COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 691 of 1,762

High Courts12 Sept 2006

Beeravalli Sreeramabhaktha Reddy Vs Manukonda Venkateswara Rao

Andhra Pradesh High Court · (2006) 6 ALD 281 : (2006) 6 ALT 643

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 15, Order 21 Rule 2, Order 21 Rule 2(2)Limitation Act, 1963 — Article 125

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High Courts12 Sept 2006

Butha Prasad Vs Shaik Jafifulla and Another

Andhra Pradesh High Court · (2007) ACJ 1428 : (2006) 6 ALT 426

Motor Vehicles Act, 1988 — Section 140, 141, 149(2), 163A, 166

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High Courts12 Sept 2006Dismissed

Mallannagari Mallareddy and Another Vs Mallannagari Susheela and Another

Andhra Pradesh High Court · (2006) 6 ALD 485 : (2006) 6 ALT 733

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 2, Order 41 Rule 30, 100, 100(4), 100(5)Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 2, 63

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High Courts12 Sept 2006Allowed

Ramesh Chand Vs Pollagoni Venkanna and Others

Andhra Pradesh High Court · (2007) ACJ 2198 : (2007) 1 ALD 177 : (2006) 6 ALT 806

Insurance Act, 1938 — Section 64VB, 64VB(2), 64VB(3)Motor Vehicles Act, 1988 — Section 145, 166

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High Courts12 Sept 2006Allowed

Molleti Appalanaidu and Others Vs Mookala Yerrunaidu and Others

Andhra Pradesh High Court · (2007) 1 ALD 771

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High Courts12 Sept 2006Allowed

Srikantam Talkies Vs Employees State Insurance Corporation and Another

Andhra Pradesh High Court · (2007) 1 ALD 48 : (2007) 1 ALT 737 : (2007) 2 LLJ 201

Employees State Insurance Act, 1948 — Section 77, 77(1A), 82

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High Courts12 Sept 2006Dismissed

Ananta Gas Suppliers and Others Vs Union Bank of India

Andhra Pradesh High Court · (2007) 2 ALD 483 : (2007) 3 ALT 327 : (2007) 4 CivCC 122 : (2007) 3 RCR(Civil) 709 : (2007) 2 RCR(Rent) 187

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 6ALimitation Act, 1963 — Article 22

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High Courts12 Sept 2006Dismissed

Yalla Satyanarayana and Others Vs Yalla Perisetti and Another

Andhra Pradesh High Court · (2006) 3 APLJ 239

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High Courts11 Sept 2006

Oriental Insurance Company Ltd. Vs Syed Yusuf and Others

Andhra Pradesh High Court · (2007) ACJ 1851 : (2007) 3 ALD 266 : (2007) 2 ALT 734

Motor Vehicles Act, 1988 — Section 147, 167

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High Courts11 Sept 2006

Mahindra and Mahindra Financial Services Ltd. and Another Vs Talamadla Durga Goud

Andhra Pradesh High Court · (2006) 5 ALD 821 : (2006) 5 ALT 645

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6

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High Courts11 Sept 2006Allowed

Kanneboina Nageshwar Rao Vs Potla Sooramma and Others

Andhra Pradesh High Court · (2006) 6 ALD 738 : (2007) 1 ALT 31 : (2006) 3 APLJ 364

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts08 Sept 2006Dismissed

M. Padmavathi Vs Hyderabad Urban Development Authority

Andhra Pradesh High Court · (2006) 5 ALD 741 : (2006) 5 ALT 722

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 54Constitution of India, 1950 — Article 12, 14, 166

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High Courts08 Sept 2006Dismissed

Sai Engineering Contractors Vs General Manager, South Central Railway and Others

Andhra Pradesh High Court · (2006) 6 ALD 7 : (2006) 5 ALT 710

Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)

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High Courts08 Sept 2006Allowed

Mylapore Rajeswari Devi Vs Ponnamanda Lakshmi Bai and Others

Andhra Pradesh High Court · (2006) 3 ALD 212

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34, 34(1), 34(2)

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High Courts08 Sept 2006

Adapa Tatarao Vs Chamantula Mahalakshmi

Andhra Pradesh High Court · AIR 2007 AP 44 : (2006) 6 ALD 745 : (2006) 3 APLJ 311

Civil Procedure Code, 1908 (CPC) — Section 100, 115, 96Specific Relief Act, 1963 — Section 38, 6

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High Courts08 Sept 2006Dismissed

D. Narayana Reddy and Others Vs M. Pulla Reddy and Others

Andhra Pradesh High Court · (2007) 2 ALD 401

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 10, 11, 12, 13, 14

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High Courts07 Sept 2006Dismissed

Kammila Damodar Rao Vs Jillepalli Thandava Krishna Murthy and Another

Andhra Pradesh High Court · (2007) 3 ALD 720

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts07 Sept 2006Dismissed

D. Sarala Vs P. Pratap Reddy

Andhra Pradesh High Court · (2007) 1 ALD 830 : (2007) 2 ALT 225

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 14, 16Limitation Act, 1963 — Article 59, 21, 22

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High Courts05 Sept 2006Allowed

Donald Netto and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 686 : (2007) CriLJ 258

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 34, 409, 420, 429Prevention of Cruelty to Animals Act, 1960 — Section 11(1), 11A

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High Courts05 Sept 2006Allowed

Karu China Appalaswamy Vs Karu Peda Appalaswamy

Andhra Pradesh High Court · (2006) 6 ALD 218

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