High Courts14 Feb 2025Partly Allowed
United India Insurance Company Limited Vs G Venkata Ramana Reddy Gangavaram Venkata Ramireddy And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0797
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 71 of 1,770
High Courts12 Feb 2025Disposed Of
Surabhi Venkateswarlu, S/O Chinna Pitchaiah Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0796
High Courts12 Feb 2025Dismissed
T.Babu Rao Naidu, W.G.Dist. Vs Beeram Venkata Lakshmi Sreedhar W G Dist 2 Others And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0795
High Courts10 Feb 2025Dismissed
Sanapala Setharam Vs Vajja Semeswaramma
Andhra Pradesh High Court · (2025) 02 AP CK 0792
Code Of Civil Procedure, 1908 - Section 100Negotiable Instruments Act, 1881 - Section 118
High Courts10 Feb 2025Dismissed
Annabattuni Sekhar Vs Challapalli Venkata Swamy And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0791
Code Of Civil Procedure, 1908 - Section 100
High Courts07 Feb 2025Disposed Of
Vempatapu Venkatesh Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0794
Code Of Criminal Procedure, 1973 - Section 451, 457, 482Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20
High Courts07 Feb 2025Dismissed
Apepdcl, Visakhapatnam Vs Commissioner For Wc And Acl Vsp And 4 Others And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0793
Workmen's Compensation Act, 1923 - Section 12, 12(1), 30
High Courts07 Feb 2025Disposed Of
T Kumudavally, W/O T. Gangaram Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2025) 02 AP CK 0788
High Courts06 Feb 2025Allowed
Syed Mastan Sharief @Shariff Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0790
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 420, 467, 468
High Courts06 Feb 2025Allowed
Chinna Swamy Jayaseelan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0789
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 308(5), 318(4)
High Courts06 Feb 2025Disposed Of
Jillela Venkata Swamy Vs State Of AP, Rep By Its Principal Secretary To Government, Home Department, AP Sjecretariat Buildings, At Amaravathi, Guntur District & Ors.
Andhra Pradesh High Court · (2025) 02 AP CK 0787
High Courts06 Feb 2025Allowed
Kimudu Mohan Das Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 02 AP CK 0786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25
High Courts03 Feb 2025Dismissed
Sanjay P Jain Vs State
Andhra Pradesh High Court · (2025) 02 AP CK 0781
Code Of Criminal Procedure, 1973 - Section 437, 439Prevention Of Corruption Act, 1988 - Section 13 (1)(d), 13(2), 120B, 201, 411, 420, 467, 468, 471
High Courts03 Feb 2025Disposed Of
Yuvajana Sramika Rythu Congress Party., And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 02 AP CK 0783
Constitution Of India, 1950 - Article 226
High Courts31 Jan 2025Dismissed
Soma Venkateswarlu Vs Mekala Kotaiah
Andhra Pradesh High Court · (2025) 01 AP CK 1569
Code Of Civil Procedure, 1908 - Section 100
High Courts31 Jan 2025Dismissed
Srirameni Raju Puttur Chittoor Vs Vasavi Kanyaka Parameswari Sangam 3 Ors
Andhra Pradesh High Court · (2025) 01 AP CK 1568
Code Of Civil Procedure, 1908 - Section 100
High Courts31 Jan 2025Dismissed
B.Balaji Singh Vs Jayanthi Naga Sudha Lakshmi
Andhra Pradesh High Court · (2025) 01 AP CK 1567
Code Of Civil Procedure, 1908 - Section 100Evidence Act, 1872 - Section 3, 73, 114
High Courts31 Jan 2025Allowed
Sake Pavan Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 01 AP CK 1572
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Excise Act, 1968 (Amendment) Act, 2023 - Section 34(a)(1)(ii)
High Courts31 Jan 2025Allowed
Chenda Bala Gangadhar Tilak Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 01 AP CK 1571
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts31 Jan 2025Dismissed
Branch Manager Vs Kotte Ramanjaneyulu And Others
Andhra Pradesh High Court · (2025) 01 AP CK 1570
Workmen's Compensation Act, 1923 - Section 30