Courts01 Sept 2006