COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 69 of 1,770

High Courts07 Apr 2025Allowed

Pilleti Lokesh Kumar Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 04 AP CK 0341

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 137(2), 140(1), 140(2), 204, 308(5), 319(2)

Read judgment

High Courts28 Mar 2025Allowed

Animireddi Sambamurthy Vs Medisetty Ramanamma And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0433

Read judgment

High Courts28 Mar 2025Dismissed

Datla Lakshmipathi Raju Vs P Venkata Ramana And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0432

Code Of Civil Procedure, 1908 - Order 14 Rule 2

Read judgment

High Courts28 Mar 2025Disposed Of

Karanam Bharath Kumar Vs B Pavan Kumar And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0431

Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(1), 198, 199(a), 199(b), 223, 318(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3)

Read judgment

High Courts28 Mar 2025Dismissed

Batha Vamsi Vs State Station House Officer

Andhra Pradesh High Court · (2025) 03 AP CK 0430

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 69, 70(1), 75(1), 77, 351(2)Information Technology Act, 2000 - Section 67A

Read judgment

High Courts28 Mar 2025Disposed Of

Sivaranjani Suvvari, W/O Varaprasadarao & Ors Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 03 AP CK 0429

Read judgment

High Courts25 Mar 2025Allowed

Special Collector And Others Vs Gorla Yerikalaiah And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0428

Land Acquisition Act, 1894 - Section 4(1), 11(2), 18

Read judgment

High Courts19 Mar 2025Allowed

Lakkakula Padmaja & 3 Others And Others Vs Telluri Venkata Reddy Another And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0420

Motor Vehicles Act, 1988 - Section 163A, 173

Read judgment

High Courts18 Mar 2025Disposed Of

Tamara Babjee Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0425

Andhra Pradesh Scheduled Areas Land Transfer Rules, 1969 - Rule 8(2)

Read judgment

High Courts18 Mar 2025Dismissed

Bharat Petroleum Corporation Limited Vs Vedula Surayanarayana Murthy Died And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0424

Code Of Civil Procedure, 1908 - Section 100Burmah Shell (Acquisition Of Undertakings In India) Act, 1976 - Section 5(2), 7(3)Constitution Of India, 1950 - Article 12

Read judgment

High Courts18 Mar 2025Dismissed

Bharat Petroleum Corporation Limited Vs Vedula Eswarudu And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0418

Code Of Civil Procedure, 1908 - Section 100Burmah Shell (Acquisition Of Undertakings In India) Act, 1976 - Section 5(2), 11, 87(3)Specific Relief Act, 1963 - Section 16(c)

Read judgment

High Courts17 Mar 2025Disposed Of

Devadasu Venkateswara Rao Vs State Of A.P. And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0419

Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules, 1991 - Rule 9(x), 20Constitution Of India, 1950 - Article 226

Read judgment

High Courts17 Mar 2025Dismissed

V.Surya Rao Vs C Anji Reddy And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0417

Code Of Civil Procedure, 1908 - Section 96Specific Relief Act, 1963 - Section 16(c)

Read judgment

High Courts17 Mar 2025Dismissed

Tatineni Sudha Chowdary Vs Nafeesa Nasreen

Andhra Pradesh High Court · (2025) 03 AP CK 0416

Code Of Civil Procedure, 1908 - Section 100Transfer Of Property Act, 1882 - Section 106

Read judgment

High Courts10 Mar 2025Dismissed

Ch.Pushpa Machilipatnam Krisna & 3 Ors. Vs Medical Spntd Machilipatnam Krishna

Andhra Pradesh High Court · (2025) 03 AP CK 0409

Code Of Civil Procedure, 1908 - Section 100Indian Easements Act, 1882 - Section 52, 60

Read judgment

High Courts07 Mar 2025Partly Allowed

M. Srinivasa Rao Vs Tangirala Ramana Reddy And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0408

Read judgment

High Courts07 Mar 2025Allowed

Kolla Nehru Mala Vs Bank Of Maharastra And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0407

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17

Read judgment

High Courts07 Mar 2025Allowed

Kantheti Radhakrishna Murthy Vs State Of Ap And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0406

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138

Read judgment

High Courts06 Mar 2025Dismissed

Pvhv Gopala Sarma Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 03 AP CK 0410

Indian Penal Code, 1860 - Section 21, 376, 376(2)(n), 417, 420Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 28

Read judgment

High Courts04 Mar 2025Disposed Of

P Rama Mohana Reddy, S/O P. Sankar Reddy Vs State Of Andhra Pradesh, Rep. By Its Principal Secretary, Prohibition And Excise Velagapudi, Secretariat Buildings, Amaravathi, Guntur District & Ors.

Andhra Pradesh High Court · (2025) 03 AP CK 0405

Read judgment