High Courts28 Jul 2006Dismissed
E. Subba Reddy Vs G. Dhananjay and Another
Andhra Pradesh High Court · (2006) 6 ALD 244
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 698 of 1,762
High Courts28 Jul 2006
Damodar Reddy (died per Lrs.), Chevella Mandal Vs M. Mohan Reddy, Chevella Mandal and Others
Andhra Pradesh High Court · AIR 2007 AP 31 : (2006) 5 ALD 735 : (2007) 3 ALT 664
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2), Order 26 Rule 1, Order 26 Rule 10(2), Order 26 Rule 10A, Order 26 Rule 10B
High Courts28 Jul 2006Dismissed
Madipeddi Rajalingam Vs Rudroju Chinna Somaiah
Andhra Pradesh High Court · (2008) 2 ALT 403
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38ECivil Procedure Code, 1908 (CPC) — Section 144Transfer of Property Act, 1882 — Section 53A, 99
High Courts28 Jul 2006
New India Assurance Co. Ltd. Vs K. Kiran and Another
Andhra Pradesh High Court · (2007) 1 ACC 475
Employees Compensation Act, 1923 — Section 4Motor Vehicles Act, 1988 — Section 147, 149, 167, 170
High Courts27 Jul 2006Allowed
The Employees State Insurance Corporation Vs A.S. Gupta and The State of Andhra Pradesh
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 445 : (2007) 1 ALT(Cri) 2
Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 85
High Courts27 Jul 2006Allowed
B. Sitaram Reddy and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2006) 5 ALD 261 : (2006) 5 ALT 573
Andhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 — Regulation 15, 15(2), 5Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 13, 3, 5, 5A, 5B
High Courts27 Jul 2006
M. Lakshma Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 252 : (2007) 1 ALT 232
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 9(1)
High Courts26 Jul 2006Dismissed
Chinchilada Krishnam Raju Vs Vice-Chairman and Managing Director, Girijan Corporation Ltd.
Andhra Pradesh High Court · (2006) 6 ALD 265
High Courts26 Jul 2006
K. Taheer Mahi Vs General Manager (South), Department of Telecommunications and Another
Andhra Pradesh High Court · (2006) 5 ALD 485
Constitution of India, 1950 — Article 14Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 443
High Courts26 Jul 2006Dismissed
Ranukanta Mullaiah Vs Sircilla Rajamma and Another
Andhra Pradesh High Court · (2006) 6 ALD 113 : (2006) 6 ALT 443 : (2007) 1 CivCC 384 : (2007) 5 RCR(Civil) 441
High Courts26 Jul 2006Allowed
Narne Estates Private Ltd. and Others Vs Dr. E. Surender Rao, Sridevi Hospital and Another
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 416 : (2006) 3 ALT(Cri) 231
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts26 Jul 2006
P. Jagadamba Vs State Election Commission and Others
Andhra Pradesh High Court · (2006) 5 ALD 526 : (2006) 6 ALT 152
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 12, 15(1), 15(2), 15(3), 30Andhra Pradesh Panchayat Raj Act, 1994 — Section 14, 153, 201, 224, 231Constitution of India, 1950 — Article 243, 243K, 324, 324(1)
High Courts26 Jul 2006Allowed
K. Pullaiah Vs K. Gowraiah
Andhra Pradesh High Court · (2007) 1 ALD 82 : (2006) 3 APLJ 67
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227
High Courts26 Jul 2006Allowed
Konda Rama Krishna Reddy Vs Bayana Sesha Reddy (died) and Others
Andhra Pradesh High Court · (2006) 6 ALD 360
Evidence Act, 1872 — Section 4, 90
High Courts25 Jul 2006
Yelugula Shiva Prasada Rao Vs Station House Officer, 1 Town Police Station and Others
Andhra Pradesh High Court · (2006) 2 ALD(Cri) 291 : (2006) 4 ALT 703
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 119, 120
High Courts25 Jul 2006Allowed
Environment Protection Training and Search Institute and Another Vs P.B.B. Narasimha Rao
Andhra Pradesh High Court · (2006) 5 ALD 301 : (2006) 5 ALT 348
Constitution of India, 1950 — Article 14, 16, 21, 226Customs Act, 1962 — Section 131(3), 4
High Courts25 Jul 2006Allowed
Smkt. Kopparapu Ratna Kumari Vs Smt. Batchu Lakshmi and Others
Andhra Pradesh High Court · (2006) 6 ALD 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 19
High Courts25 Jul 2006Dismissed
Union of India (UOI) Vs V.M. Ranganadhan
Andhra Pradesh High Court · (2007) 2 ACC 666 : (2007) ACJ 901 : (2006) 5 ALD 812 : (2006) 5 ALT 719
Railways Act, 1989 — Section 124A, 128
High Courts24 Jul 2006Dismissed
Reddy Ramamurthy (died) per L.Rs. Vs Goli Bhaskara Rao
Andhra Pradesh High Court · (2007) 2 CivCC 61 : (2007) 5 RCR(Civil) 524
Transfer of Property (Amendment) Act, 2002 — Section 2, 3Transfer of Property Act, 1882 — Section 106, 110
High Courts24 Jul 2006Dismissed
District Registrar and Collector Vs Varun Vehicles (P) Ltd.
Andhra Pradesh High Court · (2006) 6 ALD 825 : (2007) 1 ALT 224
Andhra Pradesh Revision of Market Value Guidelines Rules, 1998 — Rule 5Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 13, 4, 4(2), 4(4), 9Stamp Act, 1899 — Section 47A, 47A(1), 47A(2), 47A(3), 47A(4)