Andhra Pradesh High Court Judgments

High Courts04 Aug 2006

Siddapally Rami Reddy and Others Vs State of AP.

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 672 : (2006) 3 ALT(Cri) 236 : (2007) 2 DMC 701

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 198Penal Code, 1860 (IPC) — Section 109, 494, 498A

High Courts03 Aug 2006Allowed

C.V. Padmanabham, Conservator of Forests, Forest Department and Another Vs Bevara Prakasa Rao and Others

Andhra Pradesh High Court · (2007) 3 ALD 377

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 151, 2(9)Constitution of India, 1950 — Article 136, 215Contempt of Courts Act, 1971 — Section 10, 11, 12, 13, 19

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High Courts03 Aug 2006Dismissed

S. Yedukondalu Vs District Collector, West Godavari District and Others

Andhra Pradesh High Court · (2006) 5 ALD 619 : (2006) 5 ALT 818 : (2006) 3 APLJ 215

Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4(1)

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High Courts03 Aug 2006Dismissed

S. Prabhavathi Vs Rohini Kilaru and Another

Andhra Pradesh High Court · (2006) 5 ALD 606 : (2006) 5 ALT 264 : (2006) 3 APLJ 41

Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 151, 2(14), 2(2)Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 69(2)

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High Courts03 Aug 2006

Derangula Kondaiah and Others Vs The State of A.P.

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 437 : (2007) 1 ALT(Cri) 263 : (2006) 3 APLJ 176

Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 326

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High Courts03 Aug 2006Dismissed

Guntuboyina Krishna and Others Vs Vangapandu Balaram

Andhra Pradesh High Court · (2006) 6 ALT 814

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)

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High Courts03 Aug 2006Dismissed

Eppala China Venkateswarlu and Others Vs Secretary to Government, Social Welfare (F) Department and Others

Andhra Pradesh High Court · (2006) 5 ALD 409

Administrative Tribunals Act, 1985 — Section 28Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12, 2Andhra Pradesh Panchayat Raj (Preparation and Publication of Electoral Rolls) Rules, 2000 — Rule 2, 5, 7(2)

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High Courts02 Aug 2006Allowed

State Vs Smt. Monica Bedi and Others

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 526 : (2006) 3 ALT(Cri) 130 : (2006) CriLJ 4457

Criminal Procedure Code, 1973 (CrPC) — Section 215, 216, 227, 228, 397Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 107, 109, 120B, 409, 415

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High Courts02 Aug 2006Dismissed

Yada Laxmi Vs Sona Finance Corporation and Others

Andhra Pradesh High Court · (2006) 5 ALD 691

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), Order 38 Rule 5, Order 38 Rule 8, 96Constitution of India, 1950 — Article 227

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High Courts02 Aug 2006

Nimmaka Jayaraju Vs Chief Minister of A.P. and Others

Andhra Pradesh High Court · (2006) 5 ALT 661

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11, 12, 3Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 15Constitution of India, 1950 — Article 14, 141, 162, 163, 164

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High Courts02 Aug 2006Dismissed

New India Assurance Co. Ltd. Vs Nalla Boi Susheela and Another

Andhra Pradesh High Court · (2007) ACJ 1844 : (2006) 6 ALD 480 : (2006) 6 ALT 751 : (2006) 3 APLJ 343

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 163A, 166, 168

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High Courts02 Aug 2006Dismissed

A.P. State Wakf Board Vs Mohammed Shafi and Another

Andhra Pradesh High Court · (2006) 5 ALD 639

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151

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High Courts02 Aug 2006

Syed Mohammed Quadri (Died) by his L.Rs. Vs Darga Committee of Hazrath Syed Shah Taher Qadri Saheb @ Sab Hazrath Sab and Another

Andhra Pradesh High Court · (2007) 1 ALD 201 : (2006) 6 ALT 174

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High Courts02 Aug 2006Allowed

S.B.P.S. Ram Mohan and Another Vs Employees State Insurance Corporation and Another

Andhra Pradesh High Court · (2006) 2 ALD(Cri) 464 : (2007) 1 ALT(Cri) 141 : (2008) 1 RCR(Criminal) 860 : (2008) 1 SLJ 526

Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 2(17), 39(5), 45C, 45D, 45E

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High Courts01 Aug 2006Allowed

P.V.B. Sharma Vs Mishra Dhatu Nigam Ltd. and Others

Andhra Pradesh High Court · (2006) 5 ALD 792 : (2006) 6 ALT 165 : (2006) 111 FLR 759

Constitution of India, 1950 — Article 253Midhani Conduct Discipline and Appeal Rules — Rule 35, 47Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 72

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High Courts31 Jul 2006

Alaparthi Venkata Chalapathi Rao Vs Commissioner of Endowments and Another

Andhra Pradesh High Court · (2006) 5 ALD 764 : (2006) 6 ALT 84

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 87(1), 87(3), 87(5), 88Constitution of India, 1950 — Article 226

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High Courts31 Jul 2006