Andhra Pradesh High Court Judgments

High Courts28 Aug 2006Dismissed

Sri Paravathi Parameshwara Cables, K.M. Valasa and Others Vs A.P. Transmission Corpn. Ltd. and Another

Andhra Pradesh High Court · (2006) 6 ALD 365 : (2006) 5 ALT 647 : (2007) 135 CompCas 581

Arbitration and Conciliation Act, 1996 — Section 2(4), 2(5), 34, 37, 40(1)Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 10, 3, 4, 5, 6(1)

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High Courts28 Aug 2006Dismissed

K. Yadaiah Vs Chief Security Commissioner, Railway Protection Force, South Central Railway and Others

Andhra Pradesh High Court · (2006) 6 ALT 49

Civil Procedure Code, 1908 (CPC) — Section 115, 99AConstitution of India, 1950 — Article 14, 19, 21, 311(2)Railway Protection Force Rules, 1987 — Rule 153(16), 153(6), 187

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High Courts28 Aug 2006Dismissed

B. Muralidhar Reddy and Others Vs Government of A.P. and Others

Andhra Pradesh High Court · (2006) 6 ALD 309

Andhra Pradesh Excise (Grant of Licence of Selling by Bar and Conditions of Licence) Rules, 2005 — Rule 6, 6(1)Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 27, 27(1), 27(2), 27(5), 29Constitution of India, 1950 — Article 14, 19, 19(1), 19(6), 226

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High Courts25 Aug 2006Dismissed

Babulal (died) per L.Rs. Vs Lalchand

Andhra Pradesh High Court · (2006) 6 ALD 157 : (2006) 6 ALT 102 : (2006) 3 APLJ 245

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 16, 8(5)

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High Courts25 Aug 2006Dismissed

National Mineral Development Corporation Limited Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2007) 8 VST 252

Andhra Pradesh General Sales Tax Act, 1957 — Section 22, 38Central Sales Tax Act, 1956 — Section 5(2)Constitution of India, 1950 — Article 286(1)

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High Courts25 Aug 2006Allowed

J. Ravi Kumar Vs Chief General Manager, Hindustan Petroleum Corporation Limited and Another

Andhra Pradesh High Court · (2006) 5 ALD 539 : (2006) 5 ALT 309 : (2006) 3 ALT(Cri) 200

Constitution of India, 1950 — Article 20, 226, 311(2), 32Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 379

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High Courts25 Aug 2006

Jadhav Mohan Singh Vs Election Tribunal-cum-Agency, Divisional Officer/Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2006) 5 ALD 809 : (2006) 6 ALT 218

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 2(1)Andhra Pradesh Panchayat Raj Act, 1994 — Section 233, 268(1)

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High Courts25 Aug 2006Allowed

State of Andhra Pradesh Vs Jairaj Ispath Limited and Others

Andhra Pradesh High Court · (2007) 6 VST 661

Andhra Pradesh General Sales Tax Act, 1957 — Section 12, 6, 9(1)

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High Courts24 Aug 2006Dismissed

Standard Cafe and Stores Vs Sheeshmahal Enterprises Pvt. Limited

Andhra Pradesh High Court · (2006) 6 ALD 199

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 8(5)Transfer of Property Act, 1882 — Section 105, 106

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High Courts24 Aug 2006

Syed Jaweed Hussaini and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2006) 5 ALD 783

Administration of Evacuee Property Act, 1950 — Section 2Constitution of India, 1950 — Article 300ADefence of India Rules, 1962 — Rule 133(1)

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High Courts23 Aug 2006Allowed

Jonnalagadda Samrajyam and Others Vs Registrar, The Special Court constituted under A.P. Land Grabbing (Prohibition) Act, 1982 and Another

Andhra Pradesh High Court · (2006) 6 ALD 176 : (2006) 5 ALT 690

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 76(1)Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 1(3), 1(3A), 10, 11, 12Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 15

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High Courts23 Aug 2006Allowed

M.A. Ahad Qureshi Vs Commissioner of Police

Andhra Pradesh High Court · (2007) 1 ALD 350

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High Courts23 Aug 2006

Syed Samiuddin Hashmi @ Sama Vs Regional Passport Officer and Another

Andhra Pradesh High Court · (2007) 1 ALD 377

Dowry Prohibition Act, 1961 — Section 4, 6Passports Act, 1967 — Section 10, 10(3)Penal Code, 1860 (IPC) — Section 404, 498A

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High Courts23 Aug 2006Dismissed

Andhra Kesari College of Education and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2006) 6 ALD 290

Constitution of India, 1950 — Article 14, 19(6), 25, 25(1), 30

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High Courts23 Aug 2006Dismissed

Chief Executive Officer, Zilla Parishad Vs Smt. B. Varalakshmi and Others

Andhra Pradesh High Court · (2006) 5 ALT 716

Andhra Pradesh Revised Pension Rules, 1980 — Rule 46Constitution of India, 1950 — Article 226

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High Courts23 Aug 2006Dismissed

Abdul Irfan Amoodi Vs The A.P.Housing Board and Others

Andhra Pradesh High Court · (2006) 5 ALD 750 : (2006) 5 ALT 804

Andhra Pradesh Housing Board Act, 1956 — Section 52, 53Andhra Pradesh Housing Board Rules, 1959 — Rule 29Constitution of India, 1950 — Article 14, 21, 226

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High Courts23 Aug 2006Allowed

Noone Ramesh Vs State of A.P.

Andhra Pradesh High Court · (2006) 08 AP CK 0035

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A

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High Courts22 Aug 2006

C. Venkat Rami Reddy and Others Vs Vice-Chairman, Hyderabad Urban Development Authority and Others

Andhra Pradesh High Court · (2006) 6 ALD 411 : (2006) 6 ALT 699

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13Constitution of India, 1950 — Article 226

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High Courts22 Aug 2006Allowed

K. Papi Reddy Vs B. Venkateshwarulu and State of A.P.

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 652 : (2006) 3 ALT(Cri) 355 : (2006) 3 APLJ 315

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Evidence Act, 1872 — Section 27

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High Courts22 Aug 2006Dismissed

A.P. Subbarayudu Vs R. Abdul Khader (died) per L.Rs

Andhra Pradesh High Court · (2006) 08 AP CK 0064

Specific Relief Act, 1963 — Section 34, 35, 36, 37, 38

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