High Courts29 May 2025Allowed
Pinniboyina Lakshmi Narayana Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0302
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 109(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 67 of 1,770
High Courts29 May 2025Allowed
P.Kodanda Ramesh Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0301
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 120B, 403, 406, 409, 420, 471Andhra Pradesh Protection Of Depositors Of Financial Establishments Act, 1999 - Section 5
High Courts29 May 2025Dismissed
Nambala Bharatamma And Another Vs Amitabh Jain, IAS And Two Others
Andhra Pradesh High Court · (2025) 05 AP CK 0298
High Courts22 May 2025Dismissed
Kuncham Avinash Benjamin Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0295
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 6(12), 109, 123, 127(2), 131, 308(2), 318(4), 351(2)Information Technology Act, 2000 - Section 67
High Courts22 May 2025Allowed
Tadiboina Sujatha Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0294
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120b, 409, 420, 468, 471Prevention Of Corruption Act, 1988 - Section 13(2)
High Courts22 May 2025Allowed
Hussain Baig Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0293
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120(B), 409, 420
High Courts22 May 2025Allowed
S. Thiraviaraj Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0292
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 3(5), 198, 306, 316(5), 318(4), 323, 482
High Courts21 May 2025Allowed
Central Bank Of India Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0291
Recovery Of Debts And Bankruptcy Act, 1993 - Section 31(b), 34Andhra Pradesh Value Added Tax Act, 2005 - Section 26Bombay Sales Tax Act, 1959 - Section 38C
High Courts17 May 2025Disposed Of
Kalidasu Santhi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0286
Bharatiya Nyaya Sanhita, 2023 - Section 303(2)
High Courts16 May 2025Allowed
Kallapalli Nagendra @ Keela & Ors. Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0290
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts16 May 2025Disposed Of
Kajal Varma Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0289
High Courts16 May 2025Disposed Of
A. Padmavathi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0288
Constitution Of India, 1950 - Article 14, 300A
High Courts16 May 2025Disposed Of
Peram Venkata Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2025) 05 AP CK 0287
Code Of Criminal Procedure, 1973 - Section 235(2), 374(2)Electricity Act, 2003 - Section 135(1)(a)(b
High Courts15 May 2025Disposed Of
Pakalapati Satyanarayana Vs State Of AP & Ors.
Andhra Pradesh High Court · (2025) 05 AP CK 0285
High Courts12 May 2025Disposed Of
Kollipara Satyavani Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0282
Bharatiya Nyaya Sanhita, 2023 - Section 318(4)
High Courts09 May 2025Dismissed
M/s. Jaya Venkatarama Industries Limited Vs Esi Corporation And 4 Others And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0284
Employees State Insurance Act, 1948 - Section 1(3), 2(12), 75, 82, 87
High Courts09 May 2025Dismissed
Vaddi Naasimhulu Vs M/S. Cholamandalam Investment And Finance Companylimited And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0281
High Courts02 May 2025Disposed Of
M.k. Rameshan, Anantapur Dist. Vs T Nagarathnamma Anantapur Dist Another And Others
Andhra Pradesh High Court · (2025) 05 AP CK 0280
High Courts30 Apr 2025Allowed
Gadde Sandhya Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2025) 04 AP CK 0367
High Courts21 Apr 2025Disposed Of
Arigela Suresh & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2025) 04 AP CK 0366