COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 70 of 1,770

High Courts04 Mar 2025Allowed

Shaik Arif, S/O Mahaboob Basha Vs State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2025) 03 AP CK 0404

Indian Penal Code, 1860 - Section 498A, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 161, 482

High Courts03 Mar 2025Allowed

Yerra Ganesh @ Ganji, S/0 Satyanarayana Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 03 AP CK 0403

High Courts03 Mar 2025Allowed

Kandanala Kalyan, S/O. Surya Chandrarao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 03 AP CK 0402

High Courts28 Feb 2025Allowed

Atmakooru Swathi Vs Arigondram Jagadeesh

Andhra Pradesh High Court · (2025) 02 AP CK 0816

Code Of Civil Procedure, 1908 - Section 24Hindu Marriage Act, 1955 - Section 13

High Courts24 Feb 2025Dismissed

State Bank Of India Vs Yuvaraj Finance Corporation Pvt Ltd And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0815

Code Of Civil Procedure, 1908 - Section 64, 64(1), 104Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)Code Of Civil Procedure, 1908 - Order 21, Rule 58, Order 21, Rule 58(3), Order 21, Rule 90, Order 21, Rule 98, Order 21, Rule 99, Order 21, Rule 100, Order 43 Rule 1

High Courts24 Feb 2025Dismissed

Kanneganti Durganand R/O D.No.16-23-65,P.R. Nagar, Kakinada Vs Yuvaraj Finance Pvt Ltd Rajahmunr Anotehr And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0814

Code Of Civil Procedure, 1908 - Section 64, 64(1), 64(2), 96Code Of Civil Procedure, 1908 - Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 101, Order 21 Rule 103, Order 38 Rule 5

High Courts24 Feb 2025Dismissed

Vukka Sujatha Vs Mannuri Saradamma And 3 Others

Andhra Pradesh High Court · (2025) 02 AP CK 0813

Andhra Pradesh Court-Fees And Suits Valuation Act, 1956 - Section 34(2)Code Of Civil Procedure, 1908 - Section 100

High Courts21 Feb 2025Disposed Of

BandaruTandava Krishna And Others Vs Chairman And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0812

High Courts21 Feb 2025Disposed Of

Yadavilli Butchi Venkata Ramanamurthy Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0811

High Courts21 Feb 2025Dismissed

M/s. Nandini Food Products Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0810

Andhra Pradesh Value Added Tax Act, 2005 - Section 32

High Courts21 Feb 2025Dismissed

Sankara Bhaskara Mohan Kumar Vs Gudivada Maruthi Madhur And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0809

High Courts21 Feb 2025Dismissed

M.Vasantha Lal And Others Vs E Sulochana And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0808

Code Of Civil Procedure, 1908 - Section 100Code Of Civil Procedure, 1908 - Order 2 Rule 2

High Courts21 Feb 2025Dismissed

Inti Manohar Naidu And Others Vs District Collector Cum Arbitrator For Nh Cases And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0807

Arbitration And Conciliation Act, 1996 - Section 34

High Courts18 Feb 2025Disposed Of

T Manohar, S/O Munaswamy Vs State Of Andhra Pradesh, Rep. By Its Principal Secretary, Revenue Department, Secretariatbuildings, Velagapudi, Amaravathi & Ors

Andhra Pradesh High Court · (2025) 02 AP CK 0805

High Courts18 Feb 2025Disposed Of

Sudha A, W/O Alexander Vs State Of Andhra Pradesh, Rep. By Its Pri. Secretary, Revenue (Prohibition And Excise), Department, AP Secretariat, Velagapudi, Amaravathi, Guntur District & Ors

Andhra Pradesh High Court · (2025) 02 AP CK 0804

High Courts18 Feb 2025Dismissed

Rejeti Sriramulu Vs Avala Jamminaidu And Another

Andhra Pradesh High Court · (2025) 02 AP CK 0803

Code Of Civil Procedure, 1908 - Section 100

High Courts17 Feb 2025Dismissed

United India Ins Co Ltd., Tirupathi Vs D Kalavathi Chittoor Dist 2 Others And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0806

Motor Vehicles Act, 1988 - Section 166, 173

High Courts14 Feb 2025Disposed Of

Kase Sumathi Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2025) 02 AP CK 0800

Constitution Of India, 1950 - Article 226

High Courts14 Feb 2025Disposed Of

Karri Prabhakara Nageswara Satyanarayana Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh

Andhra Pradesh High Court · (2025) 02 AP CK 0799

Code Of Criminal Procedure, 1973 - Section 457, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

High Courts14 Feb 2025Disposed Of

Pitani Naga Satish, S/O. Nagabhushanam Vs State, Rep. By Public Prosecutor, High Court Of Andhra Pradesh, Amaravati & Ors

Andhra Pradesh High Court · (2025) 02 AP CK 0798

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430, 528